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Gujarat High Court judgments, 2010

1,629 judgments · page 33 of 82

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High Courts21 Sept 2010

GSRTC Vs Ashok Premji Hirani and Another

Gujarat High Court · (2010) 09 GUJ CK 0176

Constitution of India, 1950 — Article 227Industrial Disputes Act, 1947 — Section 11A
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High Courts21 Sept 2010

Gujarat Industrial Investment Corp. Ltd. Vs H.B. Parmar, or his Successor

Gujarat High Court · (2010) 09 GUJ CK 0175

Constitution of India, 1950 — Article 226Employees State Insurance Act, 1948 — Section 39(5)(A)
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High Courts21 Sept 2010Dismissed

State of Gujarat and Another Vs Babiben and Others

Gujarat High Court · (2010) 09 GUJ CK 0174

Motor Vehicles Act, 1988 — Section 110D
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High Courts21 Sept 2010

Parbatbhai Mulubhai Nanera Vs Porbandar Nagar Palika

Gujarat High Court · (2010) 09 GUJ CK 0173

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High Courts21 Sept 2010

Kishor Chimanlal Gaud Vs State of Gujarat and Others

Gujarat High Court · (2010) 09 GUJ CK 0172

Constitution of India, 1950 — Article 226
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High Courts21 Sept 2010

Pradip @ Ashok @ Manoj Subashbhai Vs State of Gujarat

Gujarat High Court · (2010) 09 GUJ CK 0171

Bombay Police Act, 1951 — Section 135Penal Code, 1860 (IPC) — Section 114, 307, 324
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High Courts21 Sept 2010

Vishnubha Metubha Zala Vs State of Gujarat

Gujarat High Court · (2010) 09 GUJ CK 0169

Arms Act, 1959 — Section 25(1)Bombay Police Act, 1951 — Section 135Criminal Procedure Code, 1973 (CrPC) — Section 374
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High Courts21 Sept 2010Dismissed

Jasubhai Bhagwanbhai Vs Kher Kanubhai Govindbhai and Others

Gujarat High Court · (2010) 09 GUJ CK 0168

Civil Procedure Code, 1908 (CPC) — Section 100
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High Courts21 Sept 2010

Ajay Haribhai Patel Vs State of Gujarat and Another

Gujarat High Court · (2010) 09 GUJ CK 0155

Constitution of India, 1950 — Article 21Criminal Procedure Code, 1973 (CrPC) — Section 161, 164, 436, 438, 439Penal Code, 1860 (IPC) — Section 120B, 177, 201, 302, 341
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High Courts21 Sept 2010

Yashpal Jitubha Chudasama Vs Central Bureau of Investigation and Another

Gujarat High Court · (2010) 09 GUJ CK 0154

Constitution of India, 1950 — Article 21Criminal Procedure Code, 1973 (CrPC) — Section 161, 164, 436, 438, 439Penal Code, 1860 (IPC) — Section 120B, 201, 302, 341, 342
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High Courts21 Sept 2010Dismissed

Jay-Kanan Build Con Pvt. Ltd. Vs O.L. for Omex Investors Ltd. (in Liqn.)

Gujarat High Court · (2011) 164 CompCas 23

Companies Act, 1956 — Section 12, 12(1), 391Negotiable Instruments Act, 1881 (NI) — Section 138
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High Courts21 Sept 2010

Munna @ Himanshu Jaswantbhai Parmar Vs State of Gujarat

Gujarat High Court · (2010) 09 GUJ CK 0073

Atrocity Act — Section 11, 12, 3(1)Penal Code, 1860 (IPC) — Section 114, 212, 376, 504, 506(2)
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High Courts21 Sept 2010

New India Assurance Co. Ltd. Vs Ashwin Chimanlal Sheth and Others

Gujarat High Court · (2011) 1 LLJ 870

Constitution of India, 1950 — Article 226, 227Payment of Gratuity Act, 1972 — Section 4(6)
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High Courts21 Sept 2010

Barot Dineshkumar Kantilal Vs The State of Gujarat

Gujarat High Court · (2010) 09 GUJ CK 0048

Criminal Procedure Code, 1973 (CrPC) — Section 313, 389(1)Penal Code, 1860 (IPC) — Section 306, 506, 506(2), 517
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High Courts21 Sept 2010Dismissed

Pravinchandra Natvarlal Jani and Another Vs O.L. of Omex Investors Limited and Another

Gujarat High Court · (2011) 100 CLA 526 : (2011) 162 CompCas 544

Companies (Court) Rules, 1959 — Rule 67, 73, 74Companies Act, 1956 — Section 391, 391(1), 393, 481, 529Companies Act, 1961 — Section 391(1)
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High Courts21 Sept 2010

Gujarat Maritime Board and Others Vs Dinesh R. Dave and Others

Gujarat High Court · (2010) 09 GUJ CK 0042

Constitution of India, 1950 — Article 227
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High Courts21 Sept 2010

Vadodara Municipal Corporation Vs Dahyabhai Amthabhai Rohit

Gujarat High Court · (2010) 09 GUJ CK 0023

Constitution of India, 1950 — Article 227
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High Courts21 Sept 2010

Excel Shine Pvt. Ltd. and Another Vs Deputy Commissioner of Labour and Others

Gujarat High Court · (2010) 09 GUJ CK 0009

Constitution of India, 1950 — Article 226Industrial Disputes Act, 1947 — Section 10, 26(2)
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High Courts21 Sept 2010

Parsingbhai Mohammadbhai Nayak Vs State of Gujarat

Gujarat High Court · (2010) 09 GUJ CK 0008

Penal Code, 1860 (IPC) — Section 304(II)
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High Courts20 Sept 2010Dismissed

Logerlal Gopilalbhai Transposed As R-4 and Others Vs Madhuben Jayantilal Patel and Others

Gujarat High Court · (2010) 09 GUJ CK 0153

Motor Vehicles Act, 1988 — Section 166, 173
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