High Courts16 Jan 2001Dismissed
Gulammohmad A. Lakhadawala Vs State of Gujarat
Gujarat High Court · (2001) 01 GUJ CK 0010
COURT ARCHIVE
Gujarat High Court judgments, 2001
939 judgments · page 46 of 47
High Courts15 Jan 2001Dismissed
Bharatbhai H. Rawal Vs Jyotsanaben
Gujarat High Court · (2002) 1 DMC 7 : (2001) 2 GLR 1391
Bombay Civil Courts Act, 1869 — Section 16Hindu Marriage Act, 1955 — Section 13, 13(1), 13(3), 28
High Courts12 Jan 2001Allowed
Heirs of Decd Sultanji Noormahmad Chhipa Vs Gafurbhai Ahmedji Biyavarwala Decd thro'' Heirs and Lrs
Gujarat High Court · (2001) 01 GUJ CK 0079
High Courts12 Jan 2001Dismissed
State of Gujarat Vs Gopal Glass Works Pvt. Ltd.
Gujarat High Court · (2001) 4 GLR 3454
Payment of Bonus Act, 1965 — Section 19, 27, 28Payment of Bonus Rules, 1965 — Rule 5
High Courts12 Jan 2001Dismissed
Parmalsingh D. Rajput Vs Officer in Charge
Gujarat High Court · (2001) 01 GUJ CK 0076
High Courts12 Jan 2001Allowed
John Hamilton Christian Vs Blue Bird Agency and Others
Gujarat High Court · (2001) 3 GLR 1929
Bombay Provincial Municipal Corporations Act, 1949 — Section 398, 398, 401, 401Criminal Procedure Code, 1973 (CrPC) — Section 251, 254(1), 255(2), 313, 360Surat Municipal Corporation Octroi Rules — Rule 13(1), 13(2), 21, 28, 6
High Courts12 Jan 2001
GUJARAT AGRO OIL ENTERPRISES LTD. Vs Commissioner of Income Tax
Gujarat High Court · (2001) 170 CTR 458
Income Tax Act, 1961 — Section 10(2), 256(1), 37(1)
High Courts12 Jan 2001Dismissed
Govindbhai N. Makwana Vs Divisional Security Commissioner (R.P.F.) W.R., Baroda and Another
Gujarat High Court · (2001) 2 GLR 1851
Constitution of India, 1950 — Article 226Industrial Disputes Act, 1947 — Section 11A
High Courts12 Jan 2001Allowed
Shantaben Harilal Brahmbhatt Vs Hasmukhlal Maneklal Chokshi
Gujarat High Court · (2001) 2 GLR 1615
Bombay Rents, Hotel and Lodging House Rates Control Act, 1947 — Section 12, 12(1), 12(2), 29(2)Transfer of Property Act, 1882 — Section 106, 111
High Courts12 Jan 2001
Commissioner of Income Tax Vs Silver Cotton Mills Co. Ltd.
Gujarat High Court · (2002) 254 ITR 728 : (2002) 125 TAXMAN 741
Income Tax Act, 1961 — Section 41(1)
High Courts12 Jan 2001
Commissioner of Income Tax Vs SILVER COTTON MILLS CO. LTD.
Gujarat High Court · (2001) 170 CTR 377
Income Tax Act, 1961 — Section 256(1), 41(1), 41(1)
High Courts12 Jan 2001Dismissed
Pathan Jamalkhan Mohmmedkhan Vs Director of Agriculture
Gujarat High Court · (2001) 01 GUJ CK 0025
High Courts12 Jan 2001Allowed
Kanakprabhadevi Narpatsinhji Vs State of Gujarat and Others
Gujarat High Court · (2001) 3 GLR 2406
Constitution of India, 1950 — Article 21Hindu Succession Act, 1956 — Section 14, 14(1), 14(2)
High Courts12 Jan 2001Partly Allowed
State of Gujarat Vs Bhupendra Kumar Jagjivandas Patel
Gujarat High Court · (2001) 21 GLH 572 : (2001) 2 LLJ 1517
Child Labour (Prohibition and Regulation) Act, 1986 — Section 14(1), 15, 15(2)Factories Act, 1948 — Section 67, 92
High Courts12 Jan 2001
State of Guj. Vs Bhupendrakumar Jagjivandas Patel
Gujarat High Court · (2001) 21 GLH 572 : (2001) 2 LLJ 1517
Child Labour (Prohibition and Regulation) Act, 1986 — Section 14, 14(1), 14(2), 15, 15(1)Factories Act, 1948 — Section 67, 8(1), 92, 93Merchant Shipping Act, 1958 — Section 109
High Courts12 Jan 2001
Gujarat Agro Oil Enterprises Ltd. Vs Commissioner of Income Tax
Gujarat High Court · (2002) 256 ITR 230 : (2002) 125 TAXMAN 912
Income Tax Act, 1961 — Section 37(1)
High Courts11 Jan 2001Dismissed
Harikrushnadas Chhaganlal Nanalal and Ishwardas Mohanlal (Seva Samaj Trust) Vs Vinodchandra G. Vaghela and Another
Gujarat High Court · (2010) 1 GLH 710
Gujarat Co-operative Societies Act, 1961 — Section 73, 96, 99(3)(c)
High Courts11 Jan 2001Dismissed
Champakbhai Parsottambhai Patel Vs State of Gujarat and Others
Gujarat High Court · AIR 2001 Guj 200 : (2001) 2 GLR 1814
Bombay Motor Vehicles Tax Act, 1958 — Section 12, 14, 16(1), 17, 18Central Motor Vehicles Rules, 1989 — Rule 55, 55(1), 55(2), 81Constitution of India, 1950 — Article 226, 227, 32
High Courts11 Jan 2001
Commissioner of Income Tax Vs SHASHIKALABEN NAVNITLAL
Gujarat High Court · (2001) 166 CTR 29
High Courts11 Jan 2001
Commissioner of Income Tax Vs Shashikalaben Navnitlal
Gujarat High Court · (2001) 250 ITR 656 : (2001) 118 TAXMAN 7
Income Tax Act, 1961 — Section 45, 48