COURT ARCHIVE

Gujarat High Court judgments, 2003

746 judgments · page 2 of 38

High Courts18 Dec 2003Allowed

Sanjay Ratansing Thacker Vs Arihant Trade Link

Gujarat High Court · (2003) 12 GUJ CK 0036

Civil Procedure Code Amendment Act, 1999 — Section 10, 100A, 32, 32(2), 9Civil Procedure Code Amendment Act, 2002 — Section 15, 16, 16(2), 4, 5Civil Procedure Code, 1908 (CPC) — Order 41 Rule 23A

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High Courts17 Dec 2003Dismissed

Gujarat Water Supply and Sewerage Board Vs Pagi Malabhai Andarbhai

Gujarat High Court · (2003) 12 GUJ CK 0054

Contract Act, 1872 — Section 23Industrial Disputes Act, 1947 — Section 17B, 2 , 37CLimitation Act, 1963 — Article 137

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High Courts17 Dec 2003Dismissed

Dharamsinh @ Dhama Devbhai Koli Vs State of Gujarat

Gujarat High Court · (2004) 24 GLH 613

Evidence Act, 1872 — Section 118Penal Code, 1860 (IPC) — Section 201, 302, 34

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High Courts17 Dec 2003Allowed

Sureshkumar Manackel Vs Board of Trustees of the Port Kandla

Gujarat High Court · (2003) 12 GUJ CK 0027

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High Courts16 Dec 2003Dismissed

Purshottam N. Thakker Vs State of Gujarat

Gujarat High Court · (2003) 12 GUJ CK 0026

Constitution of India, 1950 — Article 14, 226

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High Courts16 Dec 2003

Dhuliben Dabhi Vs Takhatsinh Prabhatsinh Sodha Parmar

Gujarat High Court · (2003) 12 GUJ CK 0017

Penal Code, 1860 (IPC) — Section 114, 306, 498

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High Courts16 Dec 2003Dismissed

Siddharth Education Society Vs Regional Director

Gujarat High Court · (2003) 12 GUJ CK 0013

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High Courts16 Dec 2003

State of Gujarat Vs Ashokbhai Nanjibhai Vaghani

Gujarat High Court · (2004) 64 GLH 24 : (2004) 24 GLH 64

Bombay Police Act, 1951 — Section 135Penal Code, 1860 (IPC) — Section 114, 302, 504

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High Courts16 Dec 2003Dismissed

Saurashtra Chemicals Ltd. Vs Saurashtra Chemicals Employees Union

Gujarat High Court · (2003) 12 GUJ CK 0006

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High Courts15 Dec 2003Dismissed

Jetpur Municipality Vs Saurashtra Employees Union

Gujarat High Court · (2004) 24 GLH 526

Bombay District Municipal Act, 1901 — Section 46Constitution of India, 1950 — Article 12, 227Industrial Disputes Act, 1947 — Section 25(B), 25(F)

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High Courts15 Dec 2003Dismissed

Gujarat State Road Transport Corporation Vs Karsanbhai Danabhai Bagda

Gujarat High Court · (2003) 12 GUJ CK 0055

Constitution of India, 1950 — Article 227Industrial Disputes Act, 1947 — Section 11A

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High Courts15 Dec 2003

G.P. Karmachari Mandal Vs Gee Pee Bulk Handlers Pvt. Ltd. and Another

Gujarat High Court · (2003) 12 GUJ CK 0043

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High Courts12 Dec 2003Allowed

Ashapura Transport Company Vs Asstt. Provident Fund Commissioner

Gujarat High Court · (2003) 12 GUJ CK 0058

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High Courts12 Dec 2003Dismissed

Executive Engineer Vs Ashokbhai J. Desai

Gujarat High Court · (2003) 12 GUJ CK 0029

Constitution of India, 1950 — Article 226, 227Industrial Disputes Act, 1947 — Section 17B, 25F

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High Courts11 Dec 2003Allowed

Sardar Sarovar Narmada Nigam Ltd. Vs Keraliya Mayuddin Mohmmadbhai

Gujarat High Court · (2003) 12 GUJ CK 0062

Industrial Disputes Act, 1947 — Section 17B, 25F, 25G, 25H

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High Courts11 Dec 2003

B.K. Chauhan Vs State of Gujarat

Gujarat High Court · (2003) 12 GUJ CK 0061

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High Courts11 Dec 2003

Turabbhai Abdulhusain Patent Vs Ajagarali Onali Lokhandwala

Gujarat High Court · (2003) 12 GUJ CK 0038

Penal Code, 1860 (IPC) — Section 114, 302, 307, 323, 324

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High Courts11 Dec 2003Dismissed

Shatnu Bapurao Shirsagar Vs G S R T C

Gujarat High Court · (2003) 12 GUJ CK 0033

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High Courts10 Dec 2003Dismissed

Bhupendra Solanki Vs Municipal Corporation of the City of Surat

Gujarat High Court · (2003) 12 GUJ CK 0048

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High Courts10 Dec 2003Allowed

Shabbir Mohhammad Mustufabhai Sheikh Vs Divisional Controller, G.S.R.T.C.

Gujarat High Court · (2003) 12 GUJ CK 0042

Industrial Disputes Act, 1947 — Section 17B

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