High Courts18 Mar 2004
Thakorbhai Meghjibhai Patel Vs State of Gujarat
Gujarat High Court · (2004) 03 GUJ CK 0015
Arms Act, 1959 — Section 25CBombay Police Act, 1951 — Section 115Penal Code, 1860 (IPC) — Section 114, 120B, 302, 323, 365
COURT ARCHIVE
Gujarat High Court judgments
35,376 judgments · page 1,104 of 1,769
High Courts17 Mar 2004Allowed
Bhavnaben Shamjibhai Vs Dinesh Premjibhai Kapadia
Gujarat High Court · (2005) 2 CivCC 356 : (2005) 2 DMC 315 : (2004) 24 GLH 271 : (2005) 1 GLR 97 : (2005) 2 RCR(Criminal) 546
Criminal Procedure Code, 1973 (CrPC) — Section 125(3)
High Courts17 Mar 2004Dismissed
Trumac Engineering Co. Ltd. Vs Kathiriya Magan Bhanabai
Gujarat High Court · (2004) 03 GUJ CK 0048
Industrial Disputes Act, 1947 — Section 10
High Courts17 Mar 2004Allowed
Oil Natural Gas Corp. Labour Union Vs Union of India (UOI)
Gujarat High Court · (2004) 03 GUJ CK 0046
High Courts16 Mar 2004Dismissed
Union of India (UOI) Vs M.B.R. Patel
Gujarat High Court · (2004) 102 FLR 997 : (2004) 3 LLJ 1032
High Courts16 Mar 2004Allowed
Simon Yunabhai Vs State of Gujarat
Gujarat High Court · (2004) 03 GUJ CK 0029
Bombay Civil Services Rules, 1959 — Rule 9, 9(27)
High Courts15 Mar 2004Dismissed
Shri Bhikhubhai Bhajgovind Dave Vs The State of Gujarat
Gujarat High Court · (2004) 03 GUJ CK 0104
High Courts15 Mar 2004
Sunrex Electronics Vs Regional Provident Fund Commissioner
Gujarat High Court · (2004) 03 GUJ CK 0095
Industrial Disputes Act, 1947 — Section 7A
High Courts15 Mar 2004Dismissed
Dhanlaxmiben Liladhar Suchak Vs Director of Ayurved and Others
Gujarat High Court · (2004) 03 GUJ CK 0035
High Courts12 Mar 2004Dismissed
Suresh Veljibhai Patel Vs State of Gujarat
Gujarat High Court · (2004) 03 GUJ CK 0094
Constitution of India, 1950 — Article 14, 16
High Courts12 Mar 2004
Tushar C. Shah Vs State of Gujarat and Others
Gujarat High Court · (2004) 03 GUJ CK 0083
High Courts12 Mar 2004Allowed
Omprakash Goel Vs Union of India (UOI)
Gujarat High Court · (2004) 3 GLR 1999
Conservation of Foreign Exchange and Prevention of Smuggling Activities Act, 1974 — Section 3(1)
High Courts12 Mar 2004
Somnath Trust Vs Jamnadas Madhavji International Ltd.
Gujarat High Court · AIR 2004 Guj 238
Transfer of Property Act, 1882 — Section 114
High Courts12 Mar 2004
State of Gujarat Vs Rashmikant Ravishankar Raval
Gujarat High Court · (2004) 03 GUJ CK 0003
Criminal Procedure Code, 1973 (CrPC) — Section 321
High Courts11 Mar 2004Dismissed
Valjibhai Maganlal Salvi Vs Managing Director, Gujarat Water Resources Development Corporation Ltd.
Gujarat High Court · (2004) 03 GUJ CK 0103
High Courts11 Mar 2004
P.K. Thomus Vs Dhimantkumar Kantilal Shah
Gujarat High Court · (2004) 03 GUJ CK 0091
Bombay Rents, Hotel and Lodging House Rates Control Act, 1947 — Section 29(2)
High Courts11 Mar 2004
Valjibhai Ranchhodbhai Parmar Vs District Superintendent of Police
Gujarat High Court · (2004) 03 GUJ CK 0071
Bombay Police (Punishments and Appeals) Rules, 1956 — Rule 3Penal Code, 1860 (IPC) — Section 408
High Courts11 Mar 2004
Amrish Natubhai Patel Vs Karamsad Municipal Borough
Gujarat High Court · (2004) 03 GUJ CK 0037
High Courts11 Mar 2004Allowed
Jayantilal Babaldas Patel Vs Liquidation Officer Sahyog Co-Op. Bank Ltd.
Gujarat High Court · (2004) 03 GUJ CK 0008
High Courts11 Mar 2004Allowed
Umreth Urban Co-operative Bank Limited Vs Charotar Sahkari Khand Udyog Limited
Gujarat High Court · (2004) 2 GLR 1723
Gujarat Co-operative Societies Act, 1961 — Section 96(1)(d)