High Courts25 Feb 2000Dismissed
Pruthvisinh S. Raijada Vs State of Gujarat
Gujarat High Court · (2000) 02 GUJ CK 0024
COURT ARCHIVE
Gujarat High Court judgments, 2000
1,223 judgments · page 56 of 62
High Courts25 Feb 2000
Chaturbhuj Versi Vs Vagher Vasta Bhikha
Gujarat High Court · (2000) 02 GUJ CK 0020
High Courts23 Feb 2000Allowed
Ninaben D. Chaudhary Vs State of Gujarat
Gujarat High Court · (2000) 2 GLR 558
Bombay Land Revenue Code, 1879 — Section 166, 172, 178, 179, 211Constitution of India, 1950 — Article 226Gujarat Municipalities Act, 1963 — Section 258, 258(1)
High Courts22 Feb 2000
Vithalbhai Dalsukhbhai Suthar Vs Dena Bank
Gujarat High Court · (2000) 02 GUJ CK 0105
High Courts22 Feb 2000
Gopal Glass Works Pvt. Ltd. Vs Commissioner of Income Tax
Gujarat High Court · (2001) 165 CTR 620 : (2001) 252 ITR 354 : (2002) 121 TAXMAN 174
Companies Act, 1956 — Section 233BConstitution of India, 1950 — Article 226Income Tax Act, 1961 — Section 139, 139(9), 264, 264(1), 40
High Courts22 Feb 2000
Kalaben Kalabhai Desai Vs Alabhai Karamshibhai Desai
Gujarat High Court · AIR 2000 Guj 232 : (2001) 1 DMC 295 : (2001) 1 RCR(Civil) 200
Hindu Marriage Act, 1955 — Section 24
High Courts22 Feb 2000Allowed
Bai Shanta and Others Vs Union of India and Another
Gujarat High Court · (2001) ACJ 1980 : (2001) CriLJ 2152 : (2001) 1 GLR 273
Bombay Police Act, 1951 — Section 37, 37(1), 37(4)Civil Procedure Code, 1908 (CPC) — Section 9Constitution of India, 1950 — Article 21
High Courts22 Feb 2000Allowed
Bai Shanta Vs Union of India (UOI)
Gujarat High Court · (2001) ACJ 1980 : (2001) CriLJ 2152 : (2001) 1 GLR 273 : (2001) 2 RCR(Criminal) 315
Bombay Police Act, 1951 — Section 37
High Courts22 Feb 2000Allowed
Oriental Insurance Co. Ltd. Vs Jagdishchandra Kanchanlal Parikh
Gujarat High Court · (2002) 1 ACC 198 : (2002) ACJ 198 : (2001) 1 GLR 634
High Courts22 Feb 2000Allowed
Oriental Insurance Co. Ltd. Vs Jagdishchandra Kanchanlal Parikh and Others
Gujarat High Court · (2002) 1 ACC 198 : (2002) ACJ 198 : (2001) 1 GLR 634
Motor Vehicles Act, 1939 — Section 95, 96
High Courts22 Feb 2000Allowed
Smt. Prafullaben Dhirubhai Kanjiya Vs Dhirubhai Kachrabhai Kanjiya
Gujarat High Court · AIR 2001 Guj 157 : (2000) 4 GLR 456
Hindu Adoptions and Maintenance Act, 1956 — Section 18Legal Services Authorities Act, 1987 — Section 12
High Courts21 Feb 2000Dismissed
D.K. Maru and Another Vs State of Gujarat
Gujarat High Court · AIR 2000 Guj 183 : (2000) 3 GLR 1881
Constitution of India, 1950 — Article 226, 246Gujarat Agricultural Lands Ceiling Act, 1960 — Section 29(1)
High Courts21 Feb 2000
PMS Diesels Vs Union of India
Gujarat High Court · (2001) 95 ECR 409 : (2001) 21 GLH 692
CEGAT (Procedure) Rules, 1982 — Rule 28ACentral Excises and Salt Act, 1944 — Section 35F
High Courts21 Feb 2000Dismissed
Payal S. Padhiar Vs General Manager, Telecom, Palanpur and Another
Gujarat High Court · AIR 2000 Guj 231 : (2001) 2 GLR 962
Constitution of India, 1950 — Article 14, 226
High Courts18 Feb 2000
Mundalakal S. Semon and Others Vs State of Gujarat and Others
Gujarat High Court · (2000) 4 GLR 265
Constitution of India, 1950 — Article 309
High Courts18 Feb 2000Allowed
State of Gujarat Vs Yogendra N. Patel
Gujarat High Court · (2000) 2 GLR 157
High Courts18 Feb 2000Dismissed
Parvez Rustamji Bharda Vs Navrojji Sorabji Tamboly (Decd.) and Others
Gujarat High Court · AIR 2001 Guj 160 : (2001) 2 GLR 949
Bombay Public Trusts Act, 1950 — Section 70 , 71, 72, 73, 74Civil Procedure Code, 1908 (CPC) — Order 41 Rule 27, 100AGovernment of India Act, 1915 — Section 107 , 108
High Courts18 Feb 2000Allowed
Global Tele Systems (P) Ltd. Vs State of Gujarat
Gujarat High Court · (2000) 71 ECC 67
Criminal Procedure Code, 1973 (CrPC) — Section 482Customs Act, 1962 — Section 112, 122, 124
High Courts18 Feb 2000Dismissed
Manilal Abhaji Vs Swami Vaishvacharya Gura
Gujarat High Court · (2000) 2 GLR 239
High Courts18 Feb 2000
Heirs of Jeshanker P. Mehta Vs Addl. Special Secretary
Gujarat High Court · (2000) 2 GLR 175