High Courts11 Oct 2005
Divya Corporation Vs State of Gujarat and Others
Gujarat High Court · (2005) 10 GUJ CK 0027
Constitution of India, 1950 — Article 227Essential Commodities Act, 1955 — Section 6
COURT ARCHIVE
Gujarat High Court judgments
35,387 judgments · page 1,038 of 1,770
High Courts11 Oct 2005
Gautam Harilal Gotecha Vs DCIT
Gujarat High Court · (2006) 200 CTR 139 : (2006) 281 ITR 283
Income Tax Act, 1961 — Section 132, 142, 158BC
High Courts11 Oct 2005Dismissed
Hemansu Narandas Patel Vs Maniben Dhanjibhai Gandhi
Gujarat High Court · AIR 2006 Guj 69
Civil Procedure Code, 1908 (CPC) — Order 32 Rule 3, Order 32 Rule 4, 152, 32, 99Constitution of India, 1950 — Article 227
High Courts11 Oct 2005
Essar Steel Ltd. and Others Vs Union of India (UOI) and Others
Gujarat High Court · (2004) 176 ELT 64 : (2006) 1 GLR 436
Companies Act, 1956 — Section 617, 619Constitution of India, 1950 — Article 10, 12, 13, 14, 15Essential Commodities Act, 1955 — Section 3
High Courts11 Oct 2005Allowed
Truemake Ginning Machinery Vs Union of India (UOI)
Gujarat High Court · (2006) 199 ELT 392
Central Excises and Salt Act, 1944 — Section 35C(2A)
High Courts11 Oct 2005
Pushpaben Champaklal Shah (Lokhandwala) and Another Vs Rikhavdev Tirthram Sharma and Others
Gujarat High Court · AIR 2006 Guj 66
Civil Procedure Code, 1908 (CPC) — Order 16 Rule 14, Order 18 Rule 3A, Order 3 Rule 1, 115Constitution of India, 1950 — Article 227Evidence Act, 1872 — Section 135
High Courts11 Oct 2005
Maheshkumar Virjibhai Trivedi and Others Vs The State of Gujarat and Others
Gujarat High Court · AIR 2006 Guj 35 : (2006) 26 GLH 406 : (2006) 2 GLR 1066
Constitution of India, 1950 — Article 226Wild Life (Protection) Act, 1972 — Section 18, 20, 21, 26A, 27
High Courts11 Oct 2005
Omkarnath S. Parashar Vs State of Gujarat and Another
Gujarat High Court · (2006) 2 GLR 1056
Constitution of India, 1950 — Article 227Criminal Procedure Code, 1973 (CrPC) — Section 216, 217, 248, 397(1), 397(2)Electricity Act, 1910 — Section 39, 44, 50
High Courts11 Oct 2005Dismissed
Narubha Ghemarsinh Darbar Vs Gujarat State Road Transport Corporation
Gujarat High Court · (2005) 10 GUJ CK 0004
Bombay Prohibition Act, 1949 — Section 66(1), 85(1)Constitution of India, 1950 — Article 226
High Courts10 Oct 2005
Gujarat Chamber of Commerce and Industry Vs Union of India
Gujarat High Court · (2005) 148 TAXMAN 3
High Courts06 Oct 2005
Darusing Durgasing Vs State of Gujarat and Another
Gujarat High Court · (2006) CriLJ 720
Criminal Procedure Code, 1973 (CrPC) — Section 482Penal Code, 1860 (IPC) — Section 499, 500
High Courts06 Oct 2005
State of Gujarat and Another Vs Ajay S. Patel, Engineers, Contractors and Consultant
Gujarat High Court · (2006) 26 GLH 438
Civil Procedure Code, 1908 (CPC) — Order 7 Rule 10, Order 7 Rule 11, 144, 96Gujarat Public Works Contracts Disputes Arbitration Tribunal Act, 1992 — Section 1, 1(3), 121, 13, 17
High Courts06 Oct 2005Allowed
Sun Pharmaceutical Industries Ltd. and Others Vs GIDC
Gujarat High Court · (2006) 26 GLH 509 : (2006) 1 GLR 178
Companies Act, 1956 — Section 4
High Courts06 Oct 2005Allowed
Mahavir Exports Vs Union of India (UOI) and Others
Gujarat High Court · (2006) 1 GLR 624
Central Excises and Salt Act, 1944 — Section 37Customs Act, 1962 — Section 75, 75(1)Customs, Central Excise Duties and Service Tax Drawback Rules, 1995 — Rule 16A
High Courts05 Oct 2005Dismissed
Marketyard Commercial Co-op. Bank Ltd. Vs State of Gujarat and Others
Gujarat High Court · (2005) 10 GUJ CK 0065
Companies Act, 1956 — Section 617, 619, 620Constitution of India, 1950 — Article 12, 21, 226, 311Goa, Daman and Diu Industrial Development Act, 1965 — Section 38
High Courts05 Oct 2005Dismissed
Bhagwantsinhji Charitable Trust Vs Saurasthra University
Gujarat High Court · (2006) 2 GLR 1069
National Council for Teacher Education Act, 1993 — Section 14
High Courts05 Oct 2005
Commissioner of Sales Tax Vs Dinesh Syntex Pvt. Ltd.
Gujarat High Court · (2005) 10 GUJ CK 0048
Central Sales Tax Act, 1956 — Section 10, 10(A), 8(3)Gujarat Sales Tax Act, 1969 — Section 49, 49(2), 50, 62, 65Gujarat Sales Tax Rules, 1970 — Rule 30
High Courts05 Oct 2005
Jindal Saw Ltd. Vs Saubhagyachand Shambulal Vora
Gujarat High Court · AIR 2006 Guj 100 : (2006) 1 GLR 51
Civil Procedure Code, 1908 (CPC) — Order 39 Rule 2, Order 39 Rule 4, Order 8 Rule 1, Order 8 Rule 10, 151Constitution of India, 1950 — Article 226 , 227
High Courts04 Oct 2005
Vinay N. Pandya Vs Union of India (UOI) and Others
Gujarat High Court · (2005) 10 GUJ CK 0067
Bombay Primary Education Act, 1947 — Section 18(A), 2(15), 2(2), 2(7), 40(A)Bombay Primary Education Rules, 1949 — Rule 106(A), 106(A)(4), 106AConstitution of India, 1950 — Article 12, 14, 19, 19(1), 19(2)
High Courts04 Oct 2005Dismissed
Kachchh Jal Sankat Nivaran Samiti Vs State of Gujarat and Others
Gujarat High Court · (2005) 10 GUJ CK 0046
Constitution of India, 1950 — Article 21, 226, 38, 38(2), 39