High Courts20 Dec 2003
United India Insurance Co. Ltd. Vs Ravjibhai Karsanbhai Rathod and Others
Gujarat High Court · (2005) 4 ACC 307
Motor Vehicles Act, 1988 — Section 149, 170
COURT ARCHIVE
Gujarat High Court judgments
35,376 judgments · page 1,114 of 1,769
High Courts20 Dec 2003Dismissed
State of Gujarat and Others Vs Mulchandbhai Lavjibhai Patel and Others
Gujarat High Court · (2004) 1 GLR 536
High Courts20 Dec 2003
Chaudhari Ratnaji Venaji and Another Vs Hastimal Mohanlal and Another
Gujarat High Court · (2004) 2 ACC 321 : (2004) ACJ 1337 : AIR 2004 Guj 186
Motor Vehicles Act, 1939 — Section 110A, 110B, 110CCMotor Vehicles Act, 1988 — Section 163A, 166, 167, 168, 171
High Courts20 Dec 2003Allowed
Mohd. Tahir Mohd. Arif Bakaswala Vs State of Gujarat
Gujarat High Court · (2003) 12 GUJ CK 0021
Prevention of Terrorism Act, 2002 — Section 23, 3, 35
High Courts20 Dec 2003Dismissed
United India Insurance Co. Ltd. Vs Ravjibhai Karsanbhai Rathod
Gujarat High Court · (2005) ACJ 381 : AIR 2004 Guj 189 : (2004) 24 GLH 578
Motor Vehicles Act, 1988 — Section 170
High Courts19 Dec 2003Dismissed
Anupam Industries Vs Kirpalsingh Mangalsingh
Gujarat High Court · (2003) 12 GUJ CK 0025
High Courts19 Dec 2003Allowed
Gujarat State Road Transport Corporation Vs Alibhai Adambhai Patel
Gujarat High Court · (2003) 12 GUJ CK 0024
High Courts19 Dec 2003Dismissed
Iqbalkhan Ayubkhan Pathan Vs State of Gujarat
Gujarat High Court · (2003) 12 GUJ CK 0020
Criminal Procedure Code, 1973 (CrPC) — Section 374Narcotic Drugs and Psychotropic Substances Act, 1985 (NDPS) — Section 20, 29, 42, 42(1), 50
High Courts18 Dec 2003Dismissed
Textile Traders Co.-op. Bank Ltd. Vs P.K. Thakker Construction Pvt. Ltd.
Gujarat High Court · (2004) 24 GLH 335
Constitution of India, 1950 — Article 226, 226(3), 227
High Courts18 Dec 2003Allowed
Sanjay Ratansing Thacker Vs Arihant Trade Link
Gujarat High Court · (2003) 12 GUJ CK 0036
Civil Procedure Code Amendment Act, 1999 — Section 10, 100A, 32, 32(2), 9Civil Procedure Code Amendment Act, 2002 — Section 15, 16, 16(2), 4, 5Civil Procedure Code, 1908 (CPC) — Order 41 Rule 23A
High Courts17 Dec 2003Dismissed
Gujarat Water Supply and Sewerage Board Vs Pagi Malabhai Andarbhai
Gujarat High Court · (2003) 12 GUJ CK 0054
Contract Act, 1872 — Section 23Industrial Disputes Act, 1947 — Section 17B, 2 , 37CLimitation Act, 1963 — Article 137
High Courts17 Dec 2003Dismissed
Dharamsinh @ Dhama Devbhai Koli Vs State of Gujarat
Gujarat High Court · (2004) 24 GLH 613
Evidence Act, 1872 — Section 118Penal Code, 1860 (IPC) — Section 201, 302, 34
High Courts17 Dec 2003Allowed
Sureshkumar Manackel Vs Board of Trustees of the Port Kandla
Gujarat High Court · (2003) 12 GUJ CK 0027
High Courts16 Dec 2003Dismissed
Purshottam N. Thakker Vs State of Gujarat
Gujarat High Court · (2003) 12 GUJ CK 0026
Constitution of India, 1950 — Article 14, 226
High Courts16 Dec 2003
Dhuliben Dabhi Vs Takhatsinh Prabhatsinh Sodha Parmar
Gujarat High Court · (2003) 12 GUJ CK 0017
Penal Code, 1860 (IPC) — Section 114, 306, 498
High Courts16 Dec 2003Dismissed
Siddharth Education Society Vs Regional Director
Gujarat High Court · (2003) 12 GUJ CK 0013
High Courts16 Dec 2003
State of Gujarat Vs Ashokbhai Nanjibhai Vaghani
Gujarat High Court · (2004) 64 GLH 24 : (2004) 24 GLH 64
Bombay Police Act, 1951 — Section 135Penal Code, 1860 (IPC) — Section 114, 302, 504
High Courts16 Dec 2003Dismissed
Saurashtra Chemicals Ltd. Vs Saurashtra Chemicals Employees Union
Gujarat High Court · (2003) 12 GUJ CK 0006
High Courts15 Dec 2003Dismissed
Jetpur Municipality Vs Saurashtra Employees Union
Gujarat High Court · (2004) 24 GLH 526
Bombay District Municipal Act, 1901 — Section 46Constitution of India, 1950 — Article 12, 227Industrial Disputes Act, 1947 — Section 25(B), 25(F)
High Courts15 Dec 2003Dismissed
Gujarat State Road Transport Corporation Vs Karsanbhai Danabhai Bagda
Gujarat High Court · (2003) 12 GUJ CK 0055
Constitution of India, 1950 — Article 227Industrial Disputes Act, 1947 — Section 11A