High Courts17 Jun 2008
Gail (India) Ltd. and Another Vs Indian Petrochemicals Corpn. Ltd. and Others
Gujarat High Court · (2008) 06 GUJ CK 0024
Constitution of India, 1950 — Article 13, 14, 226, 227
COURT ARCHIVE
Gujarat High Court judgments, 2008
1,047 judgments · page 29 of 53
High Courts17 Jun 2008Dismissed
Mahalaxmi Fabric Mills Ltd. Vs Assistant Commissioner of Income Tax
Gujarat High Court · (2009) 309 ITR 63 : (2009) 176 TAXMAN 153
Income Tax Act, 1961 — Section 72, 80AB, 80B(5), 80HH, 80HHC
High Courts17 Jun 2008Dismissed
Deputy Commissioner of Income Tax Vs Blue Bell Polymers (P) Ltd.
Gujarat High Court · (2008) 217 CTR 324 : (2010) 327 ITR 259
Income Tax Act, 1961 — Section 80HH, 80HHA, 80I, 80J
High Courts17 Jun 2008Allowed
Krishnadas Govinddas Parikh Vs Wealth Tax Officer and Another
Gujarat High Court · (2008) 219 CTR 32 : (2009) 177 TAXMAN 369
Wealth Tax Act, 1957 — Section 16(4), 16A, 17Wealth Tax Rules, 1957 — Rule 1BB
High Courts16 Jun 2008Allowed
State of Gujarat Vs Amarsing Rupsing Mahida and Others
Gujarat High Court · (2008) 06 GUJ CK 0034
Criminal Procedure Code, 1973 (CrPC) — Section 195, 262, 313, 340, 344Penal Code, 1860 (IPC) — Section 114, 193, 300, 302, 307
High Courts16 Jun 2008Allowed
State of Gujarat Vs Javedkhan @ Jahidkhan Azizkhan Pathan
Gujarat High Court · (2008) 3 GLR 2453
Arms Act, 1959 — Section 25(1)(AA), 27, 29Criminal Procedure Code, 1973 (CrPC) — Section 161, 164, 439Evidence Act, 1872 — Section 123, 124, 125, 30
High Courts16 Jun 2008Dismissed
Vithalbhai D. Pandya Vs Central Bureau of Investigation and Others
Gujarat High Court · (2008) 06 GUJ CK 0016
Limitation Act, 1963 — Section 5Prevention of Terrorism Act, 2002 — Section 23, 34, 34(5)
High Courts16 Jun 2008
State of Gujarat Vs Patel Maheshbhai Ranchodbhai and Others
Gujarat High Court · (2008) 3 GLR 2566
Criminal Procedure Code, 1973 (CrPC) — Section 209, 311, 313, 378(1)(3), 391Evidence Act, 1872 — Section 113A, 32, 32(1)Penal Code, 1860 (IPC) — Section 107, 107(3), 114, 201, 306
High Courts16 Jun 2008
Maruti Minerals and Metals Vs The Govt. of India and Others
Gujarat High Court · (2008) 3 GLH 336 : (2008) 3 GLR 2262
Constitution of India, 1950 — Article 14, 19, 19(1), 226Gujarat Minor Minerals Rules, 1966 — Rule 11(4)Industries (Development and Regulation) Act, 1951 — Section 10, 13
High Courts13 Jun 2008
Macleods Pharmaceuticals Ltd. Vs Alembic Limited
Gujarat High Court · (2008) 3 GLH 776
Civil Procedure Code, 1908 (CPC) — Order 39 Rule 3
High Courts13 Jun 2008
Shahjanand Education Trust Vs Hemchandracharya North Gujarat University Patan and Others
Gujarat High Court · (2008) 3 GLR 2475
Constitution of India, 1950 — Article 226Maharashtra Universities Act, 1994 — Section 82, 83National Council for Teacher Education Act, 1993 — Section 14, 14(4), 14(6), 17
High Courts10 Jun 2008Allowed
Kaminiben S. Padhya Vs District Collector and Another
Gujarat High Court · (2008) 2 GLR 1833
Constitution of India, 1950 — Article 226Gujarat Municipalities Act, 1963 — Section 258
High Courts10 Jun 2008
Acharya Kamleshkumar Suryakantbhai and Another Vs Registrar, Co-op. Societies and Others
Gujarat High Court · AIR 2009 Guj 39 : (2008) 3 GLR 2185
Constitution of India, 1950 — Article 226
High Courts16 May 2008
Narmadaben Suresbhai Rathawa and Others Vs Rajesh Kanchanlal Panchal and Others
Gujarat High Court · (2008) 3 GLH 98
Motor Vehicles Act, 1988 — Section 166, 173
High Courts16 May 2008Allowed
State of Gujarat Vs Ashokbhai Kuberbhai Solanki and Another
Gujarat High Court · (2008) 2 ITR 1781
Criminal Procedure Code, 1973 (CrPC) — Section 313, 378, 378(1)(3), 386Dowry Prohibition Act, 1961 — Section 3, 3, 4, 7Evidence Act, 1872 — Section 157, 32
High Courts16 May 2008
Kadi Taluka Sahakari Kharid Vechan Sangh Limited Vs State of Gujarat and Others
Gujarat High Court · (2008) 05 GUJ CK 0072
Constitution of India, 1950 — Article 226, 227Drugs and Cosmetics Rules, 1945 — Rule 59, 59, 62B, 62B(2), 64(2)
High Courts16 May 2008
Rajeshkumar Hashmukhbhai Thakkar Vs The State of Gujrat and Another
Gujarat High Court · (2008) 05 GUJ CK 0055
Arms Act, 1959 — Section 25Criminal Procedure Code, 1973 (CrPC) — Section 169, 173[8)Penal Code, 1860 (IPC) — Section 307, 394, 426, 427
High Courts16 May 2008
Baroda Rayon Corporation Ltd. and Another Vs Baroda Rayon Employees Ekta Union and Another
Gujarat High Court · (2008) 05 GUJ CK 0054
Industrial Disputes Act, 1947 — Section 10(4), 17B
High Courts16 May 2008
Gujarat Small Industries Corporation Ltd. Vs Borsad Urban Co-operative Credit Society Ltd. and Another
Gujarat High Court · (2008) 144 CompCas 480 : (2009) 1 CompLJ 148
Companies Act, 1956 — Section 189, 433, 439, 454
High Courts16 May 2008Allowed
Patel Lataben Jitendrakumar Vs State of Gujarat and Another
Gujarat High Court · (2008) 05 GUJ CK 0033
Constitution of India, 1950 — Article 226Registration of Births and Deaths Act, 1969 — Section 15, 25, 8, 9