Gujarat High Court Judgments 2017 — Page 17

High Courts14 Jul 2017

SANJAY @ BHURIYO RAMESHBHAI THAKOR THRO PUJABEN SANJAYBHAI THAKOR Vs STATE OF GUJARAT & ORS.

Gujarat High Court · (2017) 07 GUJ CK 0011

Indian Penal Code, 1860, Section 114, Section 380, Section 457, Section 454 -Gujarat Prevention of Anti Social Activities Act, 1985, Section 3(2), Section 2(c)

Read judgment

High Courts14 Jul 2017

SATISHKUMAR @ DHARMESH @ DHAMO BAKORBHAI PATEL Vs STATE OF GUJARAT & ORS.

Gujarat High Court · (2017) 07 GUJ CK 0010

Prohibition Act, 1961, Section 81, Section 98(2), Section 65E -Gujarat Prevention of Anti Social Activities Act, 1985, Section 3(2), Section 2(b)

Read judgment

High Courts12 Jul 2017

BALDEV RAMSANGJI THAKOR Vs STATE OF GUJARAT & ORS.

Gujarat High Court · (2017) 07 GUJ CK 0087

Prohibition Act, 1961, Section 81, Section 66(1)B, Section 65AE -Gujarat Prevention of Anti Social Activities Act, 1985, Section 3(2), Section 2(b)

Read judgment

High Courts12 Jul 2017

HARESHBHAI @ BHAILU DHANJIBHAI BARAIYA THRO HARESH DULABHAI BARAIYA Vs STATE OF GUJARAT & ORS.

Gujarat High Court · (2017) 07 GUJ CK 0086

Prohibition Act, 1961, Section 81, Section 66B, Section 116B, Section 65AE, Section 98(D) -Gujarat Prevention of Anti Social Activities Act, 1985, Section 3(2), Section 2(b)

Read judgment

High Courts12 Jul 2017

HIMMATBHAI @ MAHILO HARIBHAI PARMAR Vs STATE OF GUJARAT & ORS.

Gujarat High Court · (2017) 07 GUJ CK 0085

Prohibition Act, 1961, Section 81, Section 98(2), Section 116B, Section 66(1)B, Section 65AE -Gujarat Prevention of Anti Social Activities Act, 1985, Section 3(2), Section 2(b)

Read judgment

High Courts12 Jul 2017

IRFANALI @ BHAKKAM HASANALI SAIYAD Vs STATE OF GUJARAT & ORS.

Gujarat High Court · (2017) 07 GUJ CK 0084

Indian Penal Code, 1860, Section 114, Section 379, Section 394 -Gujarat Police Act, 1951, Section 135 -Gujarat Prevention of Anti Social Activities Act, 1985, Section 3(2), Section 2(c)

Read judgment

High Courts12 Jul 2017

ISTIYAK S/O HAIDARALI ANSARI THROUGH ARSAD S/O HAIDARALI ANSARI Vs STATE OF GUJARAT & ORS.

Gujarat High Court · (2017) 07 GUJ CK 0083

Arms Act, 1959, Section 25(1)A -Gujarat Prevention of Anti Social Activities Act, 1985, Section 3(2), Section 2(c)

Read judgment

High Courts12 Jul 2017

MANGALBHAI S/O KHOKHANBHAI MANGAL THRO SWADHIRKUMAR RAMNAVAL MISHRA Vs STATE OF GUJARAT & ORS.

Gujarat High Court · (2017) 07 GUJ CK 0082

Indian Penal Code, 1860, Section 114, Section 397, Section 379 -Gujarat Police Act, 1951, Section 135(1) -Gujarat Prevention of Anti Social Activities Act, 1985, Section 3(2), Section 2(c)

Read judgment

High Courts12 Jul 2017

MUNNABHAI @ BHAGAT SHANKARBHAI DEVIPUJAK Vs COMMISSIONER OF POLICE & ORS.

Gujarat High Court · (2017) 07 GUJ CK 0081

Indian Penal Code, 1860, Section 114, Section 324, Section 379, Section 323, Section 325, Section 506(2), Section 294b -Gujarat Police Act, 1951, Section 135(1) -Gujarat Prevention of Anti Social Activities Act, 1985, Section 3(2), Section 2(c)

Read judgment

High Courts12 Jul 2017

RAIDHANBHAI KALUBHAI DHOLAKIYA (BHARWAD) Vs COMMISSIONER OF POLICE & ORS.

Gujarat High Court · (2017) 07 GUJ CK 0080

Indian Penal Code, 1860, Section 114, Section 324, Section 323, Section 325, Section 504, Section 506(2) -Gujarat Police Act, 1951, Section 135(1) -Gujarat Prevention of Anti Social Activities Act, 1985, Section 3(2), Section 2(c)

Read judgment

High Courts12 Jul 2017

RAJU @ RAJU SONI VISHNUGOPAL SONI Vs STATE OF GUJARAT & ORS.

