COURT ARCHIVE

Gujarat High Court judgments

35,376 judgments · page 1,078 of 1,769

High Courts12 Oct 2004

Sheikh Madinabibi Mustafabhai Vs State of Gujarat

Gujarat High Court · (2005) 2 GLR 1339

Bombay Police Act, 1951 — Section 135Civil Procedure Code, 1908 (CPC) — Order 41 Rule 23, 109Constitution of India, 1950 — Article 226 , 227

High Courts12 Oct 2004

Maruti Interior Products Pvt. Ltd. Vs Union of India (UOI)

Gujarat High Court · (2005) 122 ECR 40 : (2005) 182 ELT 145

Constitution of India, 1950 — Article 226

High Courts12 Oct 2004Allowed

Bhagyodaya Restaurant Vs Ahmedabad Municipal Corporation

Gujarat High Court · (2004) 10 GUJ CK 0010

Constitution of India, 1950 — Article 12, 226

High Courts11 Oct 2004Allowed

State of Gujarat Vs Kanaksinh Mohansinh Mangrola

Gujarat High Court · (2004) 10 GUJ CK 0053

Criminal Procedure Code, 1973 (CrPC) — Section 302, 438, 439, 70, 82Penal Code, 1860 (IPC) — Section 120B, 34, 380, 397(1), 397(2)

High Courts11 Oct 2004

Dadabhai Abhelbhai Darbar Vs West End Sports Club

Gujarat High Court · (2004) 10 GUJ CK 0049

High Courts11 Oct 2004Allowed

K.P. Jadav Vs State of Gujarat

Gujarat High Court · (2004) 10 GUJ CK 0027

Constitution of India, 1950 — Article 14, 16

High Courts11 Oct 2004

Somabhai Devabhai Chauhan Vs Divisional Controller S.T. Corporation

Gujarat High Court · (2005) 106 FLR 493

High Courts11 Oct 2004Allowed

Kolety Gum Industries Vs Union of India (UOI)

Gujarat High Court · (2005) 184 ELT 344

High Courts08 Oct 2004

Chhabildas Ramjibhai Vaghela Vs District Development Officer and Another

Gujarat High Court · (2004) 10 GUJ CK 0061

Gujarat Panchayats (Amendment) Act, 1993 — Section 57, 57(1)

High Courts08 Oct 2004

Dahyabhai Bhikhabhai Patel Vs State of Gujarat

Gujarat High Court · (2004) 10 GUJ CK 0033

Bombay Tenancy and Agricultural Lands Act, 1948 — Section 43, 84(C)

High Courts08 Oct 2004

Patel Bhagiben Vs The State of Gujarat

Gujarat High Court · (2005) 2 DMC 263

Penal Code, 1860 (IPC) — Section 114, 306, 498A

High Courts08 Oct 2004Allowed

White Silco Pvt. Ltd. Vs Union of India (UOI)

Gujarat High Court · (2005) 99 ECC 635 : (2005) 179 ELT 530

Central Excises and Salt Act, 1944 — Section 35F

High Courts07 Oct 2004

Ganesh Sahakari Grah Mandli Ltd. Vs Collector

Gujarat High Court · (2004) 10 GUJ CK 0034

Urban Land (Ceiling and Regulation) Act, 1976 — Section 23

High Courts07 Oct 2004Dismissed

Padmanabh Silk Mills Vs Union of India (UOI)

Gujarat High Court · (2006) 193 ELT 536 : (2005) 1 GLR 74

Central Excises and Salt Act, 1944 — Section 11(2), 11(BB), 11B, 11B(1), 11B(2)Constitution of India, 1950 — Article 226Customs Act, 1962 — Section 129E

High Courts07 Oct 2004Allowed

Rupsingbhai Tersingbhai Bhedi Vs State of Gujarat

Gujarat High Court · (2005) 1 GLR 99

Criminal Procedure Code, 1973 (CrPC) — Section 154, 374(2)Evidence Act, 1872 — Section 32, 32(1)Penal Code, 1860 (IPC) — Section 304, 34

High Courts07 Oct 2004Allowed

Ravjibhai Patel Saurashtra Trading Co. Vs Union of India (UOI)

Gujarat High Court · (2004) 10 GUJ CK 0001

High Courts06 Oct 2004Dismissed

B and Brothers Engineering Works Chhakodia Mahadev Vs Union of India (UOI)

Gujarat High Court · (2005) 197 CTR 306 : (2005) 185 ELT 119 : (2006) 282 ITR 474 : (2006) 153 TAXMAN 405

Constitution of India, 1950 — Article 226Finance Act, 1993 — Section 93Finance Act, 1998 — Section 88, 88(1), 90(1), 90(2)

High Courts06 Oct 2004Dismissed

C.R. Patil and C.E. Patil Vs State of Gujarat

Gujarat High Court · (2005) CriLJ 1231 : (2005) 25 GLH 313

Banking Regulation Act, 1949 — Section 35(A)Criminal Procedure Code, 1973 (CrPC) — Section 438Penal Code, 1860 (IPC) — Section 114, 120B, 34, 408, 409

High Courts06 Oct 2004Allowed

Bhavesh H. Dhruve, Director Vs Union of India (UOI)

Gujarat High Court · (2004) 10 GUJ CK 0046

High Courts06 Oct 2004

Maraji Sidhaji Chauhan Vs Dhulabhai Jenabhai Bhoi

Gujarat High Court · (2004) 10 GUJ CK 0026