High Courts18 Mar 1999
Chimanbhai G.Patel Vs D.Y. Collector
Gujarat High Court · (1999) 03 GUJ CK 0017
COURT ARCHIVE
Gujarat High Court judgments, 1999
826 judgments · page 36 of 42
High Courts17 Mar 1999Allowed
Aiyubkhan Gulamdastgir Pathan Vs Police Commissioner
Gujarat High Court · (1999) CriLJ 3776 : (1999) 3 GLR 857
High Courts17 Mar 1999
Surat Panjrapole Vs Commissioner of Income Tax
Gujarat High Court · (2000) GLR 21 : (1999) 238 ITR 324
Income Tax Act, 1961 — Section 80G, 80G(5)
High Courts17 Mar 1999
Raymon Glues and Chemicals and Another Vs Union of India and Others
Gujarat High Court · (1999) 66 ECC 538 : (2001) 96 ECR 25 : (2000) 117 ELT 29 : (1999) 3 GLR 2347
Central Excises and Salt Act, 1944 — Section 35C(4), 35L, 37B
High Courts17 Mar 1999
Oriental Insurance Co. Ltd. Vs Heirs and L.Rs. of deceased Kisorbhai Popatbhai Parsana
Gujarat High Court · (2000) 1 ACC 610
Civil Procedure Code, 1908 (CPC) — Section 115Constitution of India, 1950 — Article 227Motor Vehicles Act, 1988 — Section 166, 167
High Courts17 Mar 1999
Oriental Insurance Co. Ltd. Vs Heirs and L.R. of Decd. Kishorbhai Popatbhai Parsana
Gujarat High Court · (2001) ACJ 1268 : (2000) 84 FLR 473 : (1999) 3 GLR 2172
Civil Procedure Code, 1908 (CPC) — Section 115Constitution of India, 1950 — Article 227Motor Vehicles Act, 1988 — Section 166, 167
High Courts16 Mar 1999
Kavas Jahangir Mamabuwala Vs State of Gujarat
Gujarat High Court · (2000) 1 GLR 418
Bombay Police Act, 1951 — Section 135Criminal Procedure Code, 1973 (CrPC) — Section 154, 157, 162, 174, 82Penal Code, 1860 (IPC) — Section 147, 148, 149, 302, 307
High Courts16 Mar 1999Dismissed
Kavasjhangir Mamabuvala Vs State of Gujarat
Gujarat High Court · (2000) 1 GLR 418
Bombay Police Act, 1951 — Section 135Criminal Procedure Code, 1973 (CrPC) — Section 157, 162, 307, 82Penal Code, 1860 (IPC) — Section 147, 148, 149, 302, 364
High Courts16 Mar 1999
Officer on Special Duty (Land Acquisition) Vs Shivlal M. Patel
Gujarat High Court · (1999) 03 GUJ CK 0052
Land Acquisition Act, 1894 — Section 4(1)
High Courts16 Mar 1999
Commissioner of Income Tax Vs Gnan Ganga Science Institution
Gujarat High Court · (1999) 155 CTR 122 : (1999) 238 ITR 473
Income Tax Act, 1961 — Section 256(1), 256(2)
High Courts16 Mar 1999Allowed
Shri Avindhar P. Shah Vs Union of India (UOI) and Others
Gujarat High Court · (1999) 03 GUJ CK 0009
High Courts15 Mar 1999Dismissed
Spl. Land Acq. Officer Vs Raysingbhai Somabhai
Gujarat High Court · (1999) 03 GUJ CK 0051
Land Acquisition Act, 1894 — Section 4(1)
High Courts12 Mar 1999
State of Gujarat Vs Hasubhai @ Hamendra Prabhudas Patel
Gujarat High Court · (1999) 03 GUJ CK 0044
Penal Code, 1860 (IPC) — Section 120(b), 406, 409, 420, 467
High Courts11 Mar 1999Dismissed
New India Assurance Co. Ltd. Vs Devabhai Sidhabhai Bharwad
Gujarat High Court · (1999) 03 GUJ CK 0022
Motor Vehicles Act, 1988 — Section 140, 149(2)(b)(ii)
High Courts10 Mar 1999Dismissed
Dhulaji Punjaji Thakor Vs State of Gujarat and Others
Gujarat High Court · AIR 1999 Guj 250
Constitution of India, 1950 — Article 226Gujarat Panchayats (Amendment) Act, 1962 — Section 49
High Courts10 Mar 1999Dismissed
Gameti Mamad Hasan Vs District Magistrate
Gujarat High Court · (1999) CriLJ 3772 : (2000) 4 GLR 765
Bombay Police Act, 1951 — Section 93Constitution of India, 1950 — Article 226Gujarat Prevention of Anti-social Activities Act, 1985 — Section 3(2)
High Courts09 Mar 1999Dismissed
Satishkumar K. Dave Vs State of Gujarat
Gujarat High Court · (1999) CriLJ 2628 : (1999) 3 GLR 367
Bombay Police Act, 1951 — Section 135Penal Code, 1860 (IPC) — Section 201, 302
High Courts08 Mar 1999
Ambalal Lallubhai Panchal Vs L.I.C. of India
Gujarat High Court · (2000) 1 ACC 37 : (1999) ACJ 956 : AIR 1999 Guj 280 : (2001) 104 CompCas 237 : (1999) 2 GLR 214 : (1999) 3 RCR(Civil) 478
High Courts08 Mar 1999
Swaminarayan Rice and Pulse Mills Vs Income Tax Officer
Gujarat High Court · (1999) 03 GUJ CK 0035
Income Tax Act, 1961 — Section 143(1), 147, 148, 151, 43(1)
High Courts08 Mar 1999
Suraj Steel Rolling Mills Vs Union of India
Gujarat High Court · (2000) 68 ECC 257 : (2000) 115 ELT 280
Central Excises and Salt Act, 1944 — Section 35FCustoms Act, 1962 — Section 129A, 129EWorkmens Compensation Act, 1923 — Section 30