High Courts07 Mar 2002Dismissed
N.R. Parikh and Others Vs State of Gujarat and Others
Gujarat High Court · (2002) 22 GLH 657
Constitution of India, 1950 — Article 14, 16, 226, 311
COURT ARCHIVE
Gujarat High Court judgments, 2002
843 judgments · page 35 of 43
High Courts07 Mar 2002
In Re: I.C.I.C.I. Bank Ltd.
Gujarat High Court · (2002) 112 CompCas 291 : (2003) 42 SCL 5
Companies Act, 1956 — Section 258, 259, 391
High Courts07 Mar 2002Dismissed
Kishorbhai Dahyabhai Solanki Vs Nagjibhai Muljibhai Patel
Gujarat High Court · (2002) 22 GLH 754 : (2002) 2 LLJ 1034
Constitution of India, 1950 — Article 215Industrial Disputes Act, 1947 — Section 29, 33, 34
High Courts07 Mar 2002
Lucky Steel Industries Vs State of Gujarat
Gujarat High Court · (2002) 03 GUJ CK 0004
Constitution of India, 1950 — Article 14, 299Customs Act, 1962 — Section 25Gujarat Sales Tax Act, 1969 — Section 49(2)
High Courts07 Mar 2002Allowed
Danjibhai P. Patel Vs State of Gujarat
Gujarat High Court · (2002) 03 GUJ CK 0001
Bombay Land Revenue Rules, 1972 — Rule 108(6)Bombay Tenancy and Agricultural Lands Act, 1948 — Section 2(6), 63, 84C
High Courts28 Feb 2002Allowed
State of Gujarat Vs Ravjibhai Shankerbhai Patel
Gujarat High Court · (2002) 02 GUJ CK 0080
Bombay Civil Services Rules, 1959 — Rule 161, 161(1), 181AConstitution of India, 1950 — Article 226, 311
High Courts27 Feb 2002
M.V. Asean Jade Vs Jaisu Shipping Com. Pvt. Ltd. and Others
Gujarat High Court · AIR 2003 Guj 241
Bombay High Court (Original Side) Rules, 1980 — Rule 357, 52Civil Procedure Code, 1908 (CPC) — Section 129
High Courts27 Feb 2002Partly Allowed
Dilipbhai Madhubhai Patel Vs State of Gujarat
Gujarat High Court · (2003) CriLJ 565 : (2002) 3 GLR 599
Criminal Procedure Code, 1973 (CrPC) — Section 313Penal Code, 1860 (IPC) — Section 300, 302, 304
High Courts27 Feb 2002Dismissed
Purshottam R. Gogavale Vs Gujarat Agriculture University
Gujarat High Court · (2002) 95 FLR 687
High Courts26 Feb 2002Dismissed
Ahmedabad Municipal Corp. Vs Kusumbibi Mohmadbhai
Gujarat High Court · (2002) 02 GUJ CK 0050
High Courts26 Feb 2002Allowed
Gujarat State Fertilizers and Chemicals Ltd. Vs Union of India (UOI) and Others
Gujarat High Court · (2002) 102 ECR 756
Central Excises and Salt Act, 1944 — Section 35C(2)
High Courts26 Feb 2002Dismissed
Precious Carrying Corporation and Another Vs State of Gujarat and Others
Gujarat High Court · (2002) 22 GLH 331 : (2002) 3 GLR 74
Bombay Prohibition Act, 1949 — Section 143, 29Constitution of India, 1950 — Article 19(1), 47
High Courts25 Feb 2002
Mangal Textile Mills Pvt. Ltd. Vs Union of India (UOI)
Gujarat High Court · (2002) 81 ECC 47 : (2004) 171 ELT 160
Central Excises and Salt Act, 1944 — Section 3A
High Courts25 Feb 2002Dismissed
Patel Natvarlal Ambalal Vs Sales Tax Officer (I)
Gujarat High Court · (2003) 132 STC 130
Gujarat Sales Tax Act, 1969 — Section 48
High Courts25 Feb 2002Dismissed
National Labour Union Vs Official Liquidator of Aarthi Petro-Chemicals Industries Pvt. Ltd. and Others
Gujarat High Court · (2002) 3 GLR 764
Companies (Court) Rules, 1959 — Rule 17Companies Act, 1956 — Section 439
High Courts24 Feb 2002
Dilipbhai Madhubhai Patel Vs State of Gujarat
Gujarat High Court · (2002) 22 GLH 152
Criminal Procedure Code, 1973 (CrPC) — Section 313Penal Code, 1860 (IPC) — Section 299, 300, 302, 304, 86
High Courts22 Feb 2002Allowed
Indo-Nippon Chemicals Co. Ltd. and Another Vs Union of India (UOI) and Others
Gujarat High Court · (2002) 82 ECC 657 : (2005) 185 ELT 19 : (2002) 3 GLR 8
Central Excise Rules, 1944 — Rule 57FCentral Excises and Salt Act, 1944 — Section 11B, 11B(1), 11B(2)Limitation Act, 1963 — Section 10, 11, 12, 13, 14
High Courts22 Feb 2002
Gujarat State Road Transport Corporation Limited Vs Bhikhalal Punabhai Bhati
Gujarat High Court · (2003) 96 FLR 60
Constitution of India, 1950 — Article 226, 227Industrial Disputes Act, 1947 — Section 11A, 17B
High Courts22 Feb 2002
Kalyanbaug Co-Op. Housing Society Ltd. and Another Vs Rajendraprasad Shyamlal K. and Another
Gujarat High Court · (2003) 4 GLR 2833
Gujarat Co-operative Societies Act, 1961 — Section 102Land Acquisition Act, 1894 — Section 12, 18, 18(2), 18(2)(b)Urban Land (Ceiling and Regulation) Act, 1976 — Section 20
High Courts22 Feb 2002Dismissed
Mohamed Iqbal Vs K.R. Sehgal, Supdt. of Customs and Another
Gujarat High Court · (2003) 87 ECC 672 : (2002) 4 GLR 3153
Criminal Procedure Code, 1973 (CrPC) — Section 164, 397, 401Customs Act, 1962 — Section 102, 103, 103(1), 103(2), 103(3)