High Courts18 Nov 1998Dismissed
United India Insurance Co. Ltd. Vs Chhatrasing Parbatsing Rathod and Others
Gujarat High Court · (2000) ACJ 905 : (1999) 2 GLR 150
Motor Vehicles Act, 1939 — Section 2(15), 2(16), 42, 42, 96
COURT ARCHIVE
Gujarat High Court judgments, 1998
660 judgments · page 8 of 33
High Courts18 Nov 1998Dismissed
Hasmukhlal M. Shah Vs Oil and Natural Gas Commission
Gujarat High Court · (1998) 11 GUJ CK 0046
Civil Procedure Code, 1908 (CPC) — Section 100
High Courts18 Nov 1998
Cama Hotels Ltd. Vs Commissioner of Sales Tax
Gujarat High Court · (1998) 11 GUJ CK 0039
Gujarat Sales Tax Act, 1969 — Section 49(2)
High Courts18 Nov 1998Dismissed
New India Assurance Co. Ltd. Vs Manchhiben and Others
Gujarat High Court · (2000) ACJ 451 : (1999) 2 GLR 803
Motor Vehicles Act, 1939 — Section 96(1), 96(2)(b), 96(2)(b)
High Courts18 Nov 1998
Aamad @ Kalu Abdulbhai Majothi and Another Vs State of Gujarat
Gujarat High Court · (1999) CriLJ 2823 : (1999) 1 GLR 466
Bombay Police Act, 1951 — Section 135, 37(1)Constitution of India, 1950 — Article 136Criminal Procedure Code, 1973 (CrPC) — Section 154, 313, 357, 374(2)
High Courts17 Nov 1998
State of Gujarat Vs Hiraben
Gujarat High Court · (1998) 11 GUJ CK 0061
Criminal Procedure Code, 1973 (CrPC) — Section 313Evidence Act, 1872 — Section 113, 32Penal Code, 1860 (IPC) — Section 114, 201, 302, 306, 378
High Courts17 Nov 1998
Mahesh Ramjilal Nath Vs State of Gujarat and Others
Gujarat High Court · (1999) 2 GLR 1745
Constitution of India, 1950 — Article 21, 22(5), 226Gujarat Prevention of Anti-social Activities Act, 1985 — Section 2(b), 2(c), 3, 3(2), 9(2)Penal Code, 1860 (IPC) — Section 120B, 143, 147, 148, 149
High Courts16 Nov 1998
Muktaben Himmatlal Korat and Others Vs Fatehsinh Manroji and Others
Gujarat High Court · (2000) 1 GLR 393
Civil Procedure Code, 1908 (CPC) — Section 115
High Courts13 Nov 1998
Gulabrai Mohanlal Thakur Vs Dolatram Mohanlal Thakur
Gujarat High Court · (1999) 2 GLR 1562
Civil Procedure Code, 1908 (CPC) — Order 6 Rule 17, 115
High Courts12 Nov 1998Dismissed
Gujarat State Fertilizers Co. Ltd. Vs HJ Baker and Bros. and Others
Gujarat High Court · AIR 1999 Guj 209
Arbitration Act, 1940 — Section 2Civil Procedure Code, 1908 (CPC) — Section 115Contract Act, 1872 — Section 7
High Courts12 Nov 1998
Gujarat State Fertilizers Co. Ltd. Vs H.J. Baker and Bros. and Others
Gujarat High Court · (2000) 1 GLR 159
Arbitration Act, 1940 — Section 2(a), 33Civil Procedure Code, 1908 (CPC) — Order 39 Rule 1, Order 39 Rule 2, 115
High Courts12 Nov 1998
Commissioner of Income Tax Vs Mulji Gordhandas
Gujarat High Court · (1999) 151 CTR 291 : (1999) 240 ITR 21
Income Tax Act, 1961 — Section 64(1)
High Courts12 Nov 1998Allowed
Dilipbhai Devsibhai Vagri Vs State of Gujarat and Others
Gujarat High Court · (1999) CriLJ 2017 : (1999) 2 GLR 324
Constitution of India, 1950 — Article 226
High Courts12 Nov 1998
Shreedevi Venugopal Nair Vs Divisional Manager, LIC
Gujarat High Court · (1999) ACJ 947 : AIR 1999 Guj 143 : (2001) 104 CompCas 223 : (1999) 2 GLR 980
Constitution of India, 1950 — Article 226Hindu Succession Act, 1956 — Section 8Insurance Act, 1938 — Section 38, 39, 39(1)
High Courts12 Nov 1998
State of Gujarat Vs Amanullakhan Bhurekhan Pathan and Another
Gujarat High Court · (1999) 1 GLR 368
Criminal Procedure Code, 1973 (CrPC) — Section 378, 417General Clauses Act, 1897 — Section 8, 8(1)
High Courts11 Nov 1998
K.K. Parmar and Others Vs High Court of Gujarat and Others
Gujarat High Court · (1999) 1 GLR 205
Constitution of India, 1950 — Article 14, 16, 226, 229
High Courts11 Nov 1998
Shikshan Bachao Samiti Vs Commissioner, Ahmedabad Municipal Corporation and Others
Gujarat High Court · (1999) 1 GLR 1
Bombay Provincial Municipal Corporations Act, 1949 — Section 79, 79(c), 79(d)Constitution of India, 1950 — Article 14, 19(1), 21, 338, 45
High Courts11 Nov 1998
COLUONER OF GIFT TAX Vs PRTHM NATH SHARMA
Gujarat High Court · (1999) 151 CTR 380
Gift Tax Act, 1958 — Section 6, 6(3), 7
High Courts11 Nov 1998
Kangold (India) Ltd. Vs Commissioner of Income Tax
Gujarat High Court · (1999) 151 CTR 659 : (1999) 239 ITR 842
Finance Act, 1997 — Section 67(1), 68(2)
High Courts11 Nov 1998
Commissioner of Gift Tax Vs Prthivi Nath Sharma
Gujarat High Court · (1999) 239 ITR 809
Gift Tax Act, 1958 — Section 6, 6(1), 6(3)Wealth Tax Act, 1957 — Section 7