High Courts21 Jul 2004Allowed
State of Gujarat Vs Bachubhai Govabhai
Gujarat High Court · (2005) 104 FLR 187 : (2004) 3 GLR 542
Industrial Disputes Act, 1947 — Section 33C(2)
COURT ARCHIVE
Gujarat High Court judgments
35,376 judgments · page 1,090 of 1,769
High Courts21 Jul 2004Dismissed
N.R. Zala Vs Bank of India
Gujarat High Court · (2005) 1 GLR 226 : (2004) 3 LLJ 942
Constitution of India, 1950 — Article 38, 39, 46
High Courts21 Jul 2004
Bhanulal Khimjibhai Solanki Vs Deputy Executive Engineer
Gujarat High Court · (2004) 24 GLH 375 : (2005) 1 LLJ 655
Industrial Disputes Act, 1947 — Section 17B
High Courts20 Jul 2004Dismissed
Jayesh G. Ramani Vs State of Gujarat
Gujarat High Court · (2004) 07 GUJ CK 0069
Criminal Procedure Code, 1973 (CrPC) — Section 202, 438, 70Penal Code, 1860 (IPC) — Section 302
High Courts20 Jul 2004
Haresh Jodhabhai Zinzala Vs State of Gujarat
Gujarat High Court · AIR 2005 Guj 148
High Courts19 Jul 2004Allowed
Vasant M. Desai Vs State of Gujarat
Gujarat High Court · (2004) 07 GUJ CK 0055
Constitution of India, 1950 — Article 31, 311, 311(2)
High Courts19 Jul 2004Allowed
Mehta Oxygen Pvt. Ltd. Vs State of Gujarat
Gujarat High Court · (2004) 07 GUJ CK 0031
High Courts16 Jul 2004Allowed
Karjan Municipality Vs Shashikant Kamalakar Shukla
Gujarat High Court · (2004) 24 GLH 23 : (2004) 23 GLH 24
Industrial Disputes Act, 1947 — Section 2, 25FMunicipalities Act — Section 258
High Courts16 Jul 2004Dismissed
State of Gujarat Vs Associated Cement Co. Ltd.
Gujarat High Court · (2004) 24 GLH 322
Standards of Weights and Measures Act, 1976 — Section 32(1)
High Courts16 Jul 2004
Bhavnagar District Panchayat Vs G.S. Upadhyay
Gujarat High Court · (2004) 07 GUJ CK 0061
High Courts16 Jul 2004Allowed
Dinesh Nagindas Shah Vs Commissioner of Income Tax
Gujarat High Court · (2004) 190 CTR 106 : (2005) 273 ITR 229 : (2005) 142 TAXMAN 263
Wealth Tax Act, 1957 — Section 25, 5(vi)
High Courts16 Jul 2004Dismissed
Union Bank of India Vs K.R. Ajwalia
Gujarat High Court · (2005) 105 FLR 364 : (2005) 1 LLJ 824
Gratuity Rules, 1989 — Rule 3
High Courts16 Jul 2004
Gujarat State Judicial Department Class III Employees Vs State of Gujarat
Gujarat High Court · (2005) 104 FLR 927
Gujarat Judicial Services Recruitment Rules, 1961 — Rule 5, 5(3A)
High Courts16 Jul 2004
Bhavnagar District Panchayat Vs Smt. Nirmalaben N. Dave
Gujarat High Court · (2004) 07 GUJ CK 0014
High Courts15 Jul 2004Allowed
Thakorbhai A. Gajjar Vs Divisional Controller
Gujarat High Court · (2004) 24 GLH 211
Constitution of India, 1950 — Article 227
High Courts15 Jul 2004
Ramesh M. Parmar Vs State of Gujarat
Gujarat High Court · (2005) 1 GLR 52
Administrative Service (Recruitment) Rules, 1954 — Rule 7(3)Constitution of India, 1950 — Article 12, 15(4), 16, 16(1), 16(4)Draft Gujarat Judicial Services Rules, 2002 — Rule 7
High Courts15 Jul 2004Allowed
Denish Industries Ltd. Vs Income Tax Officer
Gujarat High Court · (2004) 190 CTR 485 : (2004) 271 ITR 340 : (2004) 140 TAXMAN 456
Income Tax Act, 1961 — Section 147, 148, 149, 43(1)
High Courts15 Jul 2004Allowed
Naginbhai Haribhai Patel Vs State of Gujrat
Gujarat High Court · (2004) 07 GUJ CK 0038
High Courts15 Jul 2004Dismissed
Khodiyar Cotton Industries Vs Manager Gujarat State Finance Corporation
Gujarat High Court · AIR 2005 Guj 2 : (2005) 4 BC 604 : (2005) 126 CompCas 701
Constitution of India, 1950 — Article 226
High Courts14 Jul 2004Dismissed
Devang Co-operative Housing Society Ltd. Vs Sub Post Master
Gujarat High Court · AIR 2005 Guj 76 : (2004) 24 GLH 561
Constitution of India, 1950 — Article 226Kisan Vikas Patra Rules, 1988 — Rule 12, 13, 6