High Courts15 Dec 2003
G.P. Karmachari Mandal Vs Gee Pee Bulk Handlers Pvt. Ltd. and Another
Gujarat High Court · (2003) 12 GUJ CK 0043
COURT ARCHIVE
Gujarat High Court judgments
35,376 judgments · page 1,115 of 1,769
High Courts12 Dec 2003Allowed
Ashapura Transport Company Vs Asstt. Provident Fund Commissioner
Gujarat High Court · (2003) 12 GUJ CK 0058
High Courts12 Dec 2003Dismissed
Executive Engineer Vs Ashokbhai J. Desai
Gujarat High Court · (2003) 12 GUJ CK 0029
Constitution of India, 1950 — Article 226, 227Industrial Disputes Act, 1947 — Section 17B, 25F
High Courts11 Dec 2003Allowed
Sardar Sarovar Narmada Nigam Ltd. Vs Keraliya Mayuddin Mohmmadbhai
Gujarat High Court · (2003) 12 GUJ CK 0062
Industrial Disputes Act, 1947 — Section 17B, 25F, 25G, 25H
High Courts11 Dec 2003
Turabbhai Abdulhusain Patent Vs Ajagarali Onali Lokhandwala
Gujarat High Court · (2003) 12 GUJ CK 0038
Penal Code, 1860 (IPC) — Section 114, 302, 307, 323, 324
High Courts11 Dec 2003Dismissed
Shatnu Bapurao Shirsagar Vs G S R T C
Gujarat High Court · (2003) 12 GUJ CK 0033
High Courts10 Dec 2003Dismissed
Bhupendra Solanki Vs Municipal Corporation of the City of Surat
Gujarat High Court · (2003) 12 GUJ CK 0048
High Courts10 Dec 2003Allowed
Shabbir Mohhammad Mustufabhai Sheikh Vs Divisional Controller, G.S.R.T.C.
Gujarat High Court · (2003) 12 GUJ CK 0042
Industrial Disputes Act, 1947 — Section 17B
High Courts10 Dec 2003
J.J. Parmar Vs State of Gujarat
Gujarat High Court · (2003) 12 GUJ CK 0035
Civil Procedure Code, 1908 (CPC) — Section 144
High Courts09 Dec 2003Dismissed
Gujarat State Road Transport Corporation Vs S.T. Workers Union
Gujarat High Court · (2003) 12 GUJ CK 0057
Constitution of India, 1950 — Article 226, 227
High Courts09 Dec 2003Dismissed
Uttamchand J. Shah Vs Dena Bank
Gujarat High Court · (2004) 24 GLH 511
Constitution of India, 1950 — Article 14, 16, 21Dena Bank Officer Employees (Discipline and Appeal) Regulations, 1976 — Regulation 7(3)Dena Bank Officers (Service) Regulations, 1976 — Regulation 17
High Courts09 Dec 2003Dismissed
Gujarat State Road Transport Corporation Vs Manubhai Sanalal Patel
Gujarat High Court · (2003) 12 GUJ CK 0007
High Courts09 Dec 2003Dismissed
Zala Jayvantsinh Faljibhai Vs State of Gujarat
Gujarat High Court · (2004) 24 GLH 598
Constitution of India, 1950 — Article 14, 226, 254, 254(2)Criminal Law (Amendment) Act, 1932 — Section 10, 10(1)(2)Criminal Procedure Code, 1973 (CrPC) — Section 484
High Courts08 Dec 2003Allowed
Ushaben Rameshwar Pandit Vs State of Gujarat
Gujarat High Court · (2004) 24 GLH 633 : (2004) 3 RCR(Criminal) 553
Criminal Procedure Code, 1973 (CrPC) — Section 313Narcotic Drugs and Psychotropic Substances Act, 1985 (NDPS) — Section 21, 50, 8
High Courts05 Dec 2003
Shree Dwarka Lohana Mahajan SadaVrut Fund Vs Joint Charity Commissioner
Gujarat High Court · AIR 2004 Guj 147
Bombay Public Trusts Act, 1950 — Section 50AConstitution of India, 1950 — Article 14
High Courts05 Dec 2003Dismissed
Patel Ganeshbhai Khushaldas Vs Patel Becharbhai Madhavlal
Gujarat High Court · AIR 2004 Guj 136 : (2004) 2 CivCC 240
Civil Procedure Code, 1908 (CPC) — Order 6 Rule 17, 115Constitution of India, 1950 — Article 226 , 227
High Courts05 Dec 2003
Shree Dwarka Lohana Mahajan Sada-Vrut Fund Vs Joint Charity Commissioner
Gujarat High Court · AIR 2004 Guj 147
Bombay Public Trusts Act, 1950 — Section 50A
High Courts05 Dec 2003Allowed
Dilip Chhotalal Patel Vs Municipal Commissioner
Gujarat High Court · (2003) 12 GUJ CK 0015