Gujarat High Court · (2017) 07 GUJ CK 0079

Prohibition Act, 1961, Section 81, Section 99, Section 98, Section 65EA -Gujarat Prevention of Anti Social Activities Act, 1985, Section 3(2), Section 2(c)

Read judgment

High Courts12 Jul 2017

SATISH LALIYA INDREKAR Vs STATE OF GUJARAT & ORS.

Gujarat High Court · (2017) 07 GUJ CK 0078

Indian Penal Code, 1860, Section 114, Section 379, Section 427 -Gujarat Prevention of Anti Social Activities Act, 1985, Section 3(2), Section 2(c)

Read judgment

High Courts12 Jul 2017

RAVIBHAI BHAGVANBHAI @ KALUBHAI SOLANKI Vs POLICE COMMISSIONER & ORS.

Gujarat High Court · (2017) 07 GUJ CK 0077

Indian Penal Code, 1860, Section 114, Section 324, Section 323, Section 506(2), Section 294b -Gujarat Prevention of Anti Social Activities Act, 1985, Section 3(2), Section 2(c)

Read judgment

High Courts12 Jul 2017

SHAILESHBHAI AMARSING THAKOR THRO SANGEETABEN AMARSING THAKOR Vs STATE OF GUJARAT & ORS.

Gujarat High Court · (2017) 07 GUJ CK 0076

Indian Penal Code, 1860, Section 114, Section 324, Section 323, Section 506(2), Section 294b -Gujarat Police Act, 1951, Section 135(1) -Gujarat Prevention of Anti Social Activities Act, 1985, Section 3(2), Section 2(c)

Read judgment

High Courts12 Jul 2017

YUSUF @ ROBOT ABDULKADIR KURESHI Vs STATE OF GUJARAT & ORS.

Gujarat High Court · (2017) 07 GUJ CK 0075

Gujarat Prevention of Anti Social Activities Act, 1985, Section 3(2), Section 2(BBB)

Read judgment

High Courts11 Jul 2017

KANTABEN KANTILAL PATEL & ANR Vs STATE OF GUJARAT & ORS

Gujarat High Court · (2017) 07 GUJ CK 0162

Constitution of India, Article 226 - Power of High Courts to Issue certain writsLand Acquisition Act, 1894, Section 4, Section 6, Section 11 - Publication of preliminary notification and powers of officers thereupon. - Declaration that land is required for a public purpose - Enquiry and award by CollectorRight to Fair Compensation and Transparency in Land Acquisition, Rehabilitation and Resettlement Act, 2013, Section 24(2)

Read judgment

High Courts11 Jul 2017

CHAUHAN DAULATSINH PARVATSINH Vs DY.EXECUTIVE ENGINEER PUBLIC HEALTH MECHANIC

Gujarat High Court · (2017) 07 GUJ CK 0158

Read judgment

High Courts11 Jul 2017

DIVYARAJSINH @ DIVLO DON S/O MANGALSINH CHAUHAN Vs STATE OF GUJARAT & ORS.

Gujarat High Court · (2017) 07 GUJ CK 0074

Indian Penal Code, 1860, Section 114, Section 323, Section 326, Section 504, Section 384, Section 387, Section 506(2) -Gujarat Prevention of Anti Social Activities Act, 1985, Section 3(2), Section 2(c)

Read judgment

High Courts11 Jul 2017

FAJALHUSAIN GULAMRASUL SHEKH Vs STATE OF GUJARAT & ORS.

Gujarat High Court · (2017) 07 GUJ CK 0073

Indian Penal Code, 1860, Section 114, Section 380, Section 457, Section 454 -Gujarat Prevention of Anti Social Activities Act, 1985, Section 3(2), Section 2(c)

Read judgment

High Courts11 Jul 2017

DHAVAL VIJAYBHAI NARENDRABHAI BHATT Vs COMMISSIONER OF POLICE, AHMEDABAD CITY & ORS.

Gujarat High Court · (2017) 07 GUJ CK 0072

Indian Penal Code, 1860, Section 114, Section 302, Section 323, Section 120(b) - Abettor present when offence is committed - Punishment for murder - Punishment for voluntarily causing hurt - Concealing design to commit offence punishable with imprisonmentScheduled Castes and Scheduled Tribes (Prevention of Atrocities) Act, 1989, Section 3(2)(5) -Gujarat Prevention of Anti Social Activities Act, 1985, Section 3(2), Section 2(c)

Read judgment

Gujarat High Court judgments, 2017