High Courts23 Apr 2009Allowed
Suleman Taiyab Pasta and Another Vs State of Gujarat and Another
Gujarat High Court · (2009) 04 GUJ CK 0033
Criminal Procedure Code, 1973 (CrPC) — Section 482Penal Code, 1860 (IPC) — Section 114, 406, 420
COURT ARCHIVE
Gujarat High Court judgments, 2009
963 judgments · page 34 of 49
High Courts23 Apr 2009
Jashwant Ramanbhai Naika Patel Vs State of Gujarat
Gujarat High Court · (2009) 04 GUJ CK 0032
Penal Code, 1860 (IPC) — Section 114, 363, 366, 376
High Courts22 Apr 2009Dismissed
Maganbhai Bhaichandbhai Patel Vs State of Gujarat and Others
Gujarat High Court · (2009) 04 GUJ CK 0051
Criminal Procedure Code, 1973 (CrPC) — Section 378, 397, 401Gujarat Panchayats Act, 1961 — Section 183, 184Penal Code, 1860 (IPC) — Section 504, 506(2)
High Courts22 Apr 2009
Manubhai Harjibhai Harijan Solanki Vs The State of Gujarat
Gujarat High Court · (2009) 04 GUJ CK 0029
Penal Code, 1860 (IPC) — Section 307, 324
High Courts22 Apr 2009Dismissed
Lakshmna Meka Vs Tata Chemicals Ltd. and Another
Gujarat High Court · (2009) 04 GUJ CK 0028
Companies Act, 1956 — Section 630
High Courts21 Apr 2009
Baldevbhai @ Bachubhai Motibhai Rathod Vs State of Gujarat
Gujarat High Court · (2009) 2 GLH 263 : (2009) 3 GLR 2283 : (2011) 6 RCR(Criminal) 405
Bombay Police Act, 1951 — Section 135Criminal Procedure Code, 1973 (CrPC) — Section 313Penal Code, 1860 (IPC) — Section 302, 304
High Courts21 Apr 2009
Yusufbhai alias Isubbhai Umarbhai Mallek Vs State of Gujarat and Another
Gujarat High Court · (2009) CriLJ 4015 : (2010) 7 RCR(Criminal) 951
Criminal Procedure Code, 1973 (CrPC) — Section 164, 313, 315, 315(1)Juvenile Justice (Care and Protection of Children) Act, 2000 — Section 1(4), 2, 2(1), 20, 20(1)Penal Code, 1860 (IPC) — Section 120B, 201, 302, 34
High Courts20 Apr 2009Dismissed
Sajal Sureshkumar Jain Vs State of Gujarat
Gujarat High Court · (2010) CriLJ 213
Bombay Prohibition Act, 1949 — Section 66(1), 66(1)(6), 85(1)(3)Criminal Procedure Code, 1973 (CrPC) — Section 313, 389Evidence Act, 1872 — Section 165, 32
High Courts17 Apr 2009Allowed
Marwah Company Vs Chairman and Managing Director, National Thermal Power Corpn. and Another
Gujarat High Court · AIR 2009 Guj 137 : (2010) 8 RCR(Civil) 2559
Arbitration and Conciliation Act, 1996 — Section 11, 11(6), 11(8), 16, 34Constitution of India, 1950 — Article 136
High Courts17 Apr 2009Dismissed
R.M. Dasa Vs The Gujarat Water Supply and Sewerage Board and Others
Gujarat High Court · AIR 2009 Guj 130 : (2010) 8 RCR(Civil) 2552
Arbitration and Conciliation Act, 1996 — Section 11, 11(6)Civil Procedure Code, 1908 (CPC) — Section 2Gujarat Public Works Contracts Disputes Arbitration Tribunal Act, 1992 — Section 11, 12, 13, 16, 17
High Courts16 Apr 2009Dismissed
United India Insurance Co Ltd. Vs Fatmaben Jamalbhai
Gujarat High Court · (2009) 2 GLR 1450
Motor Vehicles Act, 1939 — Section 110A, 110AA, 110C(2A), 110FMotor Vehicles Act, 1988 — Section 149, 167Workmens Compensation Act, 1923 — Section 14, 19, 19(2), 2, 3
High Courts15 Apr 2009Allowed
Bhil Khoda Ranmal and Another Vs Joint Secretary, Appeal, Revenue Deptt. and Others
Gujarat High Court · (2009) 2 GLH 511 : (2009) 2 GLH 510 : (2009) 3 GLR 1959
Bombay Land Revenue Code, 1879 — Section 73AA(1), 73AA(2), 73AA(3), 73AA(4), 73AB
High Courts15 Apr 2009Allowed
Ravibhai Bhangibhai Makvana Vs District Magistrate and Others
Gujarat High Court · (2009) 04 GUJ CK 0042
Bombay Prohibition Act, 1949 — Section 116B, 65AE, 66B, 81
High Courts13 Apr 2009Dismissed
Deputy Commissioner of Income Tax (Assessment) Vs Arvind Mills Ltd.
Gujarat High Court · (2010) 228 CTR 208 : (2009) 314 ITR 251 : (2009) 183 TAXMAN 189
Income Tax Act, 1961 — Section 115J, 115J(1A)
High Courts13 Apr 2009Dismissed
UCO Bank Vs THE Union of India (UOI) and Another
Gujarat High Court · (2009) 226 CTR 165 : (2009) 182 TAXMAN 26
Bombay Sales Tax Act, 1959 — Section 38CConstitution of India, 1950 — Article 226Income Tax Act, 1961 — Section 144, 156, 226(3), 281B
High Courts13 Apr 2009
The Commissioner of Income Tax Vs Hindustan Fashions Ltd.
Gujarat High Court · (2009) 04 GUJ CK 0015
High Courts13 Apr 2009Dismissed
Deputy Commissioner of Income Tax Vs Surat Textile Mills Ltd.
Gujarat High Court · (2009) 317 ITR 367
Income Tax Act, 1961 — Section 115J
High Courts09 Apr 2009Dismissed
New India Assurance Company Ltd. Vs Khujema Ibrahim Zupadawala and Others
Gujarat High Court · (2009) 2 GLR 1519
Motor Vehicles Act, 1988 — Section 146, 147, 149(2), 163A, 166
High Courts09 Apr 2009Dismissed
Mysore Ammonias Supply Corporation Vs Kashiben Jashbhai Patel and Others
Gujarat High Court · (2010) ACJ 1087 : (2009) 123 FLR 368 : (2009) 2 GLR 1768
Workmens Compensation Act, 1923 — Section 3
High Courts09 Apr 2009Dismissed
Aditi Mangalbhai Patel Vs Gujarat Univeristy and Others
Gujarat High Court · (2009) 04 GUJ CK 0035