COURT ARCHIVE

Gujarat High Court judgments, 2000

1,223 judgments · page 27 of 62

High Courts10 Aug 2000Allowed

Shardaben M. Patel Heirs of Maganlal Motiram Patel Vs Ranjitlal Manuskhlal (Deceased)

Gujarat High Court · (2002) 73 GLH 22 : (2002) 22 GLH 73

Bombay Rents, Hotel and Lodging House Rates Control Act, 1947 — Section 11(4), 12(2), 12(3), 13(1), 29(2)Civil Procedure Code, 1908 (CPC) — Section 115

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High Courts10 Aug 2000

Swil Ltd. Vs Union of India (UOI)

Gujarat High Court · (2005) 126 ECR 159 : (2005) 185 ELT 251 : (2001) 1 GLR 581

Constitution of India, 1950 — Article 226Customs Act, 1962 — Section 15, 47, 61, 61(1)(2), 61(2)

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High Courts09 Aug 2000

Suleman Haji Husen Vs Members of Executive Committeesunny Muslim Halai Ghanchi

Gujarat High Court · (2000) 08 GUJ CK 0092

Bombay Rents, Hotel and Lodging House Rates Control Act, 1947 — Section 12(3), 29(2)

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High Courts09 Aug 2000Dismissed

Union of India (UOI) Vs Owners and Parties Interested in Motor Vessel

Gujarat High Court · (2000) 08 GUJ CK 0053

Arbitration Act, 1940 — Section 45

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High Courts09 Aug 2000

Smt. Shantadevi Pratapsinh Gaekwad Vs Sangramsinh P. Gaekwad

Gujarat High Court · (2000) 08 GUJ CK 0012

Companies Act, 1956 — Section 291, 397, 398

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High Courts09 Aug 2000Dismissed

Shantadevi Pratapsinh Gaekwad and Others, Dr.(Mrs) Mrunalini Devi Puar of Dhar and Mrs. Shubhangini Devi Gaekwad Vs Sangramsinh P. Gaekwad and Others

Gujarat High Court · (2000) 08 GUJ CK 0010

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High Courts08 Aug 2000

Afzalkhan Mohmadnbi Pathan Vs State of Gujarat

Gujarat High Court · (2000) 08 GUJ CK 0122

Criminal Procedure Code, 1973 (CrPC) — Section 374, 378Penal Code, 1860 (IPC) — Section 100, 101, 102, 103, 104

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High Courts08 Aug 2000

Oriental Insurance Co. Ltd. Vs Sushilaben Manubhai Valand

Gujarat High Court · (2001) 21 GLH 260

Constitution of India, 1950 — Article 14Motor Vehicles Act, 1988 — Section 140, 163A, 166

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High Courts08 Aug 2000Dismissed

Manubhai B. Desai and Others Vs Charity Commissioner, Ahmedabad and Others

Gujarat High Court · (2001) 2 GLR 1208

Bombay Public Trusts (Amendment) Act, 1959 — Section 36(3)Bombay Public Trusts (Gujarat) Rules, 1961 — Rule 24Bombay Public Trusts Act, 1950 — Section 36

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High Courts08 Aug 2000Partly Allowed