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Gujarat High Court judgments

35,376 judgments · page 1,077 of 1,769

High Courts14 Oct 2004Allowed

PWD Employees'' Union Vs State of Gujarat

Gujarat High Court · (2005) 1 GLR 262

Civil Procedure Code, 1908 (CPC) — Order 40 Rule 1, Order 47 Rule 1, 144Constitution of India, 1950 — Article 136, 137, 145, 215, 32Contempt of Courts Act, 1971 — Section 10
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High Courts14 Oct 2004Allowed

Gujarat Vidhyapith Vs Becharbhai Nagajibhai Bharwad

Gujarat High Court · (2005) 25 GLH 236 : (2005) 1 GLR 407

Bombay Primary Education Act, 1947 — Section 40B, 40B(1), 40B(5), 40C, 40FConstitution of India, 1950 — Article 311, 311(2)Gujarat Secondary Education Act, 1972 — Section 36, 36(1)
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High Courts14 Oct 2004Dismissed

Sameer Engineering Works Vs District Collector

Gujarat High Court · AIR 2005 Guj 81 : (2005) 1 GLR 215

Bombay Land Revenue Code, 1879 — Section 178, 179Civil Procedure Code, 1908 (CPC) — Order 21 Rule 72, Order 21 Rule 90Constitution of India, 1950 — Article 226, 227
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High Courts13 Oct 2004

Manubhai K. Patel Vs Thakor Anarji Ravaji

Gujarat High Court · (2004) 10 GUJ CK 0019

Bombay Land Revenue Code, 1879 — Section 211, 65Constitution of India, 1950 — Article 226Gujarat Town Planning and Urban Development Act, 1976 — Section 117(1)(A)
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