COURT ARCHIVE

Gujarat High Court judgments

35,387 judgments · page 1,036 of 1,770

High Courts17 Nov 2005Allowed

Zenith Spinners, Zenith Export Vs Union of India (UOI) and Others

Gujarat High Court · (2005) 11 GUJ CK 0014

Central Excise Rules, 2002 — Rule 18, 19, 19(1), 19(2), 19(3)CENVAT (Credit) Rules, 2004 — Rule 5Constitution of India, 1950 — Article 226

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High Courts17 Nov 2005Dismissed

Bachubhai Patabhai and Others Vs State of Gujarat and Others

Gujarat High Court · (2005) 11 GUJ CK 0002

Constitution of India, 1950 — Article 226Gujarat Municipalities Act, 1963 — Section 258

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High Courts17 Nov 2005

Manhar T. Parmar and Others Vs Jamnagar Municipal Corporation and Others

Gujarat High Court · (2006) 26 GLH 265 : (2006) 1 GLR 267

Bombay Provincial Municipal Corporations Act, 1949 — Section 451, 451(1), 451(3)

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High Courts16 Nov 2005

Jagdishchandra Maganlal Trivedi Vs State Bank of India

Gujarat High Court · (2005) 11 GUJ CK 0006

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High Courts15 Nov 2005Allowed

Rajubhai Pratapbhai Panpatil Vs Commissioner of Police and Others

Gujarat High Court · (2005) 11 GUJ CK 0023

Bombay Prohibition Act, 1949 — Section 116(B), 65(A)E, 66(1)B, 81Constitution of India, 1950 — Article 226

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High Courts14 Nov 2005Dismissed

State of Gujarat Vs Dineshchandra Ramjilal Shah

Gujarat High Court · (2005) 11 GUJ CK 0028

Penal Code, 1860 (IPC) — Section 378, 378(4), 378(5), 378(6)Prevention of Food Adulteration Act, 1954 — Section 16(1), 2, 4, 7

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High Courts14 Nov 2005

Murlidhar Lahorimal Vs Commissioner of Income Tax

Gujarat High Court · (2006) 200 CTR 109 : (2006) 280 ITR 513 : (2006) 153 TAXMAN 451

Income Tax Act, 1961 — Section 68

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High Courts14 Nov 2005

Patel Govindbhai Ambaram Vs Spl. Laq Officer and Another

Gujarat High Court · (2006) 2 GLR 1152

Constitution of India, 1950 — Article 12Land Acquisition Act, 1894 — Section 34, 35, 36, 37

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High Courts05 Nov 2005Allowed

Mukesh Himatlal Sheth Vs State of Gujarat and Others

Gujarat High Court · (2006) CriLJ 859 : (2006) 1 GLR 393

Constitution of India, 1950 — Article 226Gujarat Municipalities Act, 1963 — Section 155

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High Courts28 Oct 2005

Mrs. Indumati Bansilal Shah and Others Vs Anant Girdharlal Shah and Another

Gujarat High Court · (2006) 2 GLR 1108

Constitution of India, 1950 — Article 227Criminal Procedure Code, 1973 (CrPC) — Section 200, 202, 203, 204, 397Negotiable Instruments Act, 1881 (NI) — Section 10(1), 118, 138, 139, 141

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High Courts28 Oct 2005Dismissed

Manjula Benjiva Bhai Saparia Vs Kumudkumari Joravarsing Zala and Another

Gujarat High Court · (2006) 3 CivCC 431

Civil Procedure Code, 1908 (CPC) — Order 6 Rule 17

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High Courts28 Oct 2005Dismissed

Patel Balkrishna Chhotalal and Others Vs State of Gujarat and Others

Gujarat High Court · (2005) 10 GUJ CK 0014

Constitution of India, 1950 — Article 226Gujarat Municipalities Act, 1963 — Section 258Land Acquisition (Gujarat Unification and Amendment) Act, 1965 — Section 52A

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High Courts27 Oct 2005Allowed

Baroda Rayon Corporation Ltd. Vs Union of India (UOI)

Gujarat High Court · (2008) 10 STR 103

Central Excise Rules, 1944 — Rule 57(5), 57A, 57G, 57I, 57Q

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High Courts27 Oct 2005

Baroda Rayon Corporation Ltd. and Another Vs Union of India (UOI) and Others

Gujarat High Court · (2006) 199 ELT 794

Central Excise Rules, 1944 — Rule 57(5), 57A, 57G, 57I, 57Q

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High Courts26 Oct 2005Dismissed

Hindustan Times Ltd. Vs Ashok Vyas

Gujarat High Court · (2006) 2 GLR 1213

Civil Procedure Code, 1908 (CPC) — Order 14 Rule 2, 151, 20Constitution of India, 1950 — Article 21, 226, 227Industrial Disputes Act, 1947 — Section 17, 2, 25FF, 3

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High Courts26 Oct 2005Allowed

Palsana Fibers Pvt. Ltd. Vs Union of India (UOI)

Gujarat High Court · (2006) 199 ELT 774

CENVAT (Credit) Rules, 2004 — Rule 15, 15(1)Customs Act, 1962 — Section 110

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High Courts26 Oct 2005Dismissed

Indravijaysinh Bhikhubha Gohil Vs State of Gujarat and Others

Gujarat High Court · (2006) 1 GLR 849

Bhannagar University Act, 1978 — Section 18, 18(1), 67, 67(2)Constitution of India, 1950 — Article 226, 227Disqualification Rules, 1986 — Rule 7(3)

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High Courts26 Oct 2005

Diamond Jubilee Bank Bachav Samiti Vs State of Gujarat and Others

Gujarat High Court · AIR 2006 Guj 194 : (2005) 25 GLH 715

Constitution of India, 1950 — Article 226Deposit Insurance and Credit Guarantee Corporation Act, 1961 — Section 13A, 13A(2), 13C, 13D, 15

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High Courts25 Oct 2005

Prabodhchandra Jayantilal Patel and Another Vs Ramesh Bachuji Thakor and Others

Gujarat High Court · (2005) 10 GUJ CK 0050

Civil Procedure Code, 1908 (CPC) — Order 22 Rule 10, Order 22 Rule 4, 96Land Acquisition Act, 1894 — Section 18, 54

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High Courts24 Oct 2005

Guajrat Ambuja Cement Pvt. Ltd. Vs U.B. Gadhe

Gujarat High Court · (2006) 1 GLR 269

Constitution of India, 1950 — Article 226, 227Industrial Disputes (Gujarat) Rules, 1966 — Rule 10, 11, 76, 77Industrial Disputes Act, 1947 — Section 10, 10A, 11, 11A, 12

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