High Courts13 Aug 2002
Vitthalbhai Gokulbhai Patel Vs Administrator
Gujarat High Court · (2002) 08 GUJ CK 0069
COURT ARCHIVE
Gujarat High Court judgments, 2002
843 judgments · page 15 of 43
High Courts13 Aug 2002Dismissed
Babubhai and Bros. Vs Official Liquidator of Aryodaya Gng. and Mfg. Co. Ltd.
Gujarat High Court · (2002) 08 GUJ CK 0054
Transfer of Property Act, 1882 — Section 108
High Courts13 Aug 2002
Ramchandra Art Silk Yarn Trading Co. and Others Vs Union of India (UOI)
Gujarat High Court · (2003) 85 ECC 124 : (2002) 105 ECR 39
High Courts12 Aug 2002
Veraval Seva Sahakari Mandali Ltd. Vs Bhimjibhai Harjibhai and Others
Gujarat High Court · (2003) 1 GLR 305
Constitution of India, 1950 — Article 226Gujarat Co-operative Societies Act, 1961 — Section 153, 155
High Courts12 Aug 2002Partly Allowed
Salmabanu Mohmed Imtiyaz Narmawala Vs Platinium Cooperative Housing Society Ltd.
Gujarat High Court · (2002) 08 GUJ CK 0027
High Courts12 Aug 2002Partly Allowed
G.S.R.T.C. Vs J.K. Barad
Gujarat High Court · (2002) 08 GUJ CK 0014
Industrial Disputes Act, 1947 — Section 11
High Courts08 Aug 2002Dismissed
Gujarat State Road Transport Corporation Vs Hanitsinh Thakubha Parmar
Gujarat High Court · (2002) 08 GUJ CK 0067
High Courts08 Aug 2002Allowed
Mahammadbhai Aliji Muman Vs Chaudhary Hemrajbhai Kanjibhai
Gujarat High Court · (2002) 08 GUJ CK 0064
High Courts08 Aug 2002Dismissed
Digvijay Cement and Asbestos Mazdoor Sabha Vs State of Gujarat and Another
Gujarat High Court · (2003) 2 GLR 992 : (2003) 1 LLJ 795
Constitution of India, 1950 — Article 226Industrial Disputes Act, 1947 — Section 25F, 9A
High Courts08 Aug 2002
Gujarat State Road Transport Corporation and Another Vs Mayurkumar I. Shaherwala
Gujarat High Court · (2003) 1 GLR 554 : (2003) 2 LLJ 407
High Courts08 Aug 2002
Director General of Police and Others Vs Husen Alias Gaha
Gujarat High Court · (2002) 4 GLR 3559
High Courts07 Aug 2002Allowed
Navinchandra Jasani and Others Vs Pravinchandra Jasani and Others
Gujarat High Court · (2003) 1 GLR 392
Bombay Public Trusts Act, 1950 — Section 41A
High Courts07 Aug 2002Dismissed
Vrajlal Ratilal Vs Shah Baluben Talakshi since Deceased through her Heir
Gujarat High Court · (2002) 08 GUJ CK 0031
Bombay Rents, Hotel and Lodging House Rates Control Act, 1947 — Section 12(2), 12(3), 29(2)Civil Procedure Code, 1908 (CPC) — Order 23 Rule 1
High Courts07 Aug 2002Dismissed
Modi Kunjankumar Vinodbhai Vs Gujarat University
Gujarat High Court · (2002) 08 GUJ CK 0030
High Courts07 Aug 2002Dismissed
Vajiben Medhabhai Vs Junagadh Nagarpalika
Gujarat High Court · (2003) 28 GLH 23 : (2003) 23 GLH 28 : (2003) 4 GLR 862
Constitution of India, 1950 — Article 14, 16
High Courts06 Aug 2002Allowed
Parichand Suganchand Ghoshal Vs Arvindkumar Tarachand Gandhi
Gujarat High Court · (2002) 08 GUJ CK 0068
Bombay Public Trusts Act, 1950 — Section 38, 39
High Courts06 Aug 2002
Vipor Chemicals Pvt. Ltd. Vs Union of India (UOI)
Gujarat High Court · (2002) 146 ELT 511
Central Excises and Salt Act, 1944 — Section 11B
High Courts06 Aug 2002
Pravinbhai Jagjivandas Mehta Vs Officine Lovato S.P.A.
Gujarat High Court · (2002) 25 PTC 398
Designs Act, 2000 — Section 19, 22(2), 22(3)
High Courts05 Aug 2002Dismissed
Ahmedabad Electricity Company Ltd. Vs Municipal Corporation of the City of Ahmedabad and Others
Gujarat High Court · (2002) 08 GUJ CK 0057
Civil Procedure Code, 1908 (CPC) — Order 47 Rule 1Constitution of India, 1950 — Article 226Limitation Act, 1963 — Article 124, 3(1)
High Courts05 Aug 2002Partly Allowed
Gatubha Mohansinh Jadeja and Others Vs State of Gujarat
Gujarat High Court · (2002) 22 GLH 360 : (2003) 1 GLR 858 : (2003) 2 RCR(Criminal) 612
Scheduled Castes and the Scheduled Tribes (Prevention of Atrocities) Act, 1989 — Section 3(10), 3(2)