High Courts01 Dec 2005
Commissioner of Income Tax Vs Standard Radiators (P) Ltd.
Gujarat High Court · (2006) 286 ITR 207
Income Tax Act, 1961 — Section 144B, 256(1)
COURT ARCHIVE
Gujarat High Court judgments, 2005
878 judgments · page 5 of 44
High Courts01 Dec 2005Allowed
Dilaji Bharatbhai Vihol Vs Deputy Commissioner of Police and Another
Gujarat High Court · (2006) 26 GLH 513
Bombay Police Act, 1951 — Section 55, 56, 57, 58, 59Civil Procedure Code, 1908 (CPC) — Order 20 Rule 1Constitution of India, 1950 — Article 21
High Courts01 Dec 2005Dismissed
State of Gujarat Vs Appellate Authority for Industrial and Financial Reconstruction and Others
Gujarat High Court · (2006) 72 SCL 423
Companies Act, 1956 — Section 11, 19, 19(2), 19(4), 3(4)Constitution of India, 1950 — Article 226, 227Landlord and Tenant Act, 1954 — Section 23(4)
High Courts01 Dec 2005
Sudhaben Kanubhai Prajapati Vs District Panchayat and Others
Gujarat High Court · (2006) 110 FLR 1088 : (2006) 2 GLR 1146
High Courts30 Nov 2005Dismissed
Shri Ravi Traders Vs State of Gujarat and Another
Gujarat High Court · (2006) CriLJ 2156 : (2006) 1 GLR 552
Constitution of India, 1950 — Article 21Criminal Procedure Code, 1973 (CrPC) — Section 437, 468, 468(2), 472, 473Gujarat Panchayats (Amendment) Act, 1993 — Section 216
High Courts30 Nov 2005Dismissed
Krishnakant Maganlal Brahmbhatt Vs State of Gujarat and Others
Gujarat High Court · (2005) 11 GUJ CK 0021
Constitution of India, 1950 — Article 227
High Courts30 Nov 2005Allowed
Shree Devkrupa Ship Breaking and Another Vs Union of India (UOI) and Others
Gujarat High Court · (2005) 11 GUJ CK 0015
High Courts30 Nov 2005
Garden Silk Mills Ltd. Vs Dy Commissioner of Income Tax (Assessment) and Another
Gujarat High Court · (2006) 204 CTR 441 : (2008) 296 ITR 577
Constitution of India, 1950 — Article 226Income Tax Act, 1961 — Section 143(3), 207, 208, 209, 210
High Courts30 Nov 2005
Shardaben Kantilal Patel P.T.C. College Vs State of Gujarat and Others
Gujarat High Court · (2005) 11 GUJ CK 0003
Constitution of India, 1950 — Article 21A, 45National Council for Teacher Education Act, 1993 — Section 14, 14(3), 17National Council for Teachers Education (Norms and Standards for Teacher Education Programmes) Regulations, 2001 — Regulation 5, 6, 6
High Courts29 Nov 2005Dismissed
Sonaben and Others Vs The Special Acquision Officer and Another
Gujarat High Court · (2005) 11 GUJ CK 0030
Civil Procedure Code, 1908 (CPC) — Section 96Evidence Act, 1872 — Section 11, 13, 40, 41, 42Land Acquisition Act, 1894 — Section 11, 18, 23(1A), 23(2), 4
High Courts29 Nov 2005Dismissed
Anantrai Gordhandas Jethwa Asstt. Operator Grade-1 Vs Gujarat Electricity Board
Gujarat High Court · (2006) 110 FLR 342 : (2006) 2 GLR 1155
High Courts28 Nov 2005Dismissed
Dilipsinh Shambhuji Bihola Vs State of Gujarat and 2 Ors.
Gujarat High Court · (2005) 11 GUJ CK 0008
High Courts25 Nov 2005Allowed
Lalbhai Trading Company and Others Vs Union of India (UOI) and Others
Gujarat High Court · (2006) 1 GLR 497
Central Excises and Salt Act, 1944 — Section 35 , 35BCivil Procedure Code, 1908 (CPC) — Order 47 Rule 1, 100, 22(3), 96Constitution of India, 1950 — Article 14, 19(1), 226, 300A
High Courts25 Nov 2005Allowed
Kirankumar Ranchhodbhai and Others Vs Hiraben and Others
Gujarat High Court · (2005) 11 GUJ CK 0018
High Courts25 Nov 2005
Girishbhai Natvarbhai Patel Vs State of Gujarat and Another
Gujarat High Court · (2006) CriLJ 3378 : (2006) 1 GLR 786
Criminal Procedure Code, 1973 (CrPC) — Section 255(1), 313, 378Evidence Act, 1872 — Section 114, 58Negotiable Instruments Act, 1881 (NI) — Section 118, 138, 139
High Courts24 Nov 2005
Commissioner of Income Tax Vs P.M. Diesel P. Ltd.
Gujarat High Court · (2006) 204 CTR 328 : (2006) 284 ITR 146
Income Tax Act, 1961 — Section 256(1), 37(3A), 37(3B)
High Courts24 Nov 2005
Commissioner of Income Tax Vs Amarsinghji Mills Ltd.
Gujarat High Court · (2006) 286 ITR 129
Income Tax Act, 1922 — Section 24(2)Income Tax Act, 1961 — Section 256(1), 71, 72, 72(1)
High Courts24 Nov 2005
Commissioner of Income Tax Vs Nathubhai H. Patel
Gujarat High Court · (2006) 201 CTR 102 : (2006) 285 ITR 67
Income Tax Act, 1961 — Section 256(2), 32A
High Courts24 Nov 2005
Star Chemicals (Bombay) Ltd. Vs Vitta Mazda Ltd. and Another
Gujarat High Court · (2008) 145 CompCas 455 : (2007) 74 SCL 80
Companies Act, 1956 — Section 281(1), 441(2), 536(2)
High Courts23 Nov 2005Dismissed
Commissioner of Income Tax Vs Ketan Chemicals
Gujarat High Court · (2006) 281 ITR 244
Income Tax Act, 1961 — Section 187(2), 188, 256(2)