COURT ARCHIVE

Gujarat High Court judgments, 2017

1,314 judgments · page 16 of 66

High Courts17 Jul 2017

MOHAMMED FIRDAUS @ ILU ISMAIL KHILJI Vs STATE OF GUJARAT & ORS.

Gujarat High Court · (2017) 07 GUJ CK 0105

Indian Penal Code, 1860, Section 114, Section 323, Section 326, Section 427, Section 452, Section 506(2), Section 506(1), Section 294b -Gujarat Police Act, 1951, Section 135(1) -Gujarat Prevention of Anti Social Activities Act, 1985, Section 3(2), Section 2(c)

High Courts17 Jul 2017

MOHAMMEDSULTAN @ BADSHAH ABDULREHMAN QURESHI Vs STATE OF GUJARAT & ORS.

Gujarat High Court · (2017) 07 GUJ CK 0104

Gujarat Prevention of Anti Social Activities Act, 1985, Section 3(2), Section 2(BBB)

High Courts17 Jul 2017

NARENDRA @ NARESH @ JADO MANOJBHAI PARMAR Vs STATE OF GUJARAT & ORS.

Gujarat High Court · (2017) 07 GUJ CK 0103

Prohibition Act, 1961, Section 81, Section 66B, Section 66(1)B, Section 116(1)B, Section 65E, Section 98D -Gujarat Prevention of Anti Social Activities Act, 1985, Section 3(2), Section 2(b)

High Courts17 Jul 2017

SACHIN NARESHBHAI THAKKAR THRU HIS FRIEND DHAVAL S/O MANSUKHBHAI RADADIYA Vs COMMISSIONER OF POLICE AHMEDABAD CITY & ORS.

Gujarat High Court · (2017) 07 GUJ CK 0102

Prohibition Act, 1961, Section 81, Section 66B, Section 116(1)B, Section 65AE -Gujarat Prevention of Anti Social Activities Act, 1985, Section 3(2), Section 2(b)

High Courts17 Jul 2017

RAMILABEN W/O SANNUBHAI RATNUBHAI BHABHOR Vs COMMISSIONER OF POLICE & ORS.

Gujarat High Court · (2017) 07 GUJ CK 0101

Prohibition Act, 1961, Section 81, Section 98(2), Section 65EA -Gujarat Prevention of Anti Social Activities Act, 1985, Section 3(2), Section 2(b)

High Courts17 Jul 2017

SANJAY KRIPALCHANDRA CHHOTALAL SHETH (SONI) Vs STATE OF GUJARAT & ORS.

Gujarat High Court · (2017) 07 GUJ CK 0100

Indian Penal Code, 1860, Section 114, Section 392, Section 411, Section 413 -Gujarat Prevention of Anti Social Activities Act, 1985, Section 3(2), Section 2(c)

High Courts17 Jul 2017

SANTOSH @ KANIYO VADILAL DANTANI Vs COMMISSIONER OF POLICE & ORS.

Gujarat High Court · (2017) 07 GUJ CK 0099

Prohibition Act, 1961, Section 81, Section 66B, Section 65E -Gujarat Prevention of Anti Social Activities Act, 1985, Section 3(2), Section 2(b)

High Courts17 Jul 2017

RAHUL @ SARKIT SANTILAL REVABHAI SHAH Vs STATE OF GUJARAT & ORS.

Gujarat High Court · (2017) 07 GUJ CK 0098

Prohibition Act, 1961, Section 81, Section 66B, Section 116B, Section 65AE -Gujarat Prevention of Anti Social Activities Act, 1985, Section 3(2), Section 2(b)

High Courts17 Jul 2017

SAVITABEN W/O NARSING LALU MAVI Vs COMMISSIONER OF POLICE & ORS.

Gujarat High Court · (2017) 07 GUJ CK 0097

Prohibition Act, 1961, Section 81, Section 98(2), Section 65EA -Gujarat Prevention of Anti Social Activities Act, 1985, Section 3(2), Section 2(b)

High Courts17 Jul 2017

SHREE RAMU @ RAHUL S/O UTTAM KANOJIYA Vs STATE OF GUJARAT & ORS.

