High Courts26 Mar 2009Allowed

Moosa Raza Vs State of Gujarat and Another

Gujarat High Court · (2009) 2 GLH 200 : (2009) 3 GLR 2053

Constitution of India, 1950 — Article 226, 227Criminal Procedure Code, 1973 (CrPC) — Section 319, 482Environment (Protection) Act, 1986 — Section 16, 16(1), 17, 17(1), 17(2)
High Courts26 Mar 2009Dismissed

Joginder Manohar Dange Vs State of Gujarat and Another

Gujarat High Court · (2010) CriLJ 4121 : (2009) 89 GLH 2 : (2009) 2 GLH 89 : (2009) 3 GLR 2406

Constitution of India, 1950 — Article 226Criminal Procedure Code, 1973 (CrPC) — Section 202, 245, 482Penal Code, 1860 (IPC) — Section 120B, 34, 420, 427
High Courts25 Mar 2009Allowed

In Re: Sintex Industries Ltd.

Gujarat High Court · (2009) 2 GLR 1322

Companies Act, 1913 — Section 17(2), 18, 86Companies Act, 1929 — Section 143Companies Act, 1948 — Section 180