High Courts08 Jan 2018
LALLUBHAI SANKABHAI DESAI(RABARI) Vs STATE OF GUJARAT & ORS
Gujarat High Court · (2018) 01 GUJ CK 0051
COURT ARCHIVE
Gujarat High Court judgments, 2018
104 judgments · page 6 of 6
High Courts08 Jan 2018
RAJIT @ RANGO RAMANBHAI SOLANKI Vs STATE OF GUJARAT & ORS
Gujarat High Court · (2018) 01 GUJ CK 0049
Constitution of India, Article 226 - Power of High Courts to Issue certain writsGujarat Prevention of Anti-Social Activities Act, 1985, Section 3, Section
High Courts02 Jan 2018
SITADEVI & ANR. Vs STATE OF GUJARAT & ORS.
Gujarat High Court · (2018) 01 GUJ CK 0022
High Courts01 Jan 2018Allowed
DR. RAJ MRUGENDRABHAI RINDANI Vs STATE OF GUJARAT
Gujarat High Court · (2018) 01 GUJ CK 0028
Code of Criminal Procedure, 1973, Section 438 - Direction for grant of bail to person apprehending arrestIndian Penal Code, 1860, Section 120B, Secti