Companies Act, 1956 — Section 391, 391(1), 391(2), 392, 392(1)Securitisation and Reconstruction of Financial Assets and Enforcement of Security Interest Act, 2002 (SARFAESI) — Section 5Sick Industrial Companies (Special Provisions) Act, 1985 — Section 3(1)

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High Courts24 Nov 2008Dismissed

Jagdishbhai Popatbhai Khokhani Vs State of Gujarat

Gujarat High Court · (2009) CriLJ 1272 : (2009) 2 GLR 1446

Criminal Procedure Code, 1973 (CrPC) — Section 439Dowry Prohibition Act, 1961 — Section 3, 7Evidence Act, 1872 — Section 113(A)

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High Courts24 Nov 2008Dismissed

State of Gujarat Vs Alihusain Ibrahimbhai Tarvadi

Gujarat High Court · (2008) 11 GUJ CK 0001

Criminal Procedure Code, 1973 (CrPC) — Section 313, 378Prevention of Food Adulteration Act, 1954 — Section 16, 7(1)

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High Courts21 Nov 2008Allowed

Vinodbhai @ Vinna Kukabhai Vs State of Gujarat

Gujarat High Court · (2008) 11 GUJ CK 0021

Bombay Police Act, 1951 — Section 135Criminal Procedure Code, 1973 (CrPC) — Section 313Penal Code, 1860 (IPC) — Section 114, 324, 376, 452

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High Courts21 Nov 2008Dismissed

State of Gujarat Vs Jitendrakumar Dhirajlal Sojitra (Vendor of Manufacturing Firm) and Another

Gujarat High Court · (2008) 11 GUJ CK 0015

Criminal Procedure Code, 1973 (CrPC) — Section 378Prevention of Food Adulteration Act, 1954 — Section 11, 16, 2(1A), 2(A)(M), 7(1)Prevention of Food Adulteration Rules, 1955 — Rule 14

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High Courts20 Nov 2008

Navneet Publications (India) Limited and Another Vs Municipal Corporation

Gujarat High Court · (2008) 11 GUJ CK 0020

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High Courts20 Nov 2008

Kantikumar Balubhai Katharia Vs State of Gujarat and Others

Gujarat High Court · (2008) 3 GLH 796

Constitution of India, 1950 — Article 226

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High Courts19 Nov 2008

Narayanbhai Babulal Bhosle and Others Vs State of Gujarat

Gujarat High Court · (2009) 1 GLH 91

Bombay Police Act, 1951 — Section 135(1)Criminal Procedure Code, 1973 (CrPC) — Section 154, 354, 374, 386Evidence Act, 1872 — Section 27

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High Courts19 Nov 2008

Shree Khambhat Taluka Sarvajanik Kelavani Mandal Vs Khambhat Nagarpalika and Another

Gujarat High Court · (2009) 30 GLH 2 : (2009) 2 GLH 30 : (2009) 1 GLR 562

Gujarat Municipalities Act, 1963 — Section 101, 102, 103, 108, 109

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High Courts19 Nov 2008

Kandari Village Panchayat Vs State of Gujarat and Others

Gujarat High Court · (2009) 62 GLH 1 : (2009) 1 GLH 62 : (2009) 1 GLR 242

Saurashtra Felling of Trees (Infliction of Punishment) Act, 1951 — Section 10, 3, 3(1), 3(2)Saurashtra Felling of Trees (Infliction of Punishment) Rules, 1961 — Rule 3, 3(1), 3(5A), 3(6), 3(6)

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High Courts19 Nov 2008Allowed

Janakkumar V. Amarkotiya and Another Vs Chief Post Master General and Another

Gujarat High Court · (2009) 1 GLH 421

Constitution of India, 1950 — Article 226Insurance Act, 1938 — Section 38

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High Courts19 Nov 2008Dismissed

Bhavnagar Municipal Corporation Vs Bhanuben Maganbhai Havalia

Gujarat High Court · (2009) 1 GLR 597

Employees State Insurance Act, 1948 — Section 3(1)Limitation Act, 1963 — Section 5Workmens Compensation Act, 1923 — Section 12(2), 17, 2, 28, 3

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High Courts18 Nov 2008Allowed

Sureshkumar Chhaganbhai Raval Vs State of Gujarat

Gujarat High Court · (2008) 11 GUJ CK 0053

Dowry Prohibition Act, 1961 — Section 3, 7Penal Code, 1860 (IPC) — Section 306, 498A

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High Courts18 Nov 2008Dismissed

Ishwarji Velaji Thakor Vs The State of Gujarat

Gujarat High Court · (2008) 11 GUJ CK 0052

Criminal Procedure Code, 1973 (CrPC) — Section 357(3)Penal Code, 1860 (IPC) — Section 363, 376, 376(2)

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High Courts18 Nov 2008

Vikramsinh Sukhsinh Chauhan Vs State of Gujarat

Gujarat High Court · (2008) 11 GUJ CK 0051

Criminal Procedure Code, 1973 (CrPC) — Section 313Penal Code, 1860 (IPC) — Section 114, 120B, 384, 390, 392Scheduled Castes and the Scheduled Tribes (Prevention of Atrocities) Act, 1989 — Section 3(1)(10)

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High Courts17 Nov 2008

Tansukhbhai Shantibhai Gohel Vs State of Gujarat

Gujarat High Court · (2008) 11 GUJ CK 0050

Bombay Police Act, 1951 — Section 135Penal Code, 1860 (IPC) — Section 307, 324

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High Courts17 Nov 2008

Induben Damjibhai Kapuria Vs Hareshkumar Laxshmanbhai Nakum and Others

Gujarat High Court · (2008) 11 GUJ CK 0046

Motor Vehicles Act, 1988 — Section 173

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