High Courts03 Mar 2004
Arvind Mills Ltd. Vs Assistant Commissioner of Wealth Tax
Gujarat High Court · (2004) 191 CTR 233 : (2004) 270 ITR 467 : (2005) 144 TAXMAN 290
Constitution of India, 1950 — Article 226Wealth Tax Act, 1957 — Section 17
COURT ARCHIVE
Gujarat High Court judgments, 2004
889 judgments · page 38 of 45
High Courts03 Mar 2004
AMC Vs Devjibhai Karsanbhai Vadher
Gujarat High Court · (2004) 03 GUJ CK 0049
Constitution of India, 1950 — Article 227Industrial Disputes Act, 1947 — Section 11A
High Courts03 Mar 2004
Hindustan Salts Ltd. Vs Nooradraj M. Pathan
Gujarat High Court · (2004) 03 GUJ CK 0047
Constitution of India, 1950 — Article 226, 227
High Courts01 Mar 2004
M.P. Saiyed, President Vs State of Gujarat
Gujarat High Court · (2004) 03 GUJ CK 0102
National Security Act, 1980 — Section 3(2), 3(3)
High Courts01 Mar 2004Allowed
Jayisingbhai Kanjibhai Vs Dhrangadhar Chemicals Works Ltd.
Gujarat High Court · (2004) 03 GUJ CK 0099
High Courts01 Mar 2004Dismissed
Dahiben C. Patel Vs State of Gujarat
Gujarat High Court · (2004) 03 GUJ CK 0093
High Courts01 Mar 2004Allowed
Poul Cyril Parmar Vs District Education Officer
Gujarat High Court · (2004) 24 GLH 366 : (2004) 2 GLR 482
High Courts01 Mar 2004
Dawood Osman Kumbhar Vs Umar Ahmad Juneja
Gujarat High Court · (2004) CriLJ 3175 : (2004) 4 RCR(Criminal) 74
Bombay Police Act, 1951 — Section 135Penal Code, 1860 (IPC) — Section 147, 148, 149, 243, 302
High Courts01 Mar 2004
Rekhaben Yogendrakumar Maniar Vs State of Gujarat
Gujarat High Court · (2005) 1 DMC 85
Criminal Procedure Code, 1973 (CrPC) — Section 125
High Courts27 Feb 2004Dismissed
Rameshchandra Jivanlal Bhatt Vs State of Gujarat
Gujarat High Court · (2004) 02 GUJ CK 0080
Constitution of India, 1950 — Article 136, 226, 311(2)
High Courts27 Feb 2004
Kanjibhai Kalubhai Gamara Vs President
Gujarat High Court · (2004) 02 GUJ CK 0079
Industrial Disputes (Gujarat) Rules, 1966 — Rule 26A
High Courts27 Feb 2004
Indumati Sadashiv Deshmukh Vs Mohanlal Dahyabhai Gandhi
Gujarat High Court · (2004) 02 GUJ CK 0074
Bombay Rents, Hotel and Lodging House Rates Control Act, 1947 — Section 13(1), 13(2), 29(2)
High Courts26 Feb 2004Dismissed
UCO Bank Employees'' Association Vs Life Insurance Corporation of India
Gujarat High Court · (2004) 3 LLJ 380
Constitution of India, 1950 — Article 14, 19(1), 19(4)Insurance Act, 1938 — Section 2(11), 3, 3(1)Life Insurance Corporation Act, 1956 — Section 2(10), 30, 37, 6
High Courts26 Feb 2004
Commissioner of Income Tax Vs Sayaji Iron and Engg. Pvt. Ltd.
Gujarat High Court · (2006) 200 CTR 115 : (2006) 281 ITR 438
Income Tax Act, 1961 — Section 256(1), 28, 32A, 33(1), 41Income Tax Rules, 1962 — Rule 6D(2)
High Courts26 Feb 2004Allowed
Visnagar Nagarpalika Vs Chinubhai Ratilal Parikh
Gujarat High Court · (2005) 105 FLR 756 : (2005) 1 LLJ 908
Constitution of India, 1950 — Article 226, 227Payment of Gratuity Act, 1972 — Section 1(3), 2
High Courts26 Feb 2004
Nagjibhai Dahyabhai Desai Vs State of Gujarat
Gujarat High Court · (2004) 02 GUJ CK 0055
Constitution of India, 1950 — Article 226, 227Criminal Procedure Code, 1973 (CrPC) — Section 154, 173(2), 190, 21, 216Motor Vehicles Act, 1988 — Section 117, 134, 174, 177, 184
High Courts26 Feb 2004Allowed
Kanaiyalal Dahyabhai Patel Vs Government of India and Others
Gujarat High Court · (2004) 2 GLR 1238
Constitution of India, 1950 — Article 14
High Courts26 Feb 2004
Ganpatlal Mohanlal Vishnoy Vs State of Gujarat
Gujarat High Court · (2004) 24 GLH 524
Narcotic Drugs and Psychotropic Substances Act, 1985 (NDPS) — Section 18(c)
High Courts26 Feb 2004Dismissed
Secretary, Union of India (UOI) and Others Vs Amina Mamad and Others
Gujarat High Court · (2004) 3 GLR 2606
Motor Vehicles Act, 1988 — Section 166
High Courts26 Feb 2004Dismissed
Garden Finance Ltd. Vs Assistant Commissioner of Income Tax
Gujarat High Court · (2004) 188 CTR 316 : (2004) 268 ITR 48
Constitution of India, 1950 — Article 141, 226Income Tax Act, 1961 — Section 143(3), 147, 148