Constitution of India, 1950 — Article 14, 19(1)(f), 291, 362, 366Income Tax Act, 1961 — Section 10(1)(9A)Wealth Tax Act, 1957 — Section 10, 2, 2(p), 27, 3

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High Courts17 Apr 2002Dismissed

Saiyed Munir Ali Ahmedmiya and Others Vs State of Gujarat and Others

Gujarat High Court · AIR 2003 Guj 39 : (2002) 22 GLH 324

Constitution of India, 1950 — Article 226

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High Courts17 Apr 2002Dismissed

General Manager (Project), Oil and Natural Gas Corporation Ltd. and Another Vs Secretary, Gujarat Labour Union and Others

Gujarat High Court · (2003) 96 FLR 66 : (2003) 1 LLJ 862

Constitution of India, 1950 — Article 226, 227Contract Labour (Regulation and Abolition) Act, 1970 — Section 10(1)

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High Courts17 Apr 2002

Commissioner of Wealth Tax Vs D.S. Virawala Suragwala

Gujarat High Court · (2002) 175 CTR 512 : (2003) 259 ITR 405

Income Tax Act, 1922 — Section 60A

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High Courts16 Apr 2002Dismissed

Dhanvantari Seva Sahakari Mandali Ltd. Vs State of Gujarat

Gujarat High Court · (2002) 04 GUJ CK 0088

Gujarat Co-operative Societies Act, 1961 — Section 109

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High Courts16 Apr 2002Dismissed

Kadarbhai Kasambhai Pirvani Vs State of Gujarat

Gujarat High Court · (2003) 1 GLR 109

Criminal Procedure Code, 1973 (CrPC) — Section 439(2)Penal Code, 1860 (IPC) — Section 409, 420

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High Courts16 Apr 2002Partly Allowed

Gujarat Water Supply and Sewerage Board Vs Virgar Fulgar Goswami

Gujarat High Court · (2002) 04 GUJ CK 0019

Constitution of India, 1950 — Article 226, 227Industrial Disputes Act, 1947 — Section 2, 25H

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High Courts16 Apr 2002

Gujarat State Road Transport Corporation Vs Bhailalbhai R. Patel

Gujarat High Court · (2003) 4 GLR 3500

Industrial Disputes Act, 1947 — Section 11A

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High Courts16 Apr 2002

Gujarat State Road Transport Corporation Vs Maganlal Bhikhabhai Raval

Gujarat High Court · (2003) 4 GLR 3575

Constitution of India, 1950 — Article 226, 227, 311(2)Industrial Disputes Act, 1947 — Section 11A

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High Courts15 Apr 2002Dismissed

Jagubhai alias Jagdishbhai Ratanlal Chavla Vs State of Gujarat

Gujarat High Court · (2002) 04 GUJ CK 0085

Criminal Procedure Code, 1973 (CrPC) — Section 313Penal Code, 1860 (IPC) — Section 354, 376, 511

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High Courts15 Apr 2002Dismissed

Arvind D. Chokshi Vs State of Gujarat

Gujarat High Court · (2002) 4 GLR 2862

Criminal Procedure Code, 1973 (CrPC) — Section 165, 165(1), 165(3), 165(5), 457Foreign Exchange Regulation Act, 1973 — Section 37(2)Income Tax Act, 1961 — Section 132A

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High Courts15 Apr 2002Partly Allowed