COURT ARCHIVE

Gujarat High Court judgments, 2004

889 judgments · page 44 of 45

High Courts21 Jan 2004

CGT Vs Ramniklal M. Bambhania

Gujarat High Court · (2004) 136 TAXMAN 181

High Courts21 Jan 2004

Commissioner of Gift Tax Vs Kamruddin M. Ravji

Gujarat High Court · (2004) 187 CTR 338 : (2004) 267 ITR 553 : (2004) 136 TAXMAN 278

Gift Tax Act, 1958 — Section 2

High Courts20 Jan 2004

Raajratna Metal Industries Ltd. and Another Vs Union of India (UOI) and Others

Gujarat High Court · (2004) 112 ECR 752

High Courts20 Jan 2004Dismissed

Gurjargruvers Pvt. Ltd. Vs Akbarkhan Havaldarkhan

Gujarat High Court · (2004) 01 GUJ CK 0049

Constitution of India, 1950 — Article 227Industrial Disputes (Gujarat) Rules, 1966 — Rule 81Industrial Disputes Act, 1947 — Section 25F, 25G

High Courts20 Jan 2004

Oriental Insurance Co. Ltd. Vs Ratnakar Maniknarayan Kashyap

Gujarat High Court · (2004) 01 GUJ CK 0041

Motor Vehicles Act, 1988 — Section 173Municipalities Act, 1988 — Section 173

High Courts20 Jan 2004Dismissed

Vishnubhai Harinarayan Rana Vs Executive Engineer

Gujarat High Court · (2004) 01 GUJ CK 0035

Constitution of India, 1950 — Article 226Gujarat Public Premises (Eviction of Unauthorised Occupants) Act, 1972 — Section 1, 2

High Courts20 Jan 2004Dismissed

Rajkot Municipal Corporation Vs Punjabhai Ratubhai Waghela

Gujarat High Court · (2004) 102 FLR 338

Bombay Provincial Municipal Corporations Act, 1949 — Section 56(2)Constitution of India, 1950 — Article 226, 227Industrial Disputes Act, 1947 — Section 11A, 6(2A)

High Courts20 Jan 2004Dismissed

Batukbhai Damajibhai Vs Heirs and L.R. of decd. Jerambhai K. Rupareliya

Gujarat High Court · (2004) 24 GLH 627

Bombay Rents, Hotel and Lodging House Rates Control Act, 1947 — Section 12, 5(11)

High Courts20 Jan 2004

Smartchem Technologies Ltd. Vs Union of India (UOI)

Gujarat High Court · (2004) 173 ELT 456

Central Excises and Salt Act, 1944 — Section 2Constitution of India, 1950 — Article 226

High Courts19 Jan 2004

T.J. Shukla Vs Sr. Supdt. of R.M.S.

Gujarat High Court · (2004) 24 GLH 672

Industrial Disputes Act, 1947 — Section 17B

High Courts19 Jan 2004Dismissed

Laxman Bapu Sonar Vs State of Gujarat

Gujarat High Court · (2004) CriLJ 2229 : (2004) 3 GLR 2129

Criminal Procedure Code, 1973 (CrPC) — Section 219, 311, 313, 374(2), 465Narcotic Drugs and Psychotropic Substances Act, 1985 (NDPS) — Section 20, 22, 27, 35, 42Penal Code, 1860 (IPC) — Section 114, 328, 379, 394

High Courts19 Jan 2004Allowed

Lalji Shamji Kuhada Vs Porbandar Nagarpalika

Gujarat High Court · (2004) 01 GUJ CK 0023

Constitution of India, 1950 — Article 226, 227Industrial Disputes Act, 1947 — Section 17A

High Courts17 Jan 2004

Imran Ali Rajabhai Polara Vs State of Gujarat

Gujarat High Court · (2004) 1 GLR 811

Bombay General Clauses Act, 1904 — Section 21Constitution of India, 1950 — Article 15, 15(4), 16, 16(4), 226General Clauses Act, 1897 — Section 21

High Courts17 Jan 2004

Rohit Chunubhai Mehta Vs Gujarat State Fertilizer Co. Ltd.

Gujarat High Court · (2004) CriLJ 2298 : (2004) 3 GLR 1952 : (2004) 3 RCR(Criminal) 751

Criminal Procedure Code, 1973 (CrPC) — Section 244, 258Drugs and Cosmetics Act, 1940 — Section 18ANegotiable Instruments Act, 1881 (NI) — Section 138, 141, 141(2)

High Courts17 Jan 2004Dismissed

The Branch Manager, Commercial Clearing Agencies Pvt. Ltd. Vs Manibhai D. Bhojani

Gujarat High Court · (2004) 2 GLR 1378

Industrial Disputes Act, 1947 — Section 2, 25F, 25G, 40

High Courts16 Jan 2004

Executive Engineer Vs Thakore Bhikhaji Manaji

Gujarat High Court · (2004) 01 GUJ CK 0026

Civil Procedure Code, 1908 (CPC) — Section 96Land Acquisition Act, 1894 — Section 11, 18, 23(1A), 23(2), 4

High Courts16 Jan 2004

Yogendra Jikrut Mishra Vs District Development Officer

Gujarat High Court · (2004) 24 GLH 594

Gujarat Industrial Development Act, 1962 — Section 16

High Courts15 Jan 2004

Commissioner of Wealth Tax Vs Devar Kavasji T. Modi Executors and Trustees of Late Dr. T.D. Edel Behram

Gujarat High Court · (2004) 187 CTR 148 : (2004) 268 ITR 175 : (2004) 136 TAXMAN 541

Trusts Act, 1882 — Section 5, 6Wealth Tax Act, 1957 — Section 5(1)

High Courts15 Jan 2004

AOP of Sanjaybhai R. Patel and Others Vs Assessing Officer

Gujarat High Court · (2004) 187 CTR 583

Constitution of India, 1950 — Article 226Income Tax Act, 1922 — Section 17(1), 34, 35Income Tax Act, 1961 — Section 116, 119, 131, 131, 132

High Courts15 Jan 2004

Commissioner of Wealth Tax Vs Parwatibai Trust

Gujarat High Court · (2004) 187 CTR 145 : (2004) 268 ITR 365

Wealth Tax Act, 1957 — Section 21A, 5(1)(xxiii), 5(i)