High Courts02 Mar 2005
General Manager ADC Bank Vs Atulkumar M. Soni
Gujarat High Court · (2005) 03 GUJ CK 0022
COURT ARCHIVE
Gujarat High Court judgments
35,387 judgments · page 1,064 of 1,770
High Courts01 Mar 2005Dismissed
Theba Juth Kethiwadi V.V. KA. Sahakari Mandali Ltd. Vs Director, Agricultural Marketing and Rural Finance
Gujarat High Court · (2005) 03 GUJ CK 0070
Constitution of India, 1950 — Article 226
High Courts01 Mar 2005
K. Kacharadas Patel Specific Family Trust Vs Commissioner of Income Tax
Gujarat High Court · (2005) 195 CTR 577 : (2006) 282 ITR 317
Income Tax Act, 1961 — Section 143(3), 263, 80I
High Courts28 Feb 2005
Essar Steel Ltd.
Gujarat High Court · (2006) 130 CompCas 123 : (2006) 5 CompLJ 83 : (2005) 59 SCL 457
Companies Act, 1956 — Section 100, 101, 101(2), 102(2), 102(3)
High Courts28 Feb 2005Dismissed
Parshottam Dassji Mohata Vs K.B. Mahata
Gujarat High Court · (2005) 02 GUJ CK 0019
Civil Procedure Code, 1908 (CPC) — Order 39 Rule 1, Order 39 Rule 2, Order 39 Rule 2A, 115, 141Constitution of India, 1950 — Article 227
High Courts28 Feb 2005Dismissed
Union of India (UOI) Vs Fataji Chaturji
Gujarat High Court · (2005) 02 GUJ CK 0010
Industrial Disputes Act, 1947 — Section 33(2)
High Courts27 Feb 2005
Gujarat Mazdoor Sabha Vs Commissioner of Labour and 4
Gujarat High Court · (2005) 25 GLH 214
Constitution of India, 1950 — Article 226, 23
High Courts25 Feb 2005Allowed
Rupali Dyeing and Printing Mills Vs Union of India (UOI)
Gujarat High Court · (2005) 127 ECR 422 : (2005) 187 ELT 178
High Courts25 Feb 2005Dismissed
Indian Oil Corporation Ltd. Vs Patel Kishorbhai Punjiram
Gujarat High Court · (2005) 02 GUJ CK 0069
Bombay Town Planning Act, 1954 — Section 53Civil Procedure Code, 1908 (CPC) — Order 21 Rule 30, 115Constitution of India, 1950 — Article 227
High Courts25 Feb 2005Dismissed
Bhikhabhai A. Vanand Vs Amul Dairy Anand
Gujarat High Court · (2005) 105 FLR 1008
Constitution of India, 1950 — Article 227Industrial Disputes Act, 1947 — Section 11A
High Courts25 Feb 2005Dismissed
Mori Manharsinh Amarsang Vs Surendranagar Joint Nagarpalika
Gujarat High Court · (2005) 02 GUJ CK 0018
Constitution of India, 1950 — Article 227Industrial Disputes Act, 1947 — Section 2, 25F, 25G, 25H
High Courts25 Feb 2005
Rohit J. Gediya Vs State of Gujarat
Gujarat High Court · (2005) 02 GUJ CK 0001
Gujarat Civil Services (General Conditions of Services) Rules, 2002 — Rule 27, 37, 49, 9(86)Gujarat Civil Services (Pay) Rules, 2002 — Rule 23, 23(1)
High Courts24 Feb 2005
New India Assurance Co. Ltd. Vs Banuben Sikandarbhai Shaikh
Gujarat High Court · (2006) 4 ACC 559 : (2006) ACJ 1270 : (2005) 2 GLR 1696
High Courts24 Feb 2005Dismissed
B.R. Shah Vs Guj. Ind. Investment Corpn. Ltd.
Gujarat High Court · (2005) 02 GUJ CK 0043
Contract Act, 1872 — Section 2
High Courts24 Feb 2005
Commissioner of Income Tax Vs Mehsana District Co-operative Milk Producers Union Ltd.
Gujarat High Court · (2005) 195 CTR 385 : (2006) 282 ITR 24
Income Tax Act, 1922 — Section 3, 4Income Tax Act, 1961 — Section 143(3), 255(4), 256(1), 28, 30
High Courts24 Feb 2005
Bharatbhai Manibhai Dholakia Vs State of Gujarat
Gujarat High Court · (2005) 2 GLR 1709
High Courts24 Feb 2005
Shree Rama Multitech Ltd.
Gujarat High Court · (2006) 131 CompCas 209 : (2005) 62 SCL 539
Companies (Court) Rules, 1959 — Rule 67, 68, 69, 71, 9Companies Act, 1956 — Section 391(1), 391(6), 393, 397, 398
High Courts23 Feb 2005
Bhagwatilal G. Shah Vs Commissioner of Income Tax
Gujarat High Court · (2005) 196 CTR 8 : (2005) 277 ITR 277
Income Tax Act, 1961 — Section 10, 14, 15, 17(1), 17(3)
High Courts23 Feb 2005
Lallubhai Bapujibhai Parmar Vs Panchmahal District Panchayat
Gujarat High Court · (2006) 108 FLR 704 : (2005) 3 GLR 1907 : (2006) 1 LLJ 366
Industrial Disputes Act, 1947 — Section 10(1), 33C(2), 33C(4)
High Courts23 Feb 2005
Twinkle Rameshkumar Dhameliya Vs Superintendent
Gujarat High Court · AIR 2005 Guj 267
Hindu Marriage Act, 1955 — Section 29(2)