High Courts28 Oct 2005Dismissed
Manjula Benjiva Bhai Saparia Vs Kumudkumari Joravarsing Zala and Another
Gujarat High Court · (2006) 3 CivCC 431
Civil Procedure Code, 1908 (CPC) — Order 6 Rule 17
COURT ARCHIVE
Gujarat High Court judgments, 2005
878 judgments · page 7 of 44
High Courts28 Oct 2005Dismissed
Patel Balkrishna Chhotalal and Others Vs State of Gujarat and Others
Gujarat High Court · (2005) 10 GUJ CK 0014
Constitution of India, 1950 — Article 226Gujarat Municipalities Act, 1963 — Section 258Land Acquisition (Gujarat Unification and Amendment) Act, 1965 — Section 52A
High Courts27 Oct 2005Allowed
Baroda Rayon Corporation Ltd. Vs Union of India (UOI)
Gujarat High Court · (2008) 10 STR 103
Central Excise Rules, 1944 — Rule 57(5), 57A, 57G, 57I, 57Q
High Courts27 Oct 2005Dismissed
Vinesh Bhagwan Darianani Vs State of Gujarat and Others
Gujarat High Court · (2006) CriLJ 2686 : (2006) 2 GLR 1085
Constitution of India, 1950 — Article 226Criminal Procedure Code, 1973 (CrPC) — Section 173, 177, 178, 179, 181Hindu Marriage Act, 1955 — Section 26, 27
High Courts27 Oct 2005
Mahendrakumar Manilal Patel and Another Vs Ramjibhai Dalsibhai Chaudhari and Others
Gujarat High Court · (2006) 4 ACC 432 : (2006) ACJ 1941 : (2006) 1 GLR 637
Fatal Accidents Act, 1855 — Section 1A, 2Motor Vehicles Act, 1939 — Section 110BMotor Vehicles Act, 1988 — Section 158(6), 163A, 165, 166, 166(4)
High Courts27 Oct 2005
Baroda Rayon Corporation Ltd. and Another Vs Union of India (UOI) and Others
Gujarat High Court · (2006) 199 ELT 794
Central Excise Rules, 1944 — Rule 57(5), 57A, 57G, 57I, 57Q
High Courts26 Oct 2005Dismissed
Hindustan Times Ltd. Vs Ashok Vyas
Gujarat High Court · (2006) 2 GLR 1213
Civil Procedure Code, 1908 (CPC) — Order 14 Rule 2, 151, 20Constitution of India, 1950 — Article 21, 226, 227Industrial Disputes Act, 1947 — Section 17, 2, 25FF, 3
High Courts26 Oct 2005Dismissed
Mammadiqbalgulamhussainvalmiya Vs State of Gujarat and Another
Gujarat High Court · (2005) 10 GUJ CK 0053
Constitution of India, 1950 — Article 142Criminal Procedure Code, 1973 (CrPC) — Section 156(1), 482Penal Code, 1860 (IPC) — Section 109, 114, 120A, 120B, 405
High Courts26 Oct 2005Allowed
Palsana Fibers Pvt. Ltd. Vs Union of India (UOI)
Gujarat High Court · (2006) 199 ELT 774
CENVAT (Credit) Rules, 2004 — Rule 15, 15(1)Customs Act, 1962 — Section 110
High Courts26 Oct 2005Dismissed
Indravijaysinh Bhikhubha Gohil Vs State of Gujarat and Others
Gujarat High Court · (2006) 1 GLR 849
Bhannagar University Act, 1978 — Section 18, 18(1), 67, 67(2)Constitution of India, 1950 — Article 226, 227Disqualification Rules, 1986 — Rule 7(3)
High Courts26 Oct 2005
Chaudhari Shankerbhai Kuberbhai and Others Vs State of Gujarat and Others
Gujarat High Court · (2005) 10 GUJ CK 0025
Criminal Procedure Code, 1973 (CrPC) — Section 397, 401Penal Code, 1860 (IPC) — Section 147, 148, 149, 324, 325
High Courts26 Oct 2005
Diamond Jubilee Bank Bachav Samiti Vs State of Gujarat and Others
Gujarat High Court · AIR 2006 Guj 194 : (2005) 25 GLH 715
Constitution of India, 1950 — Article 226Deposit Insurance and Credit Guarantee Corporation Act, 1961 — Section 13A, 13A(2), 13C, 13D, 15
High Courts25 Oct 2005
Jabir Hussain Nasir Ahmed Boga and Another Vs State of Gujarat and Others
Gujarat High Court · AIR 2006 Guj 53 : (2006) 1 GLR 10
Constitution of India, 1950 — Article 226, 243Delimitation of Wards and Allocation of Reserved Seats in Municipal Borough Rules, 1994 — Rule 2, 4, 5, 6, 7Gujarat Municipalities Act, 1963 — Section 14, 14(5), 2, 2(7A), 7(2)
High Courts25 Oct 2005
Prabodhchandra Jayantilal Patel and Another Vs Ramesh Bachuji Thakor and Others
Gujarat High Court · (2005) 10 GUJ CK 0050
Civil Procedure Code, 1908 (CPC) — Order 22 Rule 10, Order 22 Rule 4, 96Land Acquisition Act, 1894 — Section 18, 54
High Courts24 Oct 2005
Ashok Moltaji Darji Vs State of Gujarat
Gujarat High Court · (2005) 10 GUJ CK 0020
Narcotic Drugs and Psychotropic Substances Act, 1985 (NDPS) — Section 17, 18, 29, 42, 42(1)
High Courts24 Oct 2005
Guajrat Ambuja Cement Pvt. Ltd. Vs U.B. Gadhe
Gujarat High Court · (2006) 1 GLR 269
Constitution of India, 1950 — Article 226, 227Industrial Disputes (Gujarat) Rules, 1966 — Rule 10, 11, 76, 77Industrial Disputes Act, 1947 — Section 10, 10A, 11, 11A, 12
High Courts21 Oct 2005
Ashokbhai Ramubhai Patel Vs Panchayat and Urban Housing and Urban Development Department and Another
Gujarat High Court · (2005) 10 GUJ CK 0061
High Courts21 Oct 2005
Popatlal M. Bhanshali Vs Kishanlal Shivlal Modhiya
Gujarat High Court · (2006) 2 GLR 1199
Bombay Rents, Hotel and Lodging House Rates Control Act, 1947 — Section 11, 11(3), 11(4), 12, 12(1)Gujarat Education Cess Act, 1962 — Section 21Maharashtra Education (Cess) Act, 1962 — Section 4
High Courts21 Oct 2005
Popatlal M. Bhanshali Vs Rughnath Bhavani Suthar
Gujarat High Court · (2005) 10 GUJ CK 0035
Bombay Rents, Hotel and Lodging House Rates Control Act, 1947 — Section 11, 11(3), 11(4), 12, 12(1)Gujarat Education Cess Act, 1962 — Section 21Maharashtra Education (Cess) Act, 1962 — Section 4, 5(7)
High Courts20 Oct 2005
Dwijendra Shirishbhai Manek Vs State of Gujarat
Gujarat High Court · (2006) CriLJ 1413 : (2006) 26 GLH 588
Criminal Procedure Code, 1973 (CrPC) — Section 235(2), 313Penal Code, 1860 (IPC) — Section 114, 120B, 419, 465, 467