Gujarat High Court · (2017) 07 GUJ CK 0096

Prohibition Act, 1961, Section 81, Section 99, Section 98, Section 116(c), Section 65EA -Gujarat Prevention of Anti Social Activities Act, 1985, Section 3(2), Section 2(b)

High Courts17 Jul 2017

SUNITABEN W/O DILIPBHAI DAHYABHAI CHUNARA Vs STATE OF GUJARAT & ORS.

Gujarat High Court · (2017) 07 GUJ CK 0095

Prohibition Act, 1961, Section 81, Section 66B, Section 65E -Gujarat Prevention of Anti Social Activities Act, 1985, Section 3(2), Section 2(b)

High Courts17 Jul 2017

BHARATBHAI S/O SOBANBHAI MANIYA Vs COMMISSIONER OF POLICE & ORS.

Gujarat High Court · (2017) 07 GUJ CK 0013

Prohibition Act, 1961, Section 81, Section 98(2), Section 65EA -Gujarat Prevention of Anti Social Activities Act, 1985, Section 3(2), Section 2(b)

High Courts17 Jul 2017

DIPAK RAJUBHAI SURYAVANSHI (MARATHI) Vs STATE OF GUJARAT & ORS.

Gujarat High Court · (2017) 07 GUJ CK 0012

Indian Penal Code, 1860, Section 114, Section 379, Section 411, Section 356 -Gujarat Prevention of Anti Social Activities Act, 1985, Section 3(2), Section 2(c)

High Courts14 Jul 2017Dismissed

BHARATSINH UMEDSINH CHAVDA Vs STATE OF GUJARAT & ORS.

Gujarat High Court · (2017) 07 GUJ CK 0094

Constitution of India, Article 226 - Power of High Courts to Issue certain writsLand Acquisition Act, 1894, Section 4, Section 6, Section 11 - Publication of preliminary notification and powers of officers thereupon. - Declaration that land is required for a public purpose - Enquiry and award by Collector

High Courts14 Jul 2017

BHIKHIBEN W/O DECD. CHANDUBHAI RAVJIBHAI DESAI Vs STATE OF GUJARAT & ORS.

Gujarat High Court · (2017) 07 GUJ CK 0093

Prohibition Act, 1961, Section 116C, Section 65EA -Gujarat Prevention of Anti Social Activities Act, 1985, Section 3(2), Section 2(b)

High Courts14 Jul 2017

JAYESH @ BHURIYO KALUBHAI THAKOR Vs STATE OF GUJARAT & ORS.

Gujarat High Court · (2017) 07 GUJ CK 0092

Indian Penal Code, 1860, Section 114, Section 380, Section 457, Section 454 -Gujarat Prevention of Anti Social Activities Act, 1985, Section 3(2), Section 2(c)

High Courts14 Jul 2017

RAJESH @ PAPU RAMESHBHAI SISODIYA Vs THE COMMISSIONER OF POLICE & ORS.

Gujarat High Court · (2017) 07 GUJ CK 0091

Indian Penal Code, 1860, Section 114, Section 379 -Gujarat Prevention of Anti Social Activities Act, 1985, Section 3(2), Section 2(c)

High Courts14 Jul 2017

RAJESHBHAI @ RAJU ARVINDBHAI SUVAGIA Vs STATE OF GUJARAT & ORS.

Gujarat High Court · (2017) 07 GUJ CK 0090

Prohibition Act, 1961, Section 81, Section 99, Section 98, Section 65EA -Gujarat Prevention of Anti Social Activities Act, 1985, Section 3(2), Section 2(b)

High Courts14 Jul 2017

SUNNYBHAI JAGDISHBHAI YADAV Vs COMMISSIONER OF POLICE, AHMEDABAD CITY & ORS.

Gujarat High Court · (2017) 07 GUJ CK 0089

Indian Penal Code, 1860, Section 114, Section 427, Section 394, Section 294(b) -Gujarat Police Act, 1951, Section 135(1) -Gujarat Prevention of Anti Social Activities Act, 1985, Section 3(2), Section 2(c)

High Courts14 Jul 2017

USHABEN W/O RAMBAHADUR @ CHINO NEPALI SHYAMBAHADUR RAI Vs STATE OF GUJARAT & ORS.

Gujarat High Court · (2017) 07 GUJ CK 0088

Prohibition Act, 1961, Section 116(b), Section 116(c), Section 66(1)B, Section 65EA -Gujarat Prevention of Anti Social Activities Act, 1985, Section 3(2), Section 2(b)