High Courts10 Mar 2004Dismissed
B.V. Patel and Others Vs Gujarat Water Supplies and Sewerage Board and Others
Gujarat High Court · (2004) 2 GLR 1326
Constitution of India, 1950 — Article 14
COURT ARCHIVE
Gujarat High Court judgments, 2004
889 judgments · page 37 of 45
High Courts10 Mar 2004Dismissed
Dalwadi Govindbhai Amarshibhai Vs State of Gujarat
Gujarat High Court · (2004) CriLJ 2767 : (2004) 24 GLH 680 : (2004) 2 GLR 1285
Criminal Procedure Code, 1973 (CrPC) — Section 100(4), 102, 228A, 293, 294Penal Code, 1860 (IPC) — Section 313, 376
High Courts10 Mar 2004Allowed
Karshanbhai K. Rabari Vs State of Gujarat
Gujarat High Court · (2004) 03 GUJ CK 0050
Industrial Disputes Act, 1947 — Section 25(B)
High Courts09 Mar 2004Allowed
United India Insurance Co. Ltd. Vs Mitaben Dharmeshbhai Shah and Others
Gujarat High Court · (2004) 3 ACC 413 : (2004) ACJ 1996 : (2004) 189 CTR 329 : (2004) 2 GLR 1069 : (2004) 269 ITR 63
Income Tax Act, 1961 — Section 194AMotor Vehicles Act, 1988 — Section 168, 171
High Courts09 Mar 2004
Floating Services Ltd. Vs MV ''San Fransceco Dipalola''
Gujarat High Court · (2004) 52 SCL 762
Companies Act, 1956 — Section 291, 34
High Courts09 Mar 2004
United India Insurance Co. Ltd. Vs Mitaben Dharmeshbhai Shah
Gujarat High Court · (2004) 136 TAXMAN 565
Income Tax Act, 1961 — Section 194A, 194A
High Courts08 Mar 2004Dismissed
Ninaben J. Andhariya Vs State of Gujarat
Gujarat High Court · (2004) 3 GLR 583
Constitution of India, 1950 — Article 14
High Courts08 Mar 2004Allowed
Dharmendrabhai Gordhandas Tulsiyani Vs Deputy Commissioner (Enforcement)
Gujarat High Court · (2004) 03 GUJ CK 0045
Constitution of India, 1950 — Article 226Gujarat Sales Tax Act, 1969 — Section 30A, 30A, 30A(4), 30AA(1)
High Courts05 Mar 2004
Taluka Development Officer Vs Nanabhai K. Vankar
Gujarat High Court · (2004) 03 GUJ CK 0101
Constitution of India, 1950 — Article 226, 227Industrial Disputes Act, 1947 — Section 2
High Courts05 Mar 2004Allowed
Parag R. Misser Viram Vs Guj. State Export Corp. Ltd.
Gujarat High Court · (2004) 03 GUJ CK 0063
High Courts05 Mar 2004
Bhanuben Panchal and Chandrikaben Panchal Vs Chief Commissioner of Income Tax
Gujarat High Court · (2004) 136 TAXMAN 237
Constitution of India, 1950 — Article 226Income Tax Act, 1961 — Section 119, 119(2)(a), 132, 139, 234A
High Courts05 Mar 2004
Principal Shri Jivkor Vanita Vishram Vs Savita Saymon Parmar
Gujarat High Court · (2004) 2 GLR 673
Payment of Gratuity Act, 1972 — Section 2
High Courts05 Mar 2004
Trusuns Chemical Industry Ltd. Vs Tata International Ltd.
Gujarat High Court · AIR 2004 Guj 274 : (2004) 2 GLR 1352
Arbitration and Conciliation Act, 1996 — Section 34, 34(2), 34(3), 36, 44
High Courts05 Mar 2004Allowed
Jayeshbhai @ Panchabhai Muljibhai Satodiya Vs State of Gujarat
Gujarat High Court · (2005) 1 ALT(Cri) 10 : (2004) 3 GLR 2654
Arms Act, 1959 — Section 25, 25(1)(A), 27Bombay Police Act, 1951 — Section 135Criminal Procedure Code, 1973 (CrPC) — Section 154, 160, 167(1), 397, 397(3)
High Courts04 Mar 2004
Kamdhenu Financial Services Pvt. Ltd. Vs State of Gujarat
Gujarat High Court · (2004) 03 GUJ CK 0068
Penal Code, 1860 (IPC) — Section 406, 408, 420, 423, 463
High Courts04 Mar 2004Allowed
Abdul Sattarbhai Mohmed Hussain Shaikh Vs State of Gujarat
Gujarat High Court · (2004) 24 GLH 366
Bombay Police Act, 1951 — Section 135(1)Criminal Procedure Code, 1973 (CrPC) — Section 439, 439(2)Penal Code, 1860 (IPC) — Section 143, 147, 148, 149, 302
High Courts04 Mar 2004Dismissed
Bank of Baroda Retired Officers'' Association and Another Vs Chairman and Managing Director, Bank of Baroda and Another
Gujarat High Court · (2004) 3 LLJ 720
Banking Companies (Acquisition and Transfer of Undertakings) Act, 1970 — Section 19(2)
High Courts03 Mar 2004
Ragnathbhai Premabhai Patel Vs State of Gujarat
Gujarat High Court · (2004) 03 GUJ CK 0082
Criminal Procedure Code, 1973 (CrPC) — Section 304(2)