High Courts03 May 2003
Commissioner of Gift Tax Vs Nandkishore Sakarlal
Gujarat High Court · (2003) 184 CTR 27 : (2003) 264 ITR 453
Transfer of Property Act, 1882 — Section 122, 126, 5Trusts Act, 1882 — Section 75, 77
COURT ARCHIVE
Gujarat High Court judgments
35,376 judgments · page 1,137 of 1,769
High Courts03 May 2003
Bhaniben Vs Narayan Pottery Works
Gujarat High Court · AIR 2004 Guj 1
Civil Procedure Code, 1908 (CPC) — Section 115Gujarat High Court Rules, 1993 — Rule 5(1), 5(2)Presidency Small Cause Courts Act, 1882 — Section 38, 41
High Courts03 May 2003
Gujarat State Consumers'' Protection Centre Vs State of Gujarat
Gujarat High Court · (2003) 05 GUJ CK 0017
Bombay Public Trusts (Gujarat) Rules, 1961 — Rule 35Bombay Public Trusts Act, 1950 — Section 62 , 63, 64, 65Constitution of India, 1950 — Article 14, 19(1), 21
High Courts03 May 2003Dismissed
Self-Employed Workers Organization Vs Municipal Corporation City of Bhavnagar and Others
Gujarat High Court · AIR 2003 Guj 317 : (2003) 23 GLH 82 : (2003) 3 GLR 2276
Bombay Provincial Municipal Corporations Act, 1949 — Section 280Constitution of India, 1950 — Article 19(1)
High Courts03 May 2003Dismissed
State of Gujarat Vs Chauhan Ramjibhai Karsanbhai
Gujarat High Court · (2004) 102 FLR 347 : (2003) 23 GLH 728 : (2004) 1 GLR 885
Apprentices Act, 1961 — Section 18, 6Constitution of India, 1950 — Article 227Industrial Disputes Act, 1947 — Section 2, 25F
High Courts02 May 2003Allowed
Deceased Shantilal Khubchand Bhojak thro. legal Heirs Vs State of Gujarat
Gujarat High Court · (2003) 05 GUJ CK 0034
High Courts01 May 2003Dismissed
Deceased Ishwardas Jivanbhai Bhatt through his Heirs Vs Maganlal Chanabhai Patel
Gujarat High Court · (2003) 05 GUJ CK 0058
Constitution of India, 1950 — Article 227
High Courts01 May 2003
GSRTC Vs Jashvantsinh Ramsinh Parmar
Gujarat High Court · (2003) 05 GUJ CK 0049
Constitution of India, 1950 — Article 226, 227Industrial Disputes Act, 1947 — Section 11
High Courts01 May 2003
Bharatendranath Suryanath Ram Vs State of Gujarat
Gujarat High Court · (2003) 05 GUJ CK 0048
Constitution of India, 1950 — Article 162, 309
High Courts01 May 2003Allowed
Central Bureau of Ivestigation Vs Arjun Pribhdas Kundanani
Gujarat High Court · (2003) 05 GUJ CK 0045
Criminal Procedure Code, 1973 (CrPC) — Section 258, 309, 311, 397, 401Penal Code, 1860 (IPC) — Section 120B, 302, 420Prevention of Corruption Act, 1988 — Section 5
High Courts01 May 2003Allowed
Central Bureau of Investigation Vs Dineshchandra S Patel, Jr. Assistant
Gujarat High Court · (2003) 05 GUJ CK 0044
Constitution of India, 1950 — Article 226, 227Criminal Procedure Code, 1973 (CrPC) — Section 258, 309, 311, 397, 401Penal Code, 1860 (IPC) — Section 302
High Courts01 May 2003Allowed
Mithubhai Osmanbhai Sumra Vs State of Gujarat
Gujarat High Court · (2003) 4 GLR 864
Criminal Procedure Code, 1973 (CrPC) — Section 164, 313, 374Narcotic Drugs and Psychotropic Substances Act, 1985 (NDPS) — Section 17, 35, 42(2)Penal Code, 1860 (IPC) — Section 195
High Courts01 May 2003Dismissed
Gujarat State Road Transport Corporation Vs Patel Rajabhai Bavabhai and Others
Gujarat High Court · (2004) ACJ 495 : (2004) 1 CivCC 327 : (2003) 23 GLH 160 : (2003) 3 GLR 2258
Motor Vehicles Act, 1939 — Section 110A, 110D, 96
High Courts01 May 2003Dismissed
K.R. Chauhan C/o Ram Bhoolan Singh Fakir''s Chawl Vs Kandla Port Trust
Gujarat High Court · (2003) 05 GUJ CK 0027
High Courts01 May 2003Allowed
Central Bureau of Investigation Union of India (UOI) Vs Chandrakant Ramsingh Rathod
Gujarat High Court · (2003) 05 GUJ CK 0025
Constitution of India, 1950 — Article 21, 226, 227Criminal Procedure Code, 1973 (CrPC) — Section 258, 309, 311, 397, 401Penal Code, 1860 (IPC) — Section 120B, 302
High Courts01 May 2003
Dr. Kadvabhai Sidibhai Parmar Vs Gujarat Agricultural University and Others
Gujarat High Court · (2003) 2 GLR 1141
Constitution of India, 1950 — Article 14, 16, 21Gujarat Agricultural University Act, 1969 — Section 52
High Courts01 May 2003Allowed
Chhaya Nagar Panchayat Vs State of Gujarat
Gujarat High Court · (2003) 05 GUJ CK 0011
Gujarat Panchayats Act, 1961 — Section 179(2)
High Courts01 May 2003
Surendranagar Dudhrej Nagar Palika Vs Motiben Danabhai
Gujarat High Court · (2003) 05 GUJ CK 0010
Constitution of India, 1950 — Article 226, 227Limitation Act, 1963 — Section 5Payment of Gratuity Act, 1972 — Section 4, 4(2), 4(4)
High Courts01 May 2003Allowed
Girishbhai R. Patel Vs State of Gujarat
Gujarat High Court · (2003) 05 GUJ CK 0008
High Courts01 May 2003
Jay Bodakdev Members Asso. and Others Vs Ahmedabad Electricity Co. Ltd. and Others
Gujarat High Court · (2003) 05 GUJ CK 0006