High Courts16 Feb 2005Dismissed

Sajal Sureshkumar Jain Vs State of Gujarat

Gujarat High Court · (2005) 2 GLR 1716 : (2005) 4 RCR(Criminal) 52

Constitution of India, 1950 — Article 21, 39ACriminal Procedure Code, 1973 (CrPC) — Section 162, 162(1), 173(4), 279, 537Penal Code, 1860 (IPC) — Section 120B, 154, 157, 161(3), 162
High Courts11 Feb 2005Dismissed

Nasimbanu Vs Ramjibhai Bachubhai Ahir

Gujarat High Court · (2005) 3 ACC 301 : (2005) ACJ 1816 : (2005) 2 GLR 1476

Civil Procedure Code, 1908 (CPC) — Section 13Motor Vehicles Act, 1939 — Section 110(1), 110A, 110AA, 110C(2A), 110FMotor Vehicles Act, 1988 — Section 147(1), 147(2), 147(3), 149, 163A
High Courts10 Feb 2005Allowed

Chandrakant D. Nimavat Vs State of Gujarat

Gujarat High Court · (2005) 02 GUJ CK 0057

Constitution of India, 1950 — Article 226, 227Saurashtra Ghadkhed Tenancy Settlement Agricultural Land Rules, 1949 — Rule 18Saurashtra Gharkhed Tenancy Settlement and Agricultural Lands Ordinance Act, 1949 — Section 54