Criminal Procedure Code, 1973 (CrPC) — Section 482Pre-conception and Pre-natal Diagnostic Techniques (Prohibition of Sex Selection) Act, 1994 — Section 10(1A), 2(a), 23, 25, 3

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High Courts19 Sept 2008Allowed

Jivanbhai Vithalbhai Chavda Vs State of Gujarat

Gujarat High Court · (2008) 3 GLH 418 : (2009) 1 GLR 646

Criminal Procedure Code, 1973 (CrPC) — Section 313Penal Code, 1860 (IPC) — Section 376

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High Courts18 Sept 2008

Gujarat Maritime Board and Others Vs Ashokkumar Ijjatrai Anjariya and Another

Gujarat High Court · (2008) 3 GLH 767

Constitution of India, 1950 — Article 14

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High Courts18 Sept 2008Dismissed

Jagdish Naranbhai Anjani and Another Vs State of Gujarat and Another

Gujarat High Court · (2008) 09 GUJ CK 0024

Penal Code, 1860 (IPC) — Section 114, 306

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High Courts17 Sept 2008Dismissed

New India Assurance Co. Ltd. Vs Rameshbhai Gopalji Lakhani and Others

Gujarat High Court · (2008) 3 GLH 467

Motor Vehicles Act, 1988 — Section 10, 10(2), 145, 147, 147(3)

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High Courts17 Sept 2008Dismissed

Commissioner of Income Tax-I Vs Micro Melt (P.) Ltd.

Gujarat High Court · (2010) 327 ITR 70 : (2009) 177 TAXMAN 35

Income Tax Act, 1961 — Section 68

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High Courts17 Sept 2008

Jyotiben Kedar Tambe and Others Vs The State of Gujarat and Another

Gujarat High Court · (2008) 09 GUJ CK 0052

Penal Code, 1860 (IPC) — Section 114, 120B, 406, 409, 420

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High Courts17 Sept 2008Dismissed

Commissioner of Income Tax-II Vs Shailesh Rasiklal Mehta

Gujarat High Court · (2009) 176 TAXMAN 270

Income Tax Act, 1961 — Section 68, 69

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High Courts17 Sept 2008Dismissed

Guruprasad @ Munna Hariprasadkanojiya Vs State of Gujarat

Gujarat High Court · (2008) 09 GUJ CK 0048

Penal Code, 1860 (IPC) — Section 114, 304II

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High Courts17 Sept 2008

Mohanbhai M. Parmar Vs Voltamp Transformers Ltd. and others

Gujarat High Court · (2009) 120 FLR 73

Constitution of India, 1950 — Article 227, 227

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High Courts17 Sept 2008Dismissed

Oil and Natural Gas Corporation Ltd. Vs Gujarat Mazdoor Sabha and Others

Gujarat High Court · (2008) 119 FLR 1118 : (2009) 1 GLR 361 : (2009) 1 LLJ 646 : (2009) 3 SLR 67

Constitution of India, 1950 — Article 226Industrial Disputes Act, 1947 — Section 10, 10(1), 12(5)

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High Courts16 Sept 2008Dismissed

Commissioner of Income Tax - II Vs Hindustan Marble (P.) Ltd.

Gujarat High Court · (2010) 327 ITR 312 : (2009) 179 TAXMAN 289

Income Tax Act, 1961 — Section 132, 132(4)

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High Courts16 Sept 2008Dismissed

V.J. Brahmbhatt Vs State of Gujarat and Others

Gujarat High Court · (2008) 3 GLH 247

Gujarat Civil Services (Discipline and Appeal) Rules, 1971 — Rule 9

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High Courts16 Sept 2008

New India Assurance Co. Ltd. Vs Tejabhai Savabhai Dangar and Another

Gujarat High Court · (2008) 119 FLR 1112

Workmens Compensation Act, 1923 — Section 3, 4A(3)

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