High Courts30 Dec 1999Allowed
Murti Enterprises Vs State of Gujarat
Gujarat High Court · (2000) 3 GLR 850
COURT ARCHIVE
Gujarat High Court judgments, 1999
826 judgments · page 2 of 42
High Courts30 Dec 1999Dismissed
Becharbhai Shankerbhai Prajapati Vs State
Gujarat High Court · (1999) 12 GUJ CK 0030
High Courts30 Dec 1999
Ajmera and Co. Vs Development Commissioner, Gujarat State and Others
Gujarat High Court · (2000) 3 GLR 2217
Constitution of India, 1950 — Article 226
High Courts30 Dec 1999Allowed
Kanbi Arjan Kana Vs State of Gujarat
Gujarat High Court · (2000) 2 GLR 745
High Courts30 Dec 1999Allowed
Minesh Rajnikant Dalal Vs Avani Minesh Dalal
Gujarat High Court · (2000) 2 GLR 733
Hindu Marriage (Amendment) Act, 1956 — Section 24
High Courts29 Dec 1999Dismissed
Ramiben Vs Competent Officer
Gujarat High Court · (1999) 12 GUJ CK 0095
Urban Land (Ceiling and Regulation) Act, 1976 — Section 2(o)(ii)
High Courts29 Dec 1999Dismissed
Nilesh Todi Vs Gujarat Secondary Education Board
Gujarat High Court · (1999) 12 GUJ CK 0083
High Courts28 Dec 1999Dismissed
State of Gujarat Vs Amrutlal Bapulal Swami
Gujarat High Court · (1999) 12 GUJ CK 0064
Law Officers Rules — Rule 132, 133
High Courts28 Dec 1999
Shivabhai Khodabhai Patel Vs Commissioner of Income Tax and Another
Gujarat High Court · (2000) 161 CTR 93 : (2000) 244 ITR 457 : (2000) 110 TAXMAN 446
Income Tax Act, 1961 — Section 124, 124(2), 124(3), 127, 127(1)
High Courts28 Dec 1999Dismissed
Lok Hitrakshak Samiti Vs State of Gujarat
Gujarat High Court · (1999) 12 GUJ CK 0019
High Courts27 Dec 1999Dismissed
Saiyad Nasiruddin Saiyadali Vs Kuburabegum
Gujarat High Court · (2000) 4 GLR 836
High Courts27 Dec 1999
P.K. Patel Vs A.R. Kshatriya and Others
Gujarat High Court · (2000) 3 GLR 1887
Constitution of India, 1950 — Article 14, 16, 19
High Courts27 Dec 1999Dismissed
Sadaruddin Maganbhai Narsidani Vs State of Gujarat
Gujarat High Court · (2000) CriLJ 3433
High Courts24 Dec 1999Dismissed
Arvindkumar N. Trivedi Vs Director
Gujarat High Court · (1999) 12 GUJ CK 0109
High Courts24 Dec 1999
Devshibhai Bhimabhai Rabari Vs State of Gujarat
Gujarat High Court · (2001) 2 GLR 1097
High Courts24 Dec 1999Allowed
Ahmedabad Municipal Corporation Vs Mukeshkumar Babulal Shah
Gujarat High Court · (2000) 1 GLR 871
High Courts24 Dec 1999
Mahesana District Co-operative Milk Producers Union Ltd. Vs Commissioner of Income Tax
Gujarat High Court · (2002) 177 CTR 333 : (2002) 258 ITR 780 : (2003) 132 TAXMAN 40
Income Tax Act, 1961 — Section 32, 43, 80J
High Courts24 Dec 1999Partly Allowed
Devshibhai Bhimabhai Rabari Vs State of Gujarat and Others
Gujarat High Court · (2001) 2 GLR 1097
Bombay Land Revenue Code, 1879 — Section 211
High Courts24 Dec 1999Dismissed
Rajabhai Bhimabhai Rabari Vs State of Gujarat
Gujarat High Court · (2000) 3 GLR 25
High Courts24 Dec 1999
Virji Meghaji Dakhi Vs Dist. Superintendent of Police
Gujarat High Court · (1999) 12 GUJ CK 0012