High Courts17 Mar 2000Dismissed
Kokilaben Khodidas Patel Vs Natvarlal N. Patel
Gujarat High Court · (2000) 03 GUJ CK 0048
COURT ARCHIVE
Gujarat High Court judgments, 2000
1,223 judgments · page 51 of 62
High Courts16 Mar 2000Allowed
Gujarat Electricity Board Vs Chandrakanta Dyeing and Printing Mills
Gujarat High Court · (2000) 4 GLR 387
Electricity Act, 1910 — Section 34
High Courts16 Mar 2000Dismissed
Income Tax Officer Vs Gujarat Power Corp. Ltd.
Gujarat High Court · (2002) 254 ITR 217
Income Tax Act, 1961 — Section 143(1)
High Courts16 Mar 2000Partly Allowed
Merubhai Mandanbhai Odedara and Another Vs Raniben Merubhai Odedara
Gujarat High Court · AIR 2000 Guj 277 : (2001) 1 DMC 164 : (2000) 3 GLR 2456 : (2001) 1 RCR(Criminal) 196
Criminal Procedure Code, 1973 (CrPC) — Section 125Hindu Adoptions and Maintenance Act, 1956 — Section 18
High Courts16 Mar 2000Dismissed
Kiritbhai Hiralal Patel and Others Vs Arvind Intex Ltd.
Gujarat High Court · (2001) 107 CompCas 232
Companies Act, 1956 — Section 10F, 391
High Courts16 Mar 2000Allowed
Ranubhai Bhikhabhai Bharwad (Vekaria) Vs State of Gujarat
Gujarat High Court · (2000) 3 GLR 816
High Courts16 Mar 2000
ITO Vs GUJARAT POWER CORP. LTD.
Gujarat High Court · (2002) 172 CTR 292 : (2002) 122 TAXMAN 367
Income Tax Act, 1961 — Section 119, 143(1)(a)
High Courts16 Mar 2000Allowed
Rushabhkumar Keshavlal Jain Vs State of Gujarat
Gujarat High Court · (2000) 4 GLR 92
High Courts15 Mar 2000Allowed
Malubhai Bhikhubhai Chavda Vs Commissioner of Police
Gujarat High Court · (2001) 2 GLR 1045
High Courts15 Mar 2000Dismissed
Larsen and Toubro Limited Vs Gujarat State Petroleum Corporation Limited
Gujarat High Court · (2000) 2 GLR 862
High Courts15 Mar 2000Dismissed
Larsen and Toubro Limited and Another Vs Gujarat State Petroleum Corporation Limited and Others
Gujarat High Court · (2001) 2 GLR 934
Constitution of India, 1950 — Article 14, 226
High Courts15 Mar 2000Allowed
Malubhai Bhikhubhai Chavda Vs Commissioner of Police, Rajkot and Others
Gujarat High Court · (2001) 2 GLR 1045
Constitution of India, 1950 — Article 22(4), 226
High Courts15 Mar 2000
Visnagar Jooth Vividh Karyakari Sahakari Mandli Vs A.A. Patel, Dy. Secretary, (Co-op. Appeal) and Others
Gujarat High Court · (2000) 3 GLR 2236
Gujarat Agricultural Produce Markets Act, 1963 — Section 47, 48
High Courts15 Mar 2000Allowed
Labhubhai Gagjibhai Vagri Vs State of Gujarat
Gujarat High Court · (2000) 4 GLR 291
Constitution of India, 1950 — Article 22(4), 226
High Courts15 Mar 2000
Allana Pharmachem Ltd. Vs Industries Commissioner
Gujarat High Court · (2000) 03 GUJ CK 0013
Bombay Sales Tax Act, 1959 — Section 36(3)
High Courts15 Mar 2000
Dalpatbhai Bavabhai Prajapati Vs State of Gujarat
Gujarat High Court · (2000) 03 GUJ CK 0005
High Courts14 Mar 2000Dismissed
Naresh Vrijlal Kantia Vs Ahmedabad Municipal Corporation
Gujarat High Court · (2001) 1 GLR 744
High Courts14 Mar 2000Dismissed
Alembic Glass Industries Ltd. Vs Alembics Glass Karmchari Union
Gujarat High Court · (2000) 03 GUJ CK 0115
High Courts14 Mar 2000Allowed
Cghyandeep Co.op. Housing Society Vs Deputy Collector
Gujarat High Court · (2000) 03 GUJ CK 0094
High Courts14 Mar 2000Dismissed
Naresh Vrijlal Kantia Vs Ahmedabad Municipal Corporation and Another
Gujarat High Court · (2001) 1 GLR 744