High Courts16 Nov 1990Dismissed
Oriental Fire and General Insurance Co. Ltd. Vs Sunderbai Ramji and Another
Gujarat High Court · (1992) ACJ 907 : (1999) 3 LLJ 265
Workmens Compensation Act, 1923 — Section 3
COURT ARCHIVE
Gujarat High Court judgments, 1990
221 judgments · page 4 of 12
High Courts16 Nov 1990
State of Gujarat Vs Shyamsundar Basalal and Others
Gujarat High Court · (1991) 1 GLR 439
Prize Chits and Money Circulation Schemes Banning Act, 1978 — Section 3, 4, 5
High Courts16 Nov 1990
The Oriental Fire and General Insurance Company Limited Vs Sunderbai Ramji and Another
Gujarat High Court · (1992) 1 ACC 104
Workmens Compensation Act, 1923 — Section 3, 30
High Courts15 Nov 1990
Adam Hasan Rajani Vs State of Gujarat and Others
Gujarat High Court · (1991) 1 GLR 384
Conservation of Foreign Exchange and Prevention of Smuggling Activities Act, 1974 — Section 11, 3(1), 3(1)
High Courts15 Nov 1990Allowed
Chavas Ramji Mavji Vs Khavas Shantilal Kanji and Another
Gujarat High Court · (1992) ACJ 697 : (1992) 1 GLR 387 : (1993) 3 LLJ 793
Workmens Compensation Act, 1923 — Section 3, 30, 4A(3)
High Courts14 Nov 1990
Ramjibhai Harkhabhai Vs Second Extra Special Land Acquisition Officer and Another
Gujarat High Court · (1992) 1 GLR 105
Land Acquisition Act, 1894 — Section 11, 18, 28A, 28A(1), 3(d)
High Courts13 Nov 1990
Manager, Century Minerals and Chemicals Pvt. Ltd. Vs Koligobardhan Laxmanbhai
Gujarat High Court · (1991) 1 ACC 472 : (1991) ACJ 761
Workmens Compensation Act, 1923 — Section 3, 30, 30
High Courts13 Nov 1990Dismissed
Manager, Century Minerals and Chemicals Pvt. Ltd. Vs Koli Gordhan Laxmanbhai and Another
Gujarat High Court · (1991) ACJ 761 : (1991) 63 FLR 200 : (1991) 1 GLR 299 : (1993) 3 LLJ 606
Workmens Compensation Act, 1923 — Section 12, 3
High Courts12 Nov 1990
Indian Farmers Fertilizer Co-operative Ltd. Vs Union of India
Gujarat High Court · (1991) 34 ECC 64 : (1991) 54 ELT 38 : (1991) 1 GLR 336
Customs Act, 1962 — Section 12, 14, 25, 25(1)
High Courts12 Nov 1990
Nathalal Manilal Patel and Another Vs A.R. Banerjee
Gujarat High Court · AIR 1992 Guj 5 : (1991) 2 GLR 811
Gujarat Panchayats (Amendment) Act, 1962 — Section 124, 126, 126(1)Gujarat Taluka and District Panchayats Financial, Accounts and Budget Rules, 1963 — Rule 161
High Courts09 Nov 1990
State of Gujarat Vs Ramanbhai R. Pandya
Gujarat High Court · (1993) 1 GLR 881
Criminal Procedure Code, 1973 (CrPC) — Section 256, 256(1)Factories Act, 1948 — Section 7, 92
High Courts09 Nov 1990
Khimji Siddik Vs State of Gujarat and Others
Gujarat High Court · (1991) 1 GLR 345
Prisons Act, 1894 — Section 46, 46, 48A, 48A
High Courts09 Nov 1990
Shantivan Corporation Vs Sub-registrar and Others
Gujarat High Court · (1990) 90 CTR 196 : (1991) 189 ITR 583
Income Tax Act, 1961 — Section 269U, 269UA, 269UC, 269UC(1), 269UDTransfer of Property Act, 1882 — Section 53A
High Courts08 Nov 1990
The Surat Textile Market Co-operative Shops and Warehouses Society Ltd. Vs The Municipal Corporation of the City of Surat
Gujarat High Court · AIR 1992 Guj 70
Bombay Provincial Municipal Corporations Act, 1949 — Section 2(1)A, 2(3)
High Courts07 Nov 1990
Hyderkhan Lalkhan Pathan Vs State of Gujarat and Others
Gujarat High Court · (1992) 1 GLR 61
Criminal Procedure Code, 1973 (CrPC) — Section 401, 402Prisons Act, 1894 — Section 11, 46, 46(4), 52, 59Transfer of Prisoners Act, 1950 — Section 3
High Courts07 Nov 1990
Somnath Ramchandra Verma Vs Commissioner of Police and Others
Gujarat High Court · (1991) 1 GLR 507
Constitution of India, 1950 — Article 22(5)Penal Code, 1860 (IPC) — Section 307, 307
High Courts07 Nov 1990
Kadarbhai Pirubhai Shaikh Vs State of Gujarat
Gujarat High Court · (1991) 1 GLR 341
Criminal Procedure Code, 1973 (CrPC) — Section 433A, 433APenal Code, 1860 (IPC) — Section 302, 302
High Courts07 Nov 1990
Maneklal Kantilal and Company Vs Shavarlal Harjivandas and Others
Gujarat High Court · AIR 1991 Guj 143 : (1991) 2 GLR 748
Provincial Insolvency Act, 1920 — Section 6, 75
High Courts06 Nov 1990
Mulchandbhai Shobhrajmal Ganvani Vs The Secretary to Government of Gujarat and Others
Gujarat High Court · (1991) 1 GLR 421
Constitution of India, 1950 — Article 22(5), 22(5)
High Courts06 Nov 1990
Pokhrajbhai Sohanbhai Chandel Vs District Magistrate and Others
Gujarat High Court · (1991) 2 GLR 753 : (1991) 3 RCR(Criminal) 335
Constitution of India, 1950 — Article 22(5), 22(5)