High Courts24 Aug 2007Allowed
Gujarat State Land Development Corporation Ltd. Vs Jivabhai Somabhai Bhoi
Gujarat High Court · (2007) 08 GUJ CK 0034
Industrial Disputes Act, 1947 — Section 25F
COURT ARCHIVE
Gujarat High Court judgments, 2007
695 judgments · page 12 of 35
High Courts24 Aug 2007Dismissed
Abdulwahab Abdulmajid Baloch Vs State of Gujarat
Gujarat High Court · (2007) 08 GUJ CK 0032
Arms Act, 1959 — Section 21(1), 27Criminal Procedure Code, 1973 (CrPC) — Section 313, 374Evidence Act, 1872 — Section 27
High Courts24 Aug 2007Dismissed
Murliwala Agrotech Pvt. Ltd. and Others Vs Gujarat Civil Supply Corpn. Ltd. and Another
Gujarat High Court · AIR 2008 Guj 6
Constitution of India, 1950 — Article 14, 226, 301, 304
High Courts24 Aug 2007
Becharbhai S. Prajapati Vs State of Gujarat
Gujarat High Court · (2008) CriLJ 505 : (2008) 2 GLR 1075
Criminal Procedure Code, 1973 (CrPC) — Section 313Penal Code, 1860 (IPC) — Section 161Prevention of Corruption Act, 1988 — Section 12, 13(1), 13(2), 4(2), 4(3)
High Courts24 Aug 2007Allowed
District Development Officer and Another Vs Karsanbhai Ramjibhai Jaladiya
Gujarat High Court · (2007) 08 GUJ CK 0009
Constitution of India, 1950 — Article 14, 16Industrial Disputes (Central) Rules, 1957 — Rule 77, 78, 82Industrial Disputes Act, 1947 — Section 2, 25F, 25G, 25H
High Courts24 Aug 2007Dismissed
Amirali Jafarali Khoja Vs Mohmadbhai Usmanbhai Shaikh and Another
Gujarat High Court · (2008) ACJ 2012 : (2007) 3 GLR 2650
Civil Procedure Code, 1908 (CPC) — Section 11
High Courts23 Aug 2007Allowed
Baba Ramdev Pasti Bhandar Vs Gabhabhai Amarabhai Parmar
Gujarat High Court · (2008) 117 FLR 815 : (2008) 1 GLR 530
Constitution of India, 1950 — Article 227Industrial Disputes Act, 1947 — Section 33C[2)
High Courts21 Aug 2007Allowed
H.P. Dave, Police Sub-Inspector Vs State of Gujarat and Another
Gujarat High Court · (2008) 1 GLH 193 : (2008) 2 GLR 1702
Criminal Procedure Code, 1973 (CrPC) — Section 193, 202, 482Penal Code, 1860 (IPC) — Section 323, 504, 506(2)Scheduled Castes and the Scheduled Tribes (Prevention of Atrocities) Act, 1989 — Section 14, 3(1)
High Courts17 Aug 2007Dismissed
State of Gujarat Vs Akbalsing Rameshwarsing
Gujarat High Court · (2007) 115 FLR 174 : (2008) 1 LLJ 238
Constitution of India, 1950 — Article 227Employees State Insurance Act, 1948 — Section 17Industrial Disputes Act, 1947 — Section 33C(2)
High Courts16 Aug 2007
Reliance Industries Ltd. Vs Gujarat State Information Commission and Others
Gujarat High Court · AIR 2007 Guj 203 : (2008) 2 GLR 1559
Constitution of India, 1950 — Article 14Gujarat Right to Information Rules, 2005 — Rule 6, 6(4)Right to Information Act, 2005 — Section 11, 11(1), 11(2), 11(3), 11(4)
High Courts16 Aug 2007Dismissed
Special Land Acquisition Officer, Narmada Project and Another Vs Ratilal Chunilal
Gujarat High Court · (2008) 1 GLR 544
Land Acquisition Act, 1894 — Section 11, 18, 4, 4(1), 54
High Courts16 Aug 2007
In re: Indian Petrochemicals Corporation Limited
Gujarat High Court · (2007) 08 GUJ CK 0005
Air Corporations Act, 1953 — Section 20, 20(1)Bombay Industrial Relations and Industrial Disputes (Gujarat Amendment) Act, 1972 — Section 53A, 53BCivil Procedure Code, 1908 (CPC) — Section 19, 20
High Courts14 Aug 2007
Kara Bhima Vs Chief Controlling Revenue Authority
Gujarat High Court · AIR 2007 Guj 198 : (2007) 27 GLH 158 : (2008) 2 GLR 921
Bombay Stamp Act, 1958 — Article 36, 39, 53, 56, 9
High Courts13 Aug 2007Allowed
Chavda Ghanshyamji and Others Vs State of Gujarat
Gujarat High Court · (2007) CriLJ 4609
Criminal Procedure Code, 1973 (CrPC) — Section 173, 374, 386Evidence Act, 1872 — Section 13APenal Code, 1860 (IPC) — Section 114, 306, 34, 498A
High Courts13 Aug 2007Dismissed
Santokben Sharmanbhai Jadeja Vs State of Gujarat
Gujarat High Court · (2008) CriLJ 68 : (2008) 1 GLR 497 : (2008) 2 KLT 398
Constitution of India, 1950 — Article 20, 20(3), 21, 227, 51ACriminal Procedure Code, 1973 (CrPC) — Section 156, 156(1), 156(3), 157, 158Evidence Act, 1872 — Section 27
High Courts13 Aug 2007Dismissed
Bhimpore Samudayik Sahakari Kheti Mandli Ltd. Vs State of Gujarat and Others
Gujarat High Court · (2007) 08 GUJ CK 0033
High Courts09 Aug 2007Allowed
Devkinandan K. Mishra Vs Sayaji Iron and Engineering Company Pvt. Ltd. and Another
Gujarat High Court · (2008) 117 FLR 621 : (2008) 1 LLJ 580
Industrial Disputes Act, 1947 — Section 2
High Courts09 Aug 2007Dismissed
The State of Gujarat Vs Babarbhai Vechatbhai Vankar and Others
Gujarat High Court · (2007) 08 GUJ CK 0025
Bombay Police Act, 1951 — Section 135Criminal Procedure Code, 1973 (CrPC) — Section 378Penal Code, 1860 (IPC) — Section 188, 395, 506(2)
High Courts09 Aug 2007
National Insurance Co. Ltd. Vs Mohammad Faruk Haji Hakim Shaikh and Others
Gujarat High Court · (2007) 08 GUJ CK 0016
High Courts09 Aug 2007
Kailash Raguvir Vs State of Gujarat
Gujarat High Court · (2007) 3 GLR 2530
Bombay Police Act, 1951 — Section 135(1)Criminal Procedure Code, 1973 (CrPC) — Section 107, 313, 374, 378, 394Penal Code, 1860 (IPC) — Section 100, 101, 102, 103, 300