High Courts10 Dec 1996

Dr. N.T. Desai Vs State of Gujarat

Gujarat High Court · (1997) 2 GLR 942

Penal Code, 1860 (IPC) — Section 438, 482, 504, 506Scheduled Castes and the Scheduled Tribes (Prevention of Atrocities) Act, 1989 — Section 18, 3(1)(x)