High Courts29 Jan 2004Dismissed
Gujarat Maritime Board Vs Kanji Natha Karmata
Gujarat High Court · (2004) 101 FLR 1226 : (2004) 24 GLH 392
COURT ARCHIVE
Gujarat High Court judgments, 2004
889 judgments · page 43 of 45
High Courts29 Jan 2004Dismissed
Nasir Ganibhai Shaikh Vs State of Gujarat
Gujarat High Court · (2004) 97 ECC 40
Criminal Procedure Code, 1973 (CrPC) — Section 374(2)Narcotic Drugs and Psychotropic Substances Act, 1985 (NDPS) — Section 21, 29, 41, 42, 43
High Courts28 Jan 2004
Rameshbhai Somabhai Patel Vs Dineshbhai Achalanand Rathi
Gujarat High Court · (2005) 2 BC 220 : (2005) CriLJ 431 : (2005) 2 RCR(Criminal) 909
Constitution of India, 1950 — Article 136Criminal Procedure Code, 1973 (CrPC) — Section 320, 320, 320(1), 320(1)Negotiable Instruments Act, 1881 (NI) — Section 138, 138, 147, 147
High Courts28 Jan 2004
Commissioner of Income Tax Vs Trimurti Builders
Gujarat High Court · (2004) 189 CTR 444 : (2004) 269 ITR 225
Income Tax Act, 1961 — Section 142(1), 143, 144, 184, 184(7)
High Courts28 Jan 2004
Controller of Estate Duty Vs G.K. Swarup
Gujarat High Court · (2004) 139 TAXMAN 168
High Courts28 Jan 2004
The Controller of Estate Duty Vs Shri G.K. Swarup
Gujarat High Court · (2005) 195 CTR 402 : (2005) 275 ITR 137
Wealth Tax Rules, 1957 — Rule 1D
High Courts28 Jan 2004
Commissioner of Income Tax Vs Amod Stamping
Gujarat High Court · (2005) 194 CTR 158 : (2005) 274 ITR 176
Finance Act, 1967 — Section 80HH, 80HH(9), 80HHA, 80I, 80I(1)
High Courts27 Jan 2004
Commissioner of Income Tax Vs Rohit Mills Ltd.
Gujarat High Court · (2004) 187 CTR 623 : (2004) 139 TAXMAN 429
Income Tax Act, 1961 — Section 40
High Courts23 Jan 2004Allowed
Mahamaya Overseas Pvt. Ltd. Vs Union of India (UOI)
Gujarat High Court · (2010) 256 ELT 383
Foreign Trade (Development and Regulation) Act, 1992 — Section 3, 5Government of India Act, 1935 — Section 293
High Courts23 Jan 2004Allowed
GSRTC Vs Vithalbhai Laxmanbhai Sarvaiya
Gujarat High Court · (2004) 101 FLR 745
Industrial Disputes Act, 1947 — Section 11A
High Courts23 Jan 2004Allowed
Ahmedabad Municipal Corporation Vs Chauhan Nayankumar Nalinkant
Gujarat High Court · (2004) 01 GUJ CK 0019
Apprentices Act, 1961 — Section 22, 22(1)
High Courts22 Jan 2004
Himson Textile Engineering Industries (P) Ltd. Vs Commissioner of Income Tax
Gujarat High Court · (2004) 187 CTR 88
Income Tax Act, 1961 — Section 40(a)(ii), 40(a)(ii)
High Courts22 Jan 2004Allowed
Trinket Engineering Pvt. Ltd. Vs Hasanbhai Salimbhai
Gujarat High Court · (2004) 01 GUJ CK 0050
Industrial Disputes Act, 1947 — Section 33(2)(B)
High Courts22 Jan 2004
Himson Textile Engg. Industries Pvt. Ltd. Vs Commissioner of Income Tax
Gujarat High Court · (2004) 267 ITR 612
Income Tax Act, 1961 — Section 170, 189, 30, 31, 32
High Courts22 Jan 2004
Commissioner of Income Tax Vs Synbiotics Ltd.
Gujarat High Court · (2004) 187 CTR 472 : (2004) 266 ITR 674
Income Tax Act, 1961 — Section 216
High Courts22 Jan 2004Dismissed
Commissioner of Income Tax Vs Mani Enterprises
Gujarat High Court · (2004) 187 CTR 215 : (2004) 267 ITR 157 : (2004) 136 TAXMAN 507
Income Tax Act, 1961 — Section 167A
High Courts21 Jan 2004Dismissed
Neena R. Mirchandani Vs General Manager
Gujarat High Court · (2004) 01 GUJ CK 0053
Central Civil Services (Pension) Rules, 1972 — Rule 9
High Courts21 Jan 2004Dismissed
Raiben Shiviben Vs Rameshchandra Bhaiyaji
Gujarat High Court · (2004) 102 FLR 771 : (2004) 2 GLR 1225
Bombay Industrial Relations Act, 1946 — Section 100, 106, 106(2), 107, 35(5)Constitution of India, 1950 — Article 226, 227Criminal Procedure Code, 1973 (CrPC) — Section 468, 473, 78
High Courts21 Jan 2004
Commissioner of Gift Tax Vs Ramniklal M. Bambhania
Gujarat High Court · (2004) 188 CTR 539 : (2004) 269 ITR 438
Gift Tax Act, 1958 — Section 4(1)
High Courts21 Jan 2004
Jagubhai Naranbhai Harijan Vs Gujarat State Road Transport Corporation and Another
Gujarat High Court · (2004) 01 GUJ CK 0010