High Courts05 Feb 2016Allowed
Gujarat State Electricity Corporation Limited Vs A.M. Pithadiya
Gujarat High Court · (2016) 02 GUJ CK 0055
Industrial Disputes Act, 1947 - Section 2(s)
COURT ARCHIVE
Gujarat High Court judgments, 2016
1,300 judgments · page 53 of 65
High Courts05 Feb 2016Partly Allowed
Maliniben Rameshchandra Thakor Vs Narayan Modi and Others
Gujarat High Court · (2016) 02 GUJ CK 0054
High Courts05 Feb 2016Allowed
Regional Manager Vs Devjibhai M. Parmar
Gujarat High Court · (2016) LIC 2275
Industrial Disputes Act, 1947 - Section 11A
High Courts05 Feb 2016Partly Allowed
The State of Gujarat Vs Daljibhai Bhavabhai Taviyad and Others
Gujarat High Court · (2016) 02 GUJ CK 0052
Criminal Procedure Code, 1973 (CrPC) - Section 313, Section 378Penal Code, 1860 (IPC) - Section 114, Section 302, Section 323, Section 325
High Courts05 Feb 2016Allowed
Vasava Virsing Himatbhai Vs Indian Oil Corporation and Others
Gujarat High Court · (2016) 2 GLR 1747
Bombay Rents, Hotel and Lodging House Rates Control Act, 1947 - Section (13)(1)(g), Section 13(1)(k), Section 23AElectricity Act, 2003 - Section 42, Section 43, Section 43(1)
High Courts05 Feb 2016Disposed Off
Tata Teleservices Vs Union of India and Others
Gujarat High Court · (2016) 284 CurTR 337 : (2016) 385 ITR 497
Constitution of India, 1950 - Article 226Finance Act, 1956 - Section 18Income Tax Act, 1922 - Section 37
High Courts05 Feb 2016Partly Allowed
Thakore Velaji Amthaji Vs State of Gujarat
Gujarat High Court · (2016) 164 AIC 402 : (2016) CriLJ 2234 : (2016) 2 GCD 1451 : (2016) 2 GLR 1435
Bombay Police Act, 1951 - Section 135Evidence Act, 1872 - Section 27Penal Code, 1860 (IPC) - Section 147, Section 148, Section 302, Section 304, Section 323, Section 324, Section 336, Section 337, Section 504, Section 506(2)
High Courts05 Feb 2016Dismissed
Thakor Pradhanji Dhiraji Vs State of Gujarat
Gujarat High Court · (2016) 02 GUJ CK 0048
Criminal Procedure Code, 1973 (CrPC) - Section 313Penal Code, 1860 (IPC) - Section 323, Section 376, Section 506, Section 506(2)
High Courts05 Feb 2016Disposed Off
State of Gujarat Vs Daxesh Ratilal Patel
Gujarat High Court · (2016) 02 GUJ CK 0047
Criminal Procedure Code, 1973 (CrPC) - Section 313, Section 377Penal Code, 1860 (IPC) - Section 114, Section 323, Section 325, Section 394, Section 395, Section 397, Section 451, Section 452, Section 504, Section 506(2)
High Courts05 Feb 2016Dismissed
State of Gujarat Vs Essar Steel Ltd.
Gujarat High Court · (2016) 02 GUJ CK 0046
Central Excises and Salt Act, 1944 - Section 11B, Section 35FConstitution of India, 1950 - Article 226Customs Act, 1962 - Section 129E
High Courts04 Feb 2016Dismissed
Hemixaben Vishnuprasad Rao Vs Registrar, Lokayukta, Gujarat State and Others
Gujarat High Court · (2016) 02 GUJ CK 0045
Civil Procedure Code, 1908 (CPC) - Section 9Constitution of India, 1950 - Article 12, Article 163, Article 166, Article 226Criminal Procedure Code, 1973 (CrPC) - Section 346
High Courts04 Feb 2016Allowed
Anjumankhan Imtiyazkhan Pathan Vs State of Gujarat
Gujarat High Court · (2016) 02 GUJ CK 0044
Bombay Police Act, 1951 - Section 135 (1)Criminal Procedure Code, 1973 (CrPC) - Section 154, Section 154, Section 155, Section 156, Section 156, Section 157, Section 157, Section 313, Section 397Penal Code, 1860 (IPC) - Section 302,
High Courts04 Feb 2016Partly Allowed
Surjibhai Dhuljibhai Ninama Vs The State of Gujarat
Gujarat High Court · (2016) 02 GUJ CK 0043
Criminal Procedure Code, 1973 (CrPC) - Section 313Penal Code, 1860 (IPC) - Section 302, Section 304
High Courts04 Feb 2016Dismissed
Devendra Manubhai Patel Vs State of Gujarat
Gujarat High Court · (2016) 02 GUJ CK 0042
Criminal Procedure Code, 1973 (CrPC) - Section 313Penal Code, 1860 (IPC) - Section 302, Section 34
High Courts04 Feb 2016Partly Allowed
Jayantibhai Prabhubhai Patel Vs State of Gujarat
Gujarat High Court · (2016) 02 GUJ CK 0041
Criminal Procedure Code, 1973 (CrPC) - Section 156(3), Section 313, Section 360, Section 361, Section 374Penal Code, 1860 (IPC) - Section 306, Section 307, Section 323, Section 330Probation of Offenders Act, 1958 - Section 4
High Courts04 Feb 2016Partly Allowed
Nathiben and Others Vs State of Gujarat
Gujarat High Court · (2016) 02 GUJ CK 0040
Criminal Procedure Code, 1973 (CrPC) - Section 313Penal Code, 1860 (IPC) - Section 302, Section 304, Section 307, Section 323, Section 324, Section 325, Section 34
High Courts04 Feb 2016Allowed
Ketan Pottery Works and Others Vs Union of India and Others
Gujarat High Court · (2016) 334 ELT 206 : (2016) 2 GLR 1755
Central Excises and Salt Act, 1944 - Section 11-AC, Section 5AConstitution of India, 1950 - Article 14, Article 15, Article 31(2)
High Courts04 Feb 2016Disposed Off
Dhaneshbhai Chandulal Shah and Others Vs State of Gujarat and Others
Gujarat High Court · (2016) 02 GUJ CK 0038
Penal Code, 1860 (IPC) - Section 114, Section 173 (8), Section 173(8), Section 307, Section 386, Section 389, Section 390, Section 391, Section 392, Section 397, Section 399, Section 399(2), Section 401, Section 401(2), Section 465, Section 468, Secti
High Courts04 Feb 2016Allowed
State of Gujarat Vs Desai Jigishbhai
Gujarat High Court · (2016) 02 GUJ CK 0037
Arms Act, 1959 - Section 25(1)(c)Criminal Procedure Code, 1973 (CrPC) - Section 437, Section 439, Section 439 (2), Section 439(2), Section 70, Section 82, Section 83Evidence Act, 1872 - Section 27
High Courts04 Feb 2016Dismissed
Mukesh Bhavarlal Bhandari and other Vs UCO Bank and Another
Gujarat High Court · (2016) 3 BankJ 242 : (2017) 1 BC 88 : (2017) 1 DCR 229 : (2016) 2 DRTC 272 : (2016) 2 GLR 1576
Constitution of India, 1950 - Article 226Recovery of Debts Due to Banks and Financial Institutions Act, 1993 - Section 19, 20, 21, 34