High Courts07 Sept 1993Dismissed
Panch Mahal Steel Ltd. Vs U.A. Joshi
Gujarat High Court · (1994) 75 TAXMAN 348
Income Tax Act, 1961 — Section 125, 125A, 139, 139(5), 143
COURT ARCHIVE
Gujarat High Court judgments, 1993
464 judgments · page 8 of 24
High Courts03 Sept 1993
Prajapati Govindbhai Vithalbhai and Others Vs Shah Sunderlal Vadilal and Others
Gujarat High Court · (1994) 1 GLR 742
Bombay Tenancy and Agricultural Lands Act, 1948 — Section 2, 25A, 4, 85AConstitution of India, 1950 — Article 227Transfer of Property Act, 1882 — Section 58, 59
High Courts02 Sept 1993
Samuben and Others Vs Patel Industries and Another
Gujarat High Court · (1995) ACJ 75 : (1994) 68 FLR 938 : (1994) 1 GLR 253 : (1994) 2 LLJ 981
Civil Procedure Code, 1908 (CPC) — Order 41 Rule 22Compensation Act, 1923 — Section 30, 4A(2), 8, 8(1)
High Courts02 Sept 1993
Manubhai M. Prajapati Vs State of Gujarat and Others
Gujarat High Court · (1993) 2 GLR 1771
Constitution of India, 1950 — Article 226
High Courts02 Sept 1993Allowed
Popatbhai Ramjibhai Moghariya and Others Vs District Judge and Others
Gujarat High Court · (1993) 2 GLR 1539 : (1994) 1 LLJ 568
Constitution of India, 1950 — Article 14, 16
High Courts01 Sept 1993
Shantilal K. Naik Vs State of Gujarat and Another
Gujarat High Court · (1993) 2 GLR 1418
Bombay Prohibition Act, 1949 — Section 66(1)(b), 66(1)(b) , 85(1)(3), 85(1)(3)Constitution of India, 1950 — Article 226
High Courts01 Sept 1993
Commissioner of Income Tax Vs Gujarat State Financial Corporation
Gujarat High Court · (1994) 210 ITR 698
Income Tax Act, 1961 — Section 2, 29, 30, 31, 32
High Courts01 Sept 1993
Commissioner of Income Tax Vs Maganlal Mohanlal Panchal (HUF)
Gujarat High Court · (1994) 210 ITR 580
Income Tax Act, 1961 — Section 143(3), 171, 171(9)
High Courts01 Sept 1993
Agew Steel Manufacturers Pvt. Ltd. Vs Commissioner of Income Tax
Gujarat High Court · (1994) 122 CTR 230 : (1994) 209 ITR 77
Income Tax Act, 1961 — Section 40A(8)
High Courts01 Sept 1993
Commissioner of Income Tax Vs New Asarva Mills P. Ltd.
Gujarat High Court · (1994) 208 ITR 1038
Income Tax Act, 1961 — Section 155(13), 40A(7)
High Courts01 Sept 1993
State of Gujarat and Another Vs Vir Vijay Construction Co.
Gujarat High Court · (1994) 1 GLR 119
Arbitration Act, 1940 — Section 14, 27, 30, 33Civil Procedure Code, 1908 (CPC) — Order 41 Rule 33
High Courts26 Aug 1993
Jadav Prabhatbhai Jethabhai and Others Vs Parmar Karshanbhai Dhulabhai and Others
Gujarat High Court · AIR 1994 Guj 124 : (2001) 1 GLR 16
Civil Procedure Code, 1908 (CPC) — Section 96Hindu Minority and Guardianship Act, 1956 — Section 11Limitation Act, 1908 — Article 44, 10, 12, 14, 16
High Courts26 Aug 1993
Memon Ibrahim Haji Latif Sukhediwala Vs Officer on Special Duty (Land Acquisition) and Another
Gujarat High Court · (1994) 1 GLR 296
Civil Procedure Code, 1908 (CPC) — Section 115Land Acquisition Act, 1894 — Section 15, 18, 18, 18Limitation Act, 1963 — Section 24
High Courts25 Aug 1993
Central Pulp Mills Ltd., Surat Vs Central Pulp Mills Employees Union and Another
Gujarat High Court · (1993) 2 GLR 1688 : (1994) 1 LLJ 1096
Industrial Disputes Act, 1947 — Section 25M, 25M(4)
High Courts25 Aug 1993
Commissioner of Income Tax Vs Purshottamdas T. Patel
Gujarat High Court · (1994) 120 CTR 332 : (1994) 209 ITR 52
Income Tax Act, 1961 — Section 143, 143(3), 153, 156
High Courts25 Aug 1993
Chandanben Manilal Dhariya and Others Vs Vinodchandra Motilal Thakkar
Gujarat High Court · (1994) 1 GLR 291
Civil Procedure Code, 1908 (CPC) — Order 47 Rule 1, Order 47 Rule 1, 114, 114, 151Provincial Insolvency Act, 1920 — Section 75
High Courts24 Aug 1993
Snehlata R. Parikh Vs Commissioner of Wealth Tax
Gujarat High Court · (1993) 08 GUJ CK 0032
Income Tax Act, 1961 — Section 168(3)Wealth Tax Act, 1957 — Section 19A, 3, 4
High Courts24 Aug 1993
Commissioner of Income Tax Vs Ramesh Investment and Trading (P.) Ltd.
Gujarat High Court · (1994) 209 ITR 227
Income Tax Act, 1961 — Section 147(b), 148, 148(2), 256(1)
High Courts24 Aug 1993
Commissioner of Income Tax Vs Ajit Mills Ltd.
Gujarat High Court · (1994) 210 ITR 658
Income Tax Act, 1961 — Section 37, 40A(7)
High Courts24 Aug 1993
COMMISSIONER OF INCOME TAX Vs RAMESH INVESTMENT and TRADING (P.) LTD.
Gujarat High Court · (1993) 115 CTR 151
Income Tax Act, 1961 — Section 147(b), 147(b), 256(1)