COURT ARCHIVE

Gujarat High Court judgments, 1999

826 judgments · page 31 of 42

High Courts29 Apr 1999Dismissed

Gujarat Cable TV Operators Network Association and Others Vs State of Gujarat and Others

Gujarat High Court · AIR 1999 Guj 330 : (1999) 3 GLR 1883

Gujarat Entertainment Tax (Amendment) Act, 1993 — Section 4Gujarat Entertainment Tax Act, 1977 — Section 6B

High Courts29 Apr 1999

INNOSEARCH LTD. Vs COMMISSIONER OF INCOME TAX

Gujarat High Court · (2001) 164 CTR 227

Income Tax Act, 1961 — Section 28, 36, 37, 37(3A), 40A(7)

High Courts28 Apr 1999Dismissed

Gordhanbhai Chhababhai Patel Vs Rameshchandra Kanubhai Chaudri

Gujarat High Court · (1999) 3 GLR 543

High Courts28 Apr 1999Allowed

Executive Engineer Vs Chandrasinh Narsinh, Heirs of Decd. Chandrasinh Narsinh

Gujarat High Court · (1999) 04 GUJ CK 0027

Land Acquisition Act, 1894 — Section 18

High Courts28 Apr 1999

Commissioner of Income Tax Vs Khemani Chambers

Gujarat High Court · (1999) 04 GUJ CK 0026

Income Tax Act, 1961 — Section 256(1)

High Courts28 Apr 1999

Hasmukh Karsandas Parmar Vs Bahadursingh Madhursingh Dodia

Gujarat High Court · (2000) 1 GLR 592

Civil Procedure Code, 1908 (CPC) — Order 21 Rule 97, Order 22 Rule 6, 100Evidence Act, 1872 — Section 108

High Courts26 Apr 1999

Chhotalal Laljibhai Chandsara and Another Vs Lubi Electricals Ltd., Ahmedabad and Others

Gujarat High Court · (2000) 87 FLR 300 : (2000) 1 GLR 107

Industrial Disputes Act, 1947 — Section 10, 12Industrial Employment (Standing Orders) Act, 1946 — Section 13A

High Courts26 Apr 1999

Commissioner of Income Tax Vs Bipin Vadilal

Gujarat High Court · (1999) 157 CTR 36 : (1999) 238 ITR 1022

Income Tax Act, 1961 — Section 139, 147, 148, 148(2), 149

High Courts26 Apr 1999Dismissed

State of Gujarat Vs Thakarda Bhikhaji Nathaji

Gujarat High Court · (1999) 04 GUJ CK 0030

Criminal Procedure Code, 1973 (CrPC) — Section 378Penal Code, 1860 (IPC) — Section 302, 307, 34

High Courts24 Apr 1999

Municipal Corporation of Delhi Vs R.P. Khaitan and Another

Gujarat High Court · (2004) 2 GLR 1066

Civil Procedure Code, 1908 (CPC) — Section 115Constitution of India, 1950 — Article 226, 227, 32

High Courts23 Apr 1999

Jadeja Vikramsinh Ravubha and Others Vs State of Gujarat and Others

Gujarat High Court · (1999) 3 GLR 2415

Gujarat Panchayats (Amendment) Act, 1993 — Section 63Gujarat Taluka Panchayats and District Panchayats President and Vice President Election Rules, 1994 — Rule 12

High Courts23 Apr 1999

Contemporary Targett Praful P. Ltd. Vs Jewel Brushes Pvt. Ltd.

Gujarat High Court · (1999) 04 GUJ CK 0063

Companies Act, 1956 — Section 10D, 397, 398Copyright Act, 1957 — Section 3Gujarat High Court Rules, 1993 — Rule 1, 2, 217, 256, 314

High Courts23 Apr 1999

Plastic Products Engg. Co. Vs Commissioner of Income Tax

Gujarat High Court · (2000) 163 CTR 106 : (2000) 245 ITR 349

Income Tax Act, 1961 — Section 256, 28(i)

High Courts23 Apr 1999Allowed

R.G. Bendbar Vs Hemantkumar S. Parikh

Gujarat High Court · (1999) 04 GUJ CK 0029

Criminal Procedure Code, 1973 (CrPC) — Section 197, 235(2), 248(2), 302, 360Prevention of Food Adulteration Act, 1954 — Section 14, 16(1), 19(2), 20(1)Prevention of Food Adulteration Rules, 1955 — Rule 12A

High Courts22 Apr 1999Dismissed

State of Gujarat Vs Rajeshbhai R. Mistry

Gujarat High Court · (1999) 04 GUJ CK 0074

Criminal Procedure Code, 1973 (CrPC) — Section 313, 378Penal Code, 1860 (IPC) — Section 114, 306, 498(A)

High Courts22 Apr 1999Allowed

Indian Petrochemicals Corpn. Vs Ghanshyam D. Patel

Gujarat High Court · (2000) 1 GLR 103

High Courts22 Apr 1999Allowed

Amarsingh R. Vs Union of India (UOI)

Gujarat High Court · (2000) 1 GLR 41

High Courts22 Apr 1999

Gujarat Industrial Development Corp. Vs Officer on Spl. Duty (LAQ)

Gujarat High Court · (1999) 04 GUJ CK 0007

Land Acquisition Act, 1894 — Section 18

High Courts22 Apr 1999

S. Kumar Vs Chairman, Narmada Education and Scientific Research Society and Others

Gujarat High Court · (2000) 1 GLR 413

Constitution of India, 1950 — Article 226

High Courts21 Apr 1999

Vishal Lines Pvt. Ltd. and Anr Vs General Manager, District Industries Centre and Others

Gujarat High Court · (1999) 04 GUJ CK 0049

Gujarat Sales Tax Act, 1969 — Section 49(2)