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Gujarat High Court judgments, 2002

843 judgments · page 39 of 43

High Courts01 Feb 2002

R.P. Vaghela Vs State of Gujarat

Gujarat High Court · (2002) CriLJ 3082 : (2002) 22 GLH 1 : (2002) 1 GLH 22 : (2002) 1 GLR 886 : (2002) 4 RCR(Criminal) 354

Constitution of India, 1950 — Article 129, 141, 144, 21, 215Contempt of Courts Act, 1971 — Section 10, 15, 15(2), 2, 20Criminal Procedure Code, 1973 (CrPC) — Section 49
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High Courts31 Jan 2002Allowed

Hemaben Vs Divisional Director

Gujarat High Court · (2002) 22 GLH 551 : (2002) 22 GLH 126 : (2002) 4 GLR 3244

Civil Procedure Code, 1908 (CPC) — Section 115, 25Motor Vehicles Act, 1988 — Section 140, 145, 147
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High Courts31 Jan 2002Dismissed

Gabhabhai Kanabhai Vs State of Gujarat

Gujarat High Court · (2002) CriLJ 4040 : (2002) 22 GLH 1 : (2002) 1 GLH 22 : (2002) 4 GLR 3165

Bombay Police Act, 1951 — Section 135Penal Code, 1860 (IPC) — Section 109, 111, 114, 300, 302Probation of Offenders Act, 1958 — Section 4
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High Courts30 Jan 2002

GSFC Vs MCM Hotels Pvt. Ltd.

Gujarat High Court · AIR 2002 Guj 287 : (2002) 4 GLR 2789

Constitution of India, 1950 — Article 226State Financial Corporations Act, 1951 — Section 29
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