High Courts14 Jul 2004Allowed
Kuok Oils and Grains Pte. Ltd. Vs Tower International Pvt. Ltd.
Gujarat High Court · AIR 2005 Guj 9
Civil Procedure Code, 1908 (CPC) — Order 7 Rule 11
COURT ARCHIVE
Gujarat High Court judgments
35,376 judgments · page 1,091 of 1,769
High Courts13 Jul 2004
Sita Ram Singhania Vs State of Gujarat
Gujarat High Court · (2005) 3 CivCC 282 : (2005) 2 GLR 1298 : (2005) 3 RCR(Criminal) 546
Civil Procedure Code, 1908 (CPC) — Section 18, 20, 80Companies Act, 1956 — Section 442, 446, 446(1), 446(2)Contract Act, 1872 — Section 42, 49
High Courts13 Jul 2004Allowed
Ahmedabad Municipal Transport Service Vs Rameshchandra Amratlal Modi
Gujarat High Court · (2004) 24 GLH 566
Constitution of India, 1950 — Article 227Penal Code, 1860 (IPC) — Section 304A, 338
High Courts13 Jul 2004Dismissed
M.J. Prem Vs State of Gujarat
Gujarat High Court · (2004) 07 GUJ CK 0007
Bombay Civil Services (Conduct, Discipline and Appeal) Rules, 1932 — Rule 33Bombay Civil Services Rules, 1959 — Rule 189, 189A, 189BConstitution of India, 1950 — Article 14 , 226
High Courts12 Jul 2004
Gujarat Lease Financing Ltd.
Gujarat High Court · (2005) 62 SCL 511
Companies Act, 1956 — Section 391, 393
High Courts09 Jul 2004Dismissed
Jitendrabhai Chunibhai Patel Vs State of Gujarat
Gujarat High Court · (2004) 3 GLR 560
Bombay General Clauses Act, 1904 — Section 21Constitution of India, 1950 — Article 226Criminal Procedure Code, 1973 (CrPC) — Section 307
High Courts09 Jul 2004Allowed
Niraj Jayantibhai Patel through Guardian/Father Vs Regional Passport Officer
Gujarat High Court · AIR 2005 Guj 1
Constitution of India, 1950 — Article 226
High Courts09 Jul 2004
Amreli Municipality Vs Gujarat Pradesh Municipal Employees Union
Gujarat High Court · (2004) 3 GLR 1841 : (2005) 1 LLJ 592
Constitution of India, 1950 — Article 14, 16, 21Gujarat Municipalities Act, 1963 — Section 260, 271, 47, 50Gujarat Panchayats (Amendment) Act, 1993 — Section 227, 235
High Courts08 Jul 2004Allowed
Sureshbhai Shankarlal Thakkar Vs Commissioner of Police
Gujarat High Court · (2004) 07 GUJ CK 0051
Constitution of India, 1950 — Article 22(5)
High Courts07 Jul 2004Dismissed
S.K. Parmar Vs Director of Employment and Training
Gujarat High Court · (2004) 07 GUJ CK 0037
Constitution of India, 1950 — Article 227Gujarat Civil Services (Discipline and Appeal) Rules, 1971 — Rule 6, 6(4), 6(5), 6(6), 6(7)Motor Vehicles Act, 1988 — Section 118, 177
High Courts07 Jul 2004
Kundanben Jayantilal Sanghvi Vs State Bank of Saurashtra
Gujarat High Court · (2005) 126 CompCas 666 : (2004) 56 SCL 456
Securitisation and Reconstruction of Financial Assets and Enforcement of Security Interest Act, 2002 (SARFAESI) — Section 13(1), 13(2), 13(4), 17, 17(1)Transfer of Property Act, 1882 — Section 53A
High Courts06 Jul 2004
Modi Rajkumar Kishanlal Vs Swashryi Mahila Seva Sangh (Seva)
Gujarat High Court · AIR 2005 Guj 38
High Courts06 Jul 2004Allowed
N.G. Patel Vs State of Gujarat
Gujarat High Court · (2004) 07 GUJ CK 0057
Bombay Civil Services Rules, 1959 — Rule 171
High Courts06 Jul 2004Allowed
Monpara Brijeshkumar Vithalbhai Vs State of Gujarat
Gujarat High Court · (2004) 07 GUJ CK 0010
Constitution of India, 1950 — Article 14, 21, 226
High Courts06 Jul 2004Allowed
Manavadar Bantva Taluka Co-op. Purchase and Sales Union Ltd. Vs State of Gujarat
Gujarat High Court · (2004) 07 GUJ CK 0003
Gujarat Co-operative Societies Act, 1961 — Section 161, 74C, 74D
High Courts05 Jul 2004Allowed
R.M. Shah Vs United India Insurance Co. Ltd.
Gujarat High Court · (2005) 104 FLR 23 : (2004) 3 GLR 2646
Constitution of India, 1950 — Article 14, 226
High Courts02 Jul 2004Dismissed
Pathan Umravkhan Amirkhan Vs Shakinaben
Gujarat High Court · (2004) 3 GLR 489
Constitution of India, 1950 — Article 226, 227
High Courts02 Jul 2004
O.L. of Piramal Financial Services Ltd. Vs Dena Bank
Gujarat High Court · (2004) 122 CompCas 967 : (2005) 63 SCL 558
Civil Procedure Code, 1908 (CPC) — Order 6 Rule 6Companies Act, 1956 — Section 456, 531, 531AEnglish Sale of Goods Act, 1979 — Section 21(1), 27
High Courts02 Jul 2004Allowed
Nagjibhai Mathurbhai Gohil Vs State of Gujarat
Gujarat High Court · (2004) 07 GUJ CK 0036