High Courts06 Nov 1998Allowed
Mahendrabhai Hariprasad Upadhyay Vs Savitaben Chhotalal Bhatt
Gujarat High Court · (1998) 11 GUJ CK 0004
Civil Procedure Code, 1908 (CPC) — Order 12 Rule 6
COURT ARCHIVE
Gujarat High Court judgments, 1998
660 judgments · page 10 of 33
High Courts05 Nov 1998
Abhubhai Fatabhai Vs State of Gujarat
Gujarat High Court · (1999) 3 GLR 2665
Bombay Police Act, 1951 — Section 135Criminal Procedure Code, 1973 (CrPC) — Section 233(1), 233(2), 235, 299, 300Penal Code, 1860 (IPC) — Section 100, 100, 101, 102, 102
High Courts05 Nov 1998
Commissioner of Wealth Tax Vs Chandrasinhrao D. Gaekwad
Gujarat High Court · (1999) 151 CTR 685 : (1999) 237 ITR 875
Hindu Succession Act, 1956 — Section 6Income Tax Act, 1961 — Section 171Wealth Tax Act, 1957 — Section 15, 16, 2, 20, 20(2)
High Courts05 Nov 1998
Savitaben Ramanbhai Patel Vs State of Gujarat and Others
Gujarat High Court · (1999) 1 GLR 860
Urban Land (Ceiling and Regulation) Act, 1976 — Section 10(2), 10(3), 10(5), 20, 21
High Courts05 Nov 1998
Bharatkumar Chhatraji Vs Patel Ambalal Kanjibhai and Others
Gujarat High Court · (1999) 2 GLR 1185
Civil Procedure Code, 1908 (CPC) — Order 6 Rule 17
High Courts03 Nov 1998
COMMISSIONER OF INCOME TAX Vs BHAGWAT PRASAD P. PARIKH
Gujarat High Court · (1999) 153 CTR 13
Income Tax Act, 1961 — Section 143(2)(b), 80U
High Courts03 Nov 1998
Commissioner of Income Tax Vs Bhagwat Prasad P. Parikh
Gujarat High Court · (1999) 239 ITR 645
Income Tax Act, 1961 — Section 143(2), 80U
High Courts03 Nov 1998Dismissed
Bureau of Indian Standard Vs Western India Engineering Company (PG)
Gujarat High Court · (1999) 1 GLR 33
Arbitration Act, 1940 — Section 8(2)Arbitration and Conciliation Act, 1996 — Section 11(10), 11(2), 11(3), 11(5), 37Partnership Act, 1932 — Section 69(3)
High Courts02 Nov 1998Allowed
State of Gujarat Vs Devjibhai Savabhai
Gujarat High Court · (1998) 11 GUJ CK 0075
Land Acquisition Act, 1894 — Section 11, 18, 4(1), 54, 9
High Courts02 Nov 1998
Shantagauri Ramniklal Trust and Others Vs Commissioner of Income Tax and Another
Gujarat High Court · (1999) 239 ITR 528
Income Tax Act, 1961 — Section 11, 12, 12A, 13, 13(1)
High Courts02 Nov 1998
SHANTAGAURI RAMNIKI.AL TRUST and Others Vs COMMISSIONER OF INCOME TAX and Another
Gujarat High Court · (1999) 153 CTR 145
Income Tax Act, 1961 — Section 11, 12, 12A, 13, 13(1)(b)
High Courts21 Oct 1998
COMNUSSIONER OF WEALTH TAX Vs RMIV I. MODI (MNOR)
Gujarat High Court · (1999) 152 CTR 162
Wealth Tax Act, 1957 — Section 2(e), 2(e)(1), 2(e)(2), 27(3)
High Courts16 Oct 1998
Pankaj Haribhai Sharma, Minor Thro'' Haribhai Jethalal Sharma Vs Alimamad Rahemtula Shekh
Gujarat High Court · (1998) 10 GUJ CK 0024
High Courts16 Oct 1998
Conart Engineers Ltd. Vs Laffans Petrochemicals Ltd
Gujarat High Court · (2001) 103 CompCas 396
Companies Act, 1956 — Section 433, 434, 434(1)
High Courts16 Oct 1998Allowed
LKP Merchant Financing Ltd. Vs Arvin Liquid Gases Limited
Gujarat High Court · (2001) 103 CompCas 211
Companies Act, 1956 — Section 433
High Courts16 Oct 1998
Ficom Organics Ltd. Vs Laffans Petrochemicals Ltd.
Gujarat High Court · (2000) 99 CompCas 471
Companies Act, 1956 — Section 337, 433, 434, 434(1)
High Courts16 Oct 1998
In Re: Motorol (India) Ltd.
Gujarat High Court · (2001) 103 CompCas 389
Companies Act, 1956 — Section 205, 207, 391
High Courts16 Oct 1998
Chandubhai Ambalal Patel Vs State of Gujarat
Gujarat High Court · (1998) 10 GUJ CK 0011
Constitution of India, 1950 — Article 226
High Courts16 Oct 1998
Hasam Ibrahim Abdul Latif Supediwala Vs Bhaichand Pranlal Dhoneja and Others
Gujarat High Court · (1999) 3 GLR 2296
Bombay Public Trusts Act, 1950 — Section 36
High Courts16 Oct 1998Dismissed
Patel Natvarlal Khodidas Vs State of Gujarat
Gujarat High Court · (1999) 2 GLR 1340