High Courts10 Feb 2014
Commissioner of Income Tax Vs Champakbhai Mohanbhai Patel
Gujarat High Court · (2015) 370 ITR 700
Income Tax Act, 1961 — Section 132, 132A, 158BC, 158BC(c), 158BD
COURT ARCHIVE
Gujarat High Court judgments, 2014
1,415 judgments · page 61 of 71
High Courts10 Feb 2014Allowed
Sarfaraj @ Pappu Panchhi Ismail Kureshi Vs State of Gujarat and 1 Another
Gujarat High Court · (2014) 02 GUJ CK 0113
Bombay Police Act, 1951 - Section 56 60Constitution of India, 1950 - Article 21 226
High Courts10 Feb 2014
Commissioner of Income Tax, Rajkot-II Vs Rajkot Dist. Co-op. Bank Ltd.
Gujarat High Court · (2014) 222 TAXMAN 240
Income Tax Act, 1961 — Section 119(2)
High Courts10 Feb 2014
Commissioner of Income Tax Vs Industrial Extension Bureau
Gujarat High Court · (2014) 367 ITR 270 : (2014) 225 TAXMAN 160
High Courts10 Feb 2014Dismissed
Union of India and Others Vs Paulbhai
Gujarat High Court · (2014) 02 GUJ CK 0039
High Courts10 Feb 2014Dismissed
Nihalchand Sunderjibhai Thakkar (Pujara) Vs State of Gujarat and 2 Ors.
Gujarat High Court · (2014) 02 GUJ CK 0037
Criminal Procedure Code, 1973 (CrPC) — Section 438, 439, 439(2)Penal Code, 1860 (IPC) — Section 114, 306
High Courts10 Feb 2014Partly Allowed
Rameshchandra Narayanrao Pawar Vs The Chairman and Others
Gujarat High Court · (2014) 02 GUJ CK 0035
Constitution of India, 1950 - Article 226 227
High Courts07 Feb 2014Allowed
Sanjay @ Tako Chhaganbhai Ughreja Vs State of Gujarat and 2 Ors.
Gujarat High Court · (2014) 02 GUJ CK 0139
Bombay Prohibition Act, 1949 — Section 65(a)(e), 66(b)Constitution of India, 1950 — Article 226Gujarat Prevention Of Anti-social Activities Act, 1985 — Section 2(b), 3
High Courts07 Feb 2014Allowed
Mohammad Jafar @ Bunty Isaakbhai Shaikh Vs State of Gujarat and 2 Ors.
Gujarat High Court · (2014) 02 GUJ CK 0138
Bombay Animal Preservation Act, 1954 — Section 5, 6, 6(A)(B)(1)(2)(3), 8Gujarat Prevention Of Anti-social Activities Act, 1985 — Section 2(bbb), 3Gujarat Provincial Municipal Corporations Act, 1949 — Section 335, 336
High Courts07 Feb 2014Allowed
Mahadevbhai Karmiji Rabari Vs State of Gujarat and 3 Ors.
Gujarat High Court · (2014) 02 GUJ CK 0136
Bombay Prohibition Act, 1949 — Section 116(b), 2(b), 65(a)(e), 66(b), 81Constitution of India, 1950 — Article 226Gujarat Prevention Of Anti-social Activities Act, 1985 — Section 3
High Courts07 Feb 2014Allowed
Rabari Mangabhai Devabhai Vs State of Gujarat and 3 Ors.
Gujarat High Court · (2014) 02 GUJ CK 0131
High Courts07 Feb 2014Allowed
Navinchandra Sukhlal Khandol Vs State of Gujarat and Others
Gujarat High Court · (2014) 02 GUJ CK 0084
Constitution of India, 1950 - Article 14 19 21 226Prevention of Black-marketing and Maintenance of Supplies of Essential Commodities Act, 1980 - Section 3 7 8(1)
High Courts07 Feb 2014Allowed
Nayan @ Appu Sureshchandra Jariwala Vs State of Gujarat and Another
Gujarat High Court · (2014) 02 GUJ CK 0083
Bombay Prohibition Act, 1949 - Section 116(1)B 66(1)B 81 98 99Constitution of India, 1950 - Article 226Gujarat Prevention of Anti-social Activities Act, 1985 - Section 2(b) 3
High Courts07 Feb 2014Allowed
Hitesh Ramshakal Vishwakarma Vs State of Gujarat and Another
Gujarat High Court · (2014) 02 GUJ CK 0038
High Courts07 Feb 2014Allowed
Shabbir Haji Kasam Bajariya Vs State of Gujarat and 2 Ors.
Gujarat High Court · (2014) 02 GUJ CK 0036
Bombay Police Act, 1951 — Section 56, 60Constitution of India, 1950 — Article 21, 226
High Courts07 Feb 2014Allowed
Sanjaykumar Hukamchand Shah Vs State of Gujarat and Others
Gujarat High Court · (2014) 02 GUJ CK 0015
Constitution of India, 1950 - Article 226Gujarat Prevention of Anti-social Activities Act, 1985 - Section 2(c) 3Penal Code, 1860 (IPC) - Section 114 188 323 325
High Courts06 Feb 2014
Pankajbhai Natwarlal Oza Vs Indian Oil Corporation Ltd.
Gujarat High Court · (2014) 3 GLR 2230 : (2014) LabIC 2897
Constitution of India, 1950 — Article 311, 314Industrial Employment Standing Orders Act, 1946 — Section 10A(1)(b)Penal Code, 1860 (IPC) — Section 406, 420, 467, 468
High Courts06 Feb 2014Allowed
Mahesh Savjibhai Chavda Vs State of Gujarat and 2 Ors.
Gujarat High Court · (2014) 02 GUJ CK 0137
Arms Act, 1959 — Section 25(1)Constitution of India, 1950 — Article 14, 19, 21, 22, 226Gujarat Prevention Of Anti-social Activities Act, 1985 — Section 2(b), 2(c), 3
High Courts06 Feb 2014Allowed
Anilkumar Chandubhai Patel and 2 Ors. Vs State of Gujarat and 1 Another
Gujarat High Court · (2014) 02 GUJ CK 0108
Penal Code, 1860 (IPC) — Section 114, 306, 506
High Courts06 Feb 2014
Sunland Metal Recycling Industries Vs Union of India
Gujarat High Court · (2014) 310 ELT 736 : (2014) 3 GLR 2748 : (2014) 44 GST 501 : (2014) 27 GSTR 99
Central Excises and Salt Act, 1944 — Section 11, 11A, 11AA, 11AC, 11BConstitution of India, 1950 — Article 14, 265Income Tax Act, 1922 — Section 28