High Courts19 Jan 2001Dismissed
Krystal Polyfab Ltd. Vs GEB
Gujarat High Court · (2001) 4 GLR 3187
Civil Procedure Code, 1908 (CPC) — Section 115Electricity Act, 1910 — Section 26(6)
COURT ARCHIVE
Gujarat High Court judgments, 2001
939 judgments · page 45 of 47
High Courts19 Jan 2001Allowed
Jagdeep Industries Vs Gujarat Industrial Development Corporation
Gujarat High Court · (2001) 21 GLH 455 : (2001) 2 GLR 1765
Constitution of India, 1950 — Article 14, 16Gujarat Public Premises (Eviction of Unauthorised Occupants) Act, 1972 — Section 4, 4(1)Public Premises (Eviction of Unauthorised Occupants) Act, 1958 — Section 4
High Courts19 Jan 2001Allowed
Amit M. Panchal Vs State of Gujarat
Gujarat High Court · (2001) 01 GUJ CK 0057
Civil Procedure Code, 1908 (CPC) — Order 1 Rule 8Constitution of India, 1950 — Article 14, 226Indian Medical Council Act, 1956 — Section 33
High Courts19 Jan 2001
Suo Motu Vs S.J. Gaekwad, Registrar, Gujarat High Court
Gujarat High Court · (2001) 1 GLR 752
Constitution of India, 1950 — Article 146, 226, 229, 229(1), 235Contempt of Courts Act, 1971 — Section 12General Clauses Act, 1897 — Section 16
High Courts19 Jan 2001
ICICI Ltd. Vs O.L. of A''bad Mfg. and Calico Printing Co. Ltd.
Gujarat High Court · (2001) 01 GUJ CK 0045
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 90, Order 21 Rule 91Companies Act, 1956 — Section 454, 529(1), 536(2)Indore Land Revenue and Tenancy Act, 1931 — Section 45
High Courts19 Jan 2001Allowed
Dharamkrupa Kelvani Mandal Vs Hansaben K. Thakkar and Another
Gujarat High Court · (2001) 3 GLR 1895
Bombay Primary Education Act, 1947 — Section 40B
High Courts19 Jan 2001Dismissed
Virsinh Dalchand Nim Vs Vinodchandra A. Vyas
Gujarat High Court · (2001) 01 GUJ CK 0003
Bombay Rents, Hotel and Lodging House Rates Control Act, 1947 — Section 12(3), 29(2)
High Courts18 Jan 2001
Commissioner of Income Tax Vs Dr. U.S. Navlekar
Gujarat High Court · (2001) 117 TAXMAN 514
Income Tax Act, 1961 — Section 256(1), 256(2)
High Courts18 Jan 2001Partly Allowed
Ghelaji Mathurji Thakor and Others Vs GSRTC
Gujarat High Court · AIR 2003 Guj 114
Motor Vehicles Act, 1988 — Section 168
High Courts18 Jan 2001Dismissed
Maniyar Solanki and Co. Vs Sanghi Nathalal Allarakhabhai and Another
Gujarat High Court · (2001) 59 GLH 21 : (2001) 21 GLH 59 : (2001) 3 GLR 2041
Partnership Act, 1932 — Section 69, 69(1)
High Courts18 Jan 2001
Commissioner of Income Tax Vs U.S. Navlekar
Gujarat High Court · (2001) 170 CTR 30 : (2001) 252 ITR 465
Income Tax Act, 1961 — Section 256, 256(1), 256(2)
High Courts18 Jan 2001Dismissed
Anjalavala Rafiq Ahmed Gulam Nabi Vs Nayankumar Babulal Mistri and Others
Gujarat High Court · AIR 2001 Guj 196 : (2001) 2 GLR 1494
Constitution of India, 1950 — Article 226, 227Gujarat Essential Commodities (Licensing, Control and Stock Declaration) Order, 1981 — Section 11(1)
High Courts18 Jan 2001Dismissed
Indreshwar Majoor Sahakari Mandali Ltd. Vs Taluka Panchayat, Kutiyana
Gujarat High Court · (2001) 2 GLR 1576
Civil Procedure Code, 1908 (CPC) — Section 115
High Courts18 Jan 2001Allowed
Lakme Limited Vs State of Gujarat
Gujarat High Court · (2001) 75 ECC 738 : (2001) 132 ELT 20
High Courts18 Jan 2001
Commissioner of Income Tax Vs Elecon Engg. Co. Ltd.
Gujarat High Court · (2001) 117 TAXMAN 442
High Courts16 Jan 2001
Commissioner of Income Tax Vs Kashiram Textiles Mills (P) Ltd.
Gujarat High Court · (2002) 123 TAXMAN 831
Income Tax Act, 1961 — Section 32A, 80J
High Courts16 Jan 2001Dismissed
Saiyad Alumuddin Saiyad Mohmadkadri Vs State of Gujarat
Gujarat High Court · (2001) 4 GLR 3571
Constitution of India, 1950 — Article 23, 25, 26Land Acquisition Act, 1894 — Section 4, 6
High Courts16 Jan 2001Dismissed
Amrok Logistics Trading Pvt. Ltd. Vs Digvijay Cement Company Ltd. and Another
Gujarat High Court · AIR 2001 Guj 299
Contract Act, 1872 — Section 126
High Courts16 Jan 2001Dismissed
Jyoti Land Corporation Vs Kailashnagar Flats Co-op. Hou. Soc. Ltd.
Gujarat High Court · (2001) 01 GUJ CK 0034
High Courts16 Jan 2001
Rajeshkumar Bhikhabhai Patel and Another Vs State of Gujarat and Others
Gujarat High Court · (2001) 3 GLR 2520
Limitation Act, 1963 — Section 5Urban Land (Ceiling and Regulation) Act, 1976 — Section 10(1), 10(5), 11, 23, 30(1)Urban Land (Ceiling and Regulation) Repeal Act, 1999 — Section 4