COURT ARCHIVE

Gujarat High Court judgments

35,387 judgments · page 1,045 of 1,770

High Courts10 Aug 2005Dismissed

Samar Man-Made Fibers Pvt. Ltd. Vs Alaukik Trading and Investment Pvt. Ltd.

Gujarat High Court · (2005) 63 SCL 200

Companies (Court) Rules, 1959 — Rule 18 , 21Companies Act, 1956 — Section 433, 434, 434(1), 439(1), 439(5)Contract Act, 1872 — Section 25(3)

High Courts10 Aug 2005

Jubilee Mills Ltd. Employees'' Co.Op. Society Ltd. Vs O.L. of Jubilee Mills Ltd. and Others

Gujarat High Court · (2005) 63 SCL 482

High Courts10 Aug 2005Dismissed

Commissioner of Wealth Tax Vs Sumankumar Ishwarlal Parekh

Gujarat High Court · (2006) 200 CTR 633 : (2006) 282 ITR 532

Income Tax Act, 1961 — Section 132, 132(5), 263Wealth Tax Act, 1957 — Section 16(1), 16(3), 25(2), 27(3)

High Courts10 Aug 2005

Commissioner of Wealth Tax Vs R.R. Patel by L/H K.R. Patel

Gujarat High Court · (2006) 200 CTR 90 : (2006) 284 ITR 315

Wealth Tax Act, 1957 — Section 15B, 17, 25(2), 27(1)

High Courts09 Aug 2005

Akankshaben Vs State of Guajrat and Another

Gujarat High Court · (2005) 25 GLH 568

Criminal Procedure Code, 1973 (CrPC) — Section 125Penal Code, 1860 (IPC) — Section 498A

High Courts09 Aug 2005Dismissed

Dinesh Maganlal Daxini and Others Vs S.M. Rao Food Inspector and Another

Gujarat High Court · (2005) 08 GUJ CK 0081

Criminal Procedure Code, 1973 (CrPC) — Section 164, 272, 281, 283, 313Evidence Act, 1872 — Section 91

High Courts09 Aug 2005Allowed

Panchal Alpesh Kanubhai Vs District Primary Education Officer and Primary Teacher and Others

Gujarat High Court · (2005) 08 GUJ CK 0070

High Courts09 Aug 2005

Amrish Devnarayan Rajput Vs The State of Gujarat

Gujarat High Court · (2006) CriLJ 876

Criminal Procedure Code, 1973 (CrPC) — Section 173(2), 227, 228, 91Evidence Act, 1872 — Section 32Penal Code, 1860 (IPC) — Section 120B, 143, 147, 149, 186

High Courts09 Aug 2005

Shri Dhirendra Natvarlal Sanghpal Vs The State of Gujarat

Gujarat High Court · (2005) 08 GUJ CK 0031

Criminal Procedure Code, 1973 (CrPC) — Section 173(2), 227, 228, 91Evidence Act, 1872 — Section 32Penal Code, 1860 (IPC) — Section 120, 143, 147, 149, 201

High Courts09 Aug 2005Dismissed

Commissioner of Income Tax-III Vs The Baroda Peoples Co-op. Bank Ltd.

Gujarat High Court · (2005) 198 CTR 1 : (2006) 280 ITR 282

Banking Regulation Act, 1949 — Section 5, 6, 6(1), 6(2), 8Constitution of India, 1950 — Article 14, 141Income Tax Act, 1922 — Section 14(3)

High Courts08 Aug 2005

Maganbhai Shamjibhai Patel Vs The State of Gujarat

Gujarat High Court · (2005) 08 GUJ CK 0076

Criminal Procedure Code, 1973 (CrPC) — Section 227, 228Gujarat Ownership Flats Act, 1973 — Section 3(2), 42, 7(1)Penal Code, 1860 (IPC) — Section 120B, 120B(1), 299, 300, 304

High Courts08 Aug 2005

Vijay Mafatlal Solanki and Another Vs The State of Gujarat

Gujarat High Court · (2005) 08 GUJ CK 0075

Bombay Provincial Municipal Corporations Act, 1949 — Section 257, 392, 458, 461Criminal Procedure Code, 1973 (CrPC) — Section 227, 228Gujarat Ownership Flats Act, 1973 — Section 3(2), 42, 43, 7(1)

High Courts08 Aug 2005

Medical Officer Priamry Health Centre and Another Vs Jikubhai R. Saparia

Gujarat High Court · (2006) 109 FLR 321 : (2006) 1 GLR 18

Industrial Disputes Act, 1947 — Section 25B(1), 25F

High Courts08 Aug 2005Dismissed

National Insurance Co. Ltd. Vs Juvansangbhai Mansangbhai Mori and Others

Gujarat High Court · (2005) 08 GUJ CK 0024

Motor Vehicles Act, 1988 — Section 140, 140(1), 142, 163A, 166

High Courts05 Aug 2005

Jayantilal Lallubhai Mistry Vs Superintendent Central Excise Range and Others

Gujarat High Court · (2005) 08 GUJ CK 0067

High Courts05 Aug 2005Dismissed

Manharbhai Muljibhai Kakadia and 1 Another Vs Shaileshbhai Mohanbhai Patel and Others

Gujarat High Court · (2005) 08 GUJ CK 0027

High Courts05 Aug 2005Dismissed

Panchmahal Vadodara Gramin Bank and 2 Vs D. M. Parmar

Gujarat High Court · (2005) 08 GUJ CK 0009

High Courts04 Aug 2005

Timbanamuvada Gram Panchayat Vs State of Gujarat and Others

Gujarat High Court · (2005) 3 GLR 2701

Gujarat Panchayats Act, 1961 — Section 47, 47(2), 96(4)

High Courts04 Aug 2005Allowed

Jitenbhai Khantilal Shah Vs The State of Gujarat

Gujarat High Court · (2005) 08 GUJ CK 0030

Criminal Procedure Code, 1973 (CrPC) — Section 451, 457Penal Code, 1860 (IPC) — Section 384, 385, 386, 387, 465

High Courts04 Aug 2005

Commissioner of Wealth Tax Vs Chanchalben

Gujarat High Court · (2006) 200 CTR 423 : (2006) 281 ITR 15 : (2006) 153 TAXMAN 468

Wealth Tax Act, 1957 — Section 2, 27(3), 3