COURT ARCHIVE

Gujarat High Court judgments

35,376 judgments · page 1,106 of 1,769

High Courts04 Mar 2004Dismissed

Bank of Baroda Retired Officers'' Association and Another Vs Chairman and Managing Director, Bank of Baroda and Another

Gujarat High Court · (2004) 3 LLJ 720

Banking Companies (Acquisition and Transfer of Undertakings) Act, 1970 — Section 19(2)

High Courts03 Mar 2004

Ragnathbhai Premabhai Patel Vs State of Gujarat

Gujarat High Court · (2004) 03 GUJ CK 0082

Criminal Procedure Code, 1973 (CrPC) — Section 304(2)

High Courts03 Mar 2004

Arvind Mills Ltd. Vs Assistant Commissioner of Wealth Tax

Gujarat High Court · (2004) 191 CTR 233 : (2004) 270 ITR 467 : (2005) 144 TAXMAN 290

Constitution of India, 1950 — Article 226Wealth Tax Act, 1957 — Section 17

High Courts03 Mar 2004

AMC Vs Devjibhai Karsanbhai Vadher

Gujarat High Court · (2004) 03 GUJ CK 0049

Constitution of India, 1950 — Article 227Industrial Disputes Act, 1947 — Section 11A

High Courts03 Mar 2004

Hindustan Salts Ltd. Vs Nooradraj M. Pathan

Gujarat High Court · (2004) 03 GUJ CK 0047

Constitution of India, 1950 — Article 226, 227

High Courts01 Mar 2004

M.P. Saiyed, President Vs State of Gujarat

Gujarat High Court · (2004) 03 GUJ CK 0102

National Security Act, 1980 — Section 3(2), 3(3)

High Courts01 Mar 2004Allowed

Jayisingbhai Kanjibhai Vs Dhrangadhar Chemicals Works Ltd.

Gujarat High Court · (2004) 03 GUJ CK 0099

High Courts01 Mar 2004Dismissed

Dahiben C. Patel Vs State of Gujarat

Gujarat High Court · (2004) 03 GUJ CK 0093

High Courts01 Mar 2004Allowed

Poul Cyril Parmar Vs District Education Officer

Gujarat High Court · (2004) 24 GLH 366 : (2004) 2 GLR 482

High Courts01 Mar 2004

Dawood Osman Kumbhar Vs Umar Ahmad Juneja

Gujarat High Court · (2004) CriLJ 3175 : (2004) 4 RCR(Criminal) 74

Bombay Police Act, 1951 — Section 135Penal Code, 1860 (IPC) — Section 147, 148, 149, 243, 302

High Courts01 Mar 2004

Rekhaben Yogendrakumar Maniar Vs State of Gujarat

Gujarat High Court · (2005) 1 DMC 85

Criminal Procedure Code, 1973 (CrPC) — Section 125

High Courts27 Feb 2004Dismissed

Rameshchandra Jivanlal Bhatt Vs State of Gujarat

Gujarat High Court · (2004) 02 GUJ CK 0080

Constitution of India, 1950 — Article 136, 226, 311(2)

High Courts27 Feb 2004

Kanjibhai Kalubhai Gamara Vs President

Gujarat High Court · (2004) 02 GUJ CK 0079

Industrial Disputes (Gujarat) Rules, 1966 — Rule 26A

High Courts27 Feb 2004

Indumati Sadashiv Deshmukh Vs Mohanlal Dahyabhai Gandhi

Gujarat High Court · (2004) 02 GUJ CK 0074

Bombay Rents, Hotel and Lodging House Rates Control Act, 1947 — Section 13(1), 13(2), 29(2)

High Courts26 Feb 2004Dismissed

UCO Bank Employees'' Association Vs Life Insurance Corporation of India

Gujarat High Court · (2004) 3 LLJ 380

Constitution of India, 1950 — Article 14, 19(1), 19(4)Insurance Act, 1938 — Section 2(11), 3, 3(1)Life Insurance Corporation Act, 1956 — Section 2(10), 30, 37, 6

High Courts26 Feb 2004

Commissioner of Income Tax Vs Sayaji Iron and Engg. Pvt. Ltd.

Gujarat High Court · (2006) 200 CTR 115 : (2006) 281 ITR 438

Income Tax Act, 1961 — Section 256(1), 28, 32A, 33(1), 41Income Tax Rules, 1962 — Rule 6D(2)

High Courts26 Feb 2004Allowed

Visnagar Nagarpalika Vs Chinubhai Ratilal Parikh

Gujarat High Court · (2005) 105 FLR 756 : (2005) 1 LLJ 908

Constitution of India, 1950 — Article 226, 227Payment of Gratuity Act, 1972 — Section 1(3), 2

High Courts26 Feb 2004

Nagjibhai Dahyabhai Desai Vs State of Gujarat

Gujarat High Court · (2004) 02 GUJ CK 0055

Constitution of India, 1950 — Article 226, 227Criminal Procedure Code, 1973 (CrPC) — Section 154, 173(2), 190, 21, 216Motor Vehicles Act, 1988 — Section 117, 134, 174, 177, 184

High Courts26 Feb 2004Allowed

Kanaiyalal Dahyabhai Patel Vs Government of India and Others

Gujarat High Court · (2004) 2 GLR 1238

Constitution of India, 1950 — Article 14

High Courts26 Feb 2004

Ganpatlal Mohanlal Vishnoy Vs State of Gujarat

Gujarat High Court · (2004) 24 GLH 524

Narcotic Drugs and Psychotropic Substances Act, 1985 (NDPS) — Section 18(